The New India Assurance Company Limited vs Roshida Khatun And 11 Ors
2025 Latest Caselaw 7789 Gua

Gauhati High Court

The New India Assurance Company Limited vs Roshida Khatun And 11 Ors on 14 October, 2025

                                                           Page No.# 1/4

GAHC010079742024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1297/2024


         THE NEW INDIA ASSURANCE COMPANY LIMITED
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         REP. BY ITS REGIONAL MANAGER
         NORTH EASTERN REGIONAL OFFICE
         STAR CITY
         LACHIT NAGAR
         GUWAHATI- 7
         DIST.- KAMRUP (M)
         ASSAM.


          VERSUS

         ROSHIDA KHATUN AND 11 ORS.
         W/O LATE MOKAM ALI
         VILL.- ROWKHAWA (BELLAPURI)
         P.S.- SUNARI (CHUNARI)
         DIST.- GOALPARA
         ASSAM.

         2:AYNAL HOQUE
         S/O LATE SOKER ALI

         VILL.- ROWKHAWA (BELLAPURI)
         P.S.- SUNARI (CHUNARI)
         DIST.- GOALPARA
         ASSAM.

         3:ZAMILA KHATUN
         W/O AYNAL HOQUE

         VILL.- ROWKHAWA (BELLAPURI)
         P.S.- SUNARI (CHUNARI)
                                      Page No.# 2/4

DIST.- GOALPARA
ASSAM.

4:SHAHNAZ KHATUN
D/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.

5:MOKMINA KHATUN
D/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.

6:RASHIDUL ISLAM
S/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.

7:MAKMIDUL HOQUE
S/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.

 8:TPHLOGISTIC AND PRIVATE LIMITED
81/1 PHEAR LANE
 GROUND FLOOR
 KOLKATA.

9:MUKESH KUMAR SINGH
S/O JANAR DHAN SINGH

VILL.- NAWKADHA
P.S.- MAKAR
DIST.- SARAON
BIHAR.
                                                                             Page No.# 3/4

             10:THE ORIENTAL INSUANCE COMPANY LIMITED
           REP. BY THE DIVISIONAL MANAGER
             BONGAIGAON DIVISION
             BONGAIGAON
             P.O. AND P.S.- BONGAIGAON
            ASSAM
           .

           11:SAMSUL SHEIKH
           S/O NIZAM SHEIKH

           VILL.- SALKOCHA (SRIGRAM)
           P.S.- CHAPAR
           DIST.- DHUBRI
           ASSAM.

           12:MD. SAMSUL ALI
           S/O MD. MAMTA ALI

           VILL.- BELTOLI
           P.S.- BILASIPARA
           DIST.- DHUBRI
           ASSAM.
           ------------
           Advocate for : MS L SHARMA
           Advocate for : appearing for ROSHIDA KHATUN AND 11 ORS.



                                  BEFORE
                HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                        ORDER

Date : 14.10.2025

1. Heard Ms. L. Sharma, learned counsel for the appellant. Also heard Mr. L. R. Mazumder, learned counsel for the respondent Nos. 1 to 7.

2. The learned counsel for the applicant has submitted that as the execution of impugned judgment and award has been stayed in a connected MAC Appeal No. 246/2024, hence, the applicant is not pressing the instant interlocutory application.

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3. Considering the submissions made by the learned counsel for the applicant, this interlocutory application is disposed of on not being pressed.

JUDGE

Comparing Assistant