Board Of Major Port Authority vs Md Shakir Alam And 3 Ors
2025 Latest Caselaw 7852 Gua

Gauhati High Court

Board Of Major Port Authority vs Md Shakir Alam And 3 Ors on 16 October, 2025

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GAHC010106832024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/339/2024

         BOARD OF MAJOR PORT AUTHORITY
         FOR SYAMA PRASAD MOOKERJEE PORT. KOLKATA, A STATUTORY BODY
         UNDER THE MAJOR PORT AUTHORITIES ACT 2121 REP. BY ITS
         SECRETARY HAVING ITS OFFICE AT 15, STRAND ROAD, KOLKATA 700001



         VERSUS

         MD SHAKIR ALAM AND 3 ORS
         S/O MD. NASIMUDDIN, EX RECORD KEEPER, RESIDENT OF HAMID
         NAGAR, BURNPUR, ASANSOL MC. BURNPUR, BARDHMAN, WEST
         BENGAL. 713325

         2:MD. IBRAHIM
          S/O LATE ABDUL MAJID

         EX DECK HAND. ADD.Z 5/195/19 H.B.P AYUB NAGAR ROAD
         KOLKATA 700044

         3:MD. ATIK
          EX DECK HAND
          SON OF LATE MOTIUR RAHMAN
          RESIDENT OF VILLAGE RASALPUR VIA HAYAGHAT
          DIST DARBHANGA
          BIHAR
          847301

         4:UNION OF INDIA
          REP. BY THE SECRETARY TO THE MINISTRY OF SHIPPING
          GOVT. OF INDIA
          NEW DELHI 110001
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      For the appellant       :   Mr. P.K. Roy, Sr. Advocate
                                  Assisted by Mr. B. Das, Advocate
      For the respondents :       Mr. S. Dutta, Sr. Advocate

Assisted by Ms. R. Medhi,

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 16-10-2025

(Ashutosh Kumar, C.J.) We have heard Mr. P.K. Roy, learned senior counsel assisted by Mr. B. Das, learned counsel for the appellant and Mr. S. Dutta, learned senior counsel assisted by Ms. R. Medhi, learned counsel for the respondents Nos.1 to 3.

Arguments have been heard.

Judgment reserved.

                      JUDGE                        CHIEF JUSTICE




Comparing Assistant