Page No.# 1/3 vs The Union Of India And 5 Ors
2025 Latest Caselaw 7926 Gua

Gauhati High Court

Page No.# 1/3 vs The Union Of India And 5 Ors on 22 October, 2025

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                  Page No.# 1/3

GAHC010287002018




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/943/2019

         RAHIM UDDIN AND 3 ORS.
         S/O- LATE SAITULLAH 2 SAHETULLAH, R/O- BALIDUNGA, P.S-
         BHURAGAON, DIST- MORIGAON, ASSAM

         2: HUSNARA BEGUM
         W/O- MD. RAHIM UDDIN
          R/O- BALIDUNGA
          P.S- BHURAGAON
          DIST- MORIGAON
         ASSAM

         3: MAKSIDUL ISLAM @ MUKSIDUL MAMIN
          S/O- MD. RAHIM UDDIN
          R/O- BALIDUNGA
          P.S- BHURAGAON
          DIST- MORIGAON
         ASSAM

         4: ROKSANA BEGUM @ RUPSANA BEGUM
          D/O- MD. RAHIM UDDIN
          R/O- BALIDUNGA
          P.S- BHURAGAON
          DIST- MORIGAON
         ASSA

         VERSUS

         THE UNION OF INDIA AND 5 ORS
         REP. BY THE SECRETARY TO THE GOVT OF INDIA, DEPTT OF HOME
         AFFAIRS, NEW DELHI- 110001

         2:THE ELECTION COMMISSION OF INDIA
          NIRVACHAN SADAN
         ASHOKA ROAD
                                                                      Page No.# 2/3

             NEW DELHI- 110001

            3:THE STATE OF ASSAM
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
             DEPTT OF HOME
             DISPUR
             GUWAHATI- 06

            4:THE DEPUTY COMMISSIONER
             MORIGAON
             P.O AND P.S- MORIGAON
             DIST- MORIGAON
            ASSAM
             PIN- 782105

            5:THE SUPERINTENDENT OF POLICE (B)
             MORIGAON
             P.O AND P.S- MORIGAON
             DIST- MORIGAON
            ASSAM
             PIN- 782105

            6:THE STATE COORDINATOR
             NRC
             G S ROAD
             BHANGAGARH
             GUWAHATI- 0

Advocate for the Petitioner   : MD. S HUDA, MD. ARIF,MR. N HOQUE

Advocate for the Respondent : ASSTT.S.G.I., SC, F.T,SC, NRC




                                  BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                          ORDER

Date : 22.10.2025 (K.R. Surana, J)

Heard Md. S. Huda, learned counsel for the petitioners. Also heard Ms. S. Baruah, learned CGC; Mr. G. Sarma, learned Standing Counsel for the FT matters and NRC; Mr. H. Kuli, learned counsel on behalf of Mr. A.I. Ali, learned Page No.# 3/3

Standing Counsel for the ECI; and Mr. P. Sarmah, learned Additional Senior Govt. Advocate for the State respondent.

Argument is concluded.

Judgment and Order is reserved.

                                           JUDGE          JUDGE




Comparing Assistant