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Page No.# 1/2 vs Salek Ahmed And Anr
2025 Latest Caselaw 7976 Gua

Citation : 2025 Latest Caselaw 7976 Gua
Judgement Date : 23 October, 2025

Gauhati High Court

Page No.# 1/2 vs Salek Ahmed And Anr on 23 October, 2025

                                                                   Page No.# 1/2

GAHC010004802013




                                                            undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : MACApp./79/2013

         LAXMI RANI DAS and 4 ORS
         W/O LATE PABITRA DAS

         2: SUDHANGSHU DAS

          S/O LATE PABITRA DAS

         3: HIMANGSHU DAS

          S/O LATE PABITRA DAS

         4: SITANGSHU DAS

          S/O LATE PABITRA DAS

         5: CHUMKI DAS

          D/O LATE PABITRA DAS
          ALL ARE RESIDENT OF VILL. 11NO. DINANATHPUR
          P.O. DINANATHPUR
          P.S.KATIGORAH
          DIST. CACHAR
          ASSAM

         VERSUS

         SALEK AHMED and ANR
         S/O LATE TERA MIA, R/O VILL. BAKARSHAL, P.O. JOBAINPUR,
         P.S.KARIMGANJ, DIST.KARIMGANJ, ASSAM.

         2:NATIONAL INSURANCE CO. LTD.

         REPRESENTED BY THE BRANCH MANAGER NATIONAL INSURANCE CO.
         LTD.
                                                                              Page No.# 2/2

             STATION ROAD
             KARIMGANJ
             DIST. KARIMGANJ
             ASSAM

Advocate for the Petitioner : MR.S C BISWAS, MS.E SHITIRI,MS.R DAS,MR.A IKBAL,MS.S D
CHOUDHURY,MS.S PHUKAN

Advocate for the Respondent : MRS. S ROY (R2), ,,,,,MS. I DAS (R2)




                                   BEFORE
                       HONOURABLE MR. JUSTICE BUDI HABUNG
                                   ORDER

23.10.2025

Heard Mr. S. C. Biswas, learned counsel for the appellants. Also heard Mrs. S. Roy, learned counsel for the respondent No.2.

No one appeared on behalf of respondent No. 1 today.

Hearing concluded.

Judgment reserved.

JUDGE

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