Samsul Islam vs Ashwani Kumar And 4 Ors
2025 Latest Caselaw 7831 Gua

Gauhati High Court

Samsul Islam vs Ashwani Kumar And 4 Ors on 15 October, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                     Page No.# 1/2

GAHC010096742025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/244/2025

         SAMSUL ISLAM
         EMP NO. 34960, S/O- LATE ABDUR RAHIM, R/O- GRAHAM BAZAR, P.O., P.S.
         AND DIST. DIBRUGARH, ASSAM



         VERSUS

         ASHWANI KUMAR AND 4 ORS.
         CHAIRMAN AND MANAGING DIRECTOR, UCO BANK, HEAD OFFICE, 10
         B.T.M. SARANI, KOLKATA-700002, WEST BENGAL.

         2:RAJESH KUMAR
         THE GENERAL MANAGER
          UCO BANK
          PERSONNEL SERVICES DEPTT.
          10 BTM SARANI
          KOLKATA-700002
         WEST BENGAL.

         3:SUBODH KUMAR JHA
         THE DEPUTY GENERAL MANAGER
          UCO BANK
          PERSONNEL SERVICES DEPTT
          10 BTM SARANI
          KOLKATA-700002
         WEST BENGAL.

         4:SHOUMODEEP GHOSH
          ZONAL MANAGER
          UCO BANK
          SILPUKHURI
          P.O. SILPUKHURI
          GUWAHATI-781003
                                                                          Page No.# 2/2

             ASSAM

            5:NARENDRA PRATAP SINGH
             ZONAL MANAGER
             UCO BANK
             JORHAT
            T.N. SARMAH PATH
             NEHRU PARK
             JORHAT-785001
            ASSA

Advocate for the Petitioner   : K RAHMAN, MR. N. ISLAM,MR. SAIDUL ALOM

Advocate for the Respondent : MR. M SHARMA ( ALL RESPONDENTS), MS. S YASMIN( ALL
RESPONDENTS)




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

15.10.2025

Mr. M. Sharma, learned Standing Counsel, UCO Bank, submits that an

appeal has been filed against the Judgment and Order dated 25.04.2024 passed

in WP(C) No.5793 of 2015. Learned Standing Counsel, UCO Bank, therefore,

submits that he would like to apprise the Court about the status of the appeal

filed on the next date.

List the matter after 2 (two) weeks.

JUDGE

Comparing Assistant