Hemraj Singh @ Hem Raj vs The State Of Assam And Anr A
2025 Latest Caselaw 7761 Gua

Gauhati High Court

Hemraj Singh @ Hem Raj vs The State Of Assam And Anr A on 13 October, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                       Page No.# 1/2

GAHC010193552024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./348/2025

            HEMRAJ SINGH @ HEM RAJ
            S/O - SHYAM VEER SINGH
            R/O - VILL - KUNJIL
            P.S. - MARSENA
            DIST - FIROZABAD, UTTAR PRADESH



            VERSUS

            THE STATE OF ASSAM AND ANR A
            REPRESENTED BY PP, ASSAM

            2:NIRANJAN DAS
             I/C OF CHURAIBARI WP UNDER BAZARICHERRA POLICE STATION
            S/O - LATE NILAKANTA DAS
            R/O - VILL - NH WAY BYPASS
            P.S. - SILCHAR
            DIST - CACHAR
            ASSAM
            PIN - 78800

Advocate for the Petitioner   : MR. L R MAZUMDER, MR. A ISLAM

Advocate for the Respondent : PP, ASSAM,




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                           ORDER

Date : --13.10.2025 Page No.# 2/2

(M. Zothankhuma, J)

Heard Mr. L.R. Mazumder, the learned counsel for the appellant who submits that the judgment dated 29.05.2024 passed by the Sessions Judge, Karimganj in Special (NDPS) Case No. 124 of 2022, by which the appellant has been convicted under Section 20(b)/(ii)(c)/25/29 NDPS should be set aside.

3. Admit the appeal.

4. Call for the TCR.

5. Issue Notice to the respondent returnable in 4 weeks.

6. Mr. R.R. Kaushik, the learned Additional Public Prosecutor accepts notice on behalf of the State.

7. List the matter after 4 (four) weeks.

                                                    JUDGE           JUDGE




Comparing Assistant