P. Nyambemo Jami vs Life Insurance Corporation Of India And ...
2025 Latest Caselaw 7975 Gua

Gauhati High Court

P. Nyambemo Jami vs Life Insurance Corporation Of India And ... on 23 October, 2025

                                                                   Page No.# 1/2

GAHC010144792022




                                                            undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Review.Pet./246/2025

         P. NYAMBEMO JAMI
         RESIDENT OF HOUSE NO.273, UNITED COLONY, WARD NO.20, HALF
         NAGARJAN, DISTRICT-DIMAPUR, NAGALAND-797112.



         VERSUS

         LIFE INSURANCE CORPORATION OF INDIA AND 4 ORS.
         REPRESENTED BY ITS CHAIRMAN, HAVING ITS CENTRAL OFFICE AT
         YOGAKSHEMA, JEEVAN BIMA MARG, P.B NO-19953, MUMBARI-400021.

         2:THE ZONAL MANAGER
          LIFE INSURANCE CORPORATION OF INDIA
          4 CR AVENUE
          HINDUSTAN BUILDING
          KOLKATA- 700072.

         3:THE SENIOR DIVISION MANAGER (DISCIPLINARY AUTHORITY)
          LIFE INSURANCE CORPORATION OF INDIA
          JORHAT DIVISIONAL OFFICE
          RAJABARI
          JORHAT- 785014.

         4:M. K. GOGOI
          ENQUIRY OFFICER
         ADMINISTRATIVE OFFICER (LAND HPF) SR. NO. 330384
          LIFE INSURANCE CORPORATION OF INDIA
          DIVISIONAL OFFICE
          RAJABARI
          JORHAT
          PIN- 785014.

         5:PRODIP BORAH
                                                                           Page No.# 2/2

             PRESENTING OFFICER
             ADMINISTRATIVE OFFICER (NB)
             SR. NO. 338246
             LIFE INSURANCE CORPORATION OF INDIA
             JORHAT DIVISIONAL OFFICE
             RAJABARI
             JORHAT- 78501

Advocate for the Petitioner   : MR N Z LOTHA,

Advocate for the Respondent : , MR S DUTTA (R1-R3),MS. S. MOCHAHARI (R1-R3)




                                  BEFORE
                       HONOURABLE THE CHIEF JUSTICE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

23.10.2025 (Ashutosh Kumar, CJ)

This case has been listed at our instance.

On 14.10.2025, the Review Petition No.246/2025 was heard

and it was directed that the matter be posted for judgment on

24.10.2025. Inadvertently, instead of 24.10.2025, the date for

delivery of judgment was typed as 24.11.2025.

Let the date be corrected and this case be posted for

judgment on 24.10.2025.

                                 JUDGE                   CHIEF JUSTICE



Comparing Assistant