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Page No.# 1/3 vs The State Of Assam And Anr
2025 Latest Caselaw 7847 Gua

Citation : 2025 Latest Caselaw 7847 Gua
Judgement Date : 16 October, 2025

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And Anr on 16 October, 2025

                                                                  Page No.# 1/3

GAHC010133902025




                                                           undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.Pet./709/2025

         RAJIB LUTHANI ALIAS RAJIB LONGTHULU AND ANR
         SON OF SRI BIREN LUNTHANI
         R/O VILL- LOKHRA KHEPINJAL, LOKHRA, GUWAHATI,
         P.S. GORCHUK,
         P.O. ODALBAKRA
         DIST. KAMRUP (M), ASSAM
         PIN-781034

         2: SAHIH LUNTHANI @ NANDESWAR LUTHANI @ NANDESWAR
         LONGTHULU
          S/O SRI BIRANDI LUNTHANI
         R/O VILL- LOKHRA KHEPINJAL
         LOKHRA
          GUWAHATI

         P.S. GORCHUK

         P.O. ODALBAKRA

         DIST. KAMRUP (M)
         ASSAM
         PIN-78103

         VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE PP, ASSAM

         2:SMTI. SARADA DEVI
         W/O MEGH PRASAD UPADHAY
         R/O VILL- LOKHRA
         BETKUCHI
          GUWAHATI
                                                                           Page No.# 2/3

            P.S. GORCHUK

            P.O. ODALBAKRA
            DIST. KAMRUP
            ASSAM
            PIN-78103

Advocate for the Petitioner   : MR. T DEURI, U BHARADWAJ,MS. L WANGSA,MS A DAS

Advocate for the Respondent : PP, ASSAM, MD B ISLAM (R-2),MR. A A MONDAL(R-2),MS. J
AHMED(R-2),MR A ALAM(R-2),MR S HUSSAIN(R-2)




             Linked Case : I.A.(Crl.)/842/2025

            SARADA DEVI
            W/O MEGH PRASAD UPADHAY R/O VILL- LOKHRA BETKUCHI
            GUWAHATI
            P.S. GORCHUK
            P.O. ODALBAKRA DIST. KAMRUP
            ASSAM PIN-781034


             VERSUS

            THE STATE OF ASSAM AND ORS
            REP BY THE PP ASSAM

            2:RAJIB LUTHANI ALIAS RAJIB LONGTHULU
            SON OF SRI BIREN LUNTHANI R/O VILL- LOKHRA KHEPINJAL
             LOKHRA
             GUWAHATI
             P.S. GORCHUK
             P.O. ODALBAKRA DIST. KAMRUP (M)
            ASSAM PIN-781034

            3:SAHIH LUNTHANI @ NANDESWAR LUTHANI @ NANDESWAR
            LONGTHULU
            S/O SRI BIRANDI LUNTHANI R/O VILL- LOKHRA KHEPINJAL LOKHRA
            GUWAHATI
            P.S. GORCHUK
            P.O. ODALBAKRA
            DIST. KAMRUP (M)
            ASSAM PIN-781034
                                                                        Page No.# 3/3

           ------------
           Advocate for : MR B ISLAM
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE PRANJAL DAS

                                      ORDER

Date : 16.10.2025

Heard Mr. T. Deuri, learned counsel assisted by Ms. A. Das, learned counsel appearing for the petitioners. Also heard Mr. B. Islam, learned counsel appearing for the respondent.

Mr. K. Baishya, learned Additional Public Prosecutor, represents the state, which is a formal party in this proceedings.

Arguments heard.

Judgment reserved.

JUDGE

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