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Page No.# 1/2 vs The State Of Assam And 3 Ors
2025 Latest Caselaw 8963 Gua

Citation : 2025 Latest Caselaw 8963 Gua
Judgement Date : 27 November, 2025

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 3 Ors on 27 November, 2025

                                                                  Page No.# 1/2

GAHC010220102025




                                                            2025:GAU-
AS:16145-DB

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3269/2025




          SRI RINKU DAS
          SON OF LATE RANBIR DAS
          LULUBRI
          BIRUBARI
          MOUZA ULUBARI
          PS PALTAN BAZAR
          DISTRICT KAMRUP METRO
          ASSAM PIN 781007


          VERSUS

          THE STATE OF ASSAM AND 3 ORS.
          REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
          OF ASSAM
          REVENUE AND DISASTER MANAGEMETN DEPARTMENT
          DISPUR
          GUWAHATI -781006

          2:THE DISTRICT COMMISSIONER
          KAMRUP METROPOLITAN DISTRICT
           HENGRABARRI ROAD
           LICHUBAGAN
           GUWAHATI 781036

          3:THE COI DISTRICT COMMISSIONER
          NEW GUWAHATI CO DISTRICT
          HENGRABARI
          LICHUBAGAN HENGRABARI
          GUWAHATI 781036
                                                                     Page No.# 2/2


           4:THE CIRCLE OFFICER
           GUWAHATI REVENUE CIRCLE
           ULUBARI
           GUWEAHATI
           DISTRICT KAMRUP METRO
           ASSAM
           PIN 781007
           ------------
           Advocate for : MR. T DEURI
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



                                 BEFORE
                      HONOURABLE THE CHIEF JUSTICE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                     ORDER

27.11.2025 (A.D.Choudhury, J).

In view of the common Judgment & Order (CAV) passed today in W.A. No. 319/2025, this Interlocutory Application, stands closed.

                      JUDGE                        CHIEF JUSTICE



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