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Page No.# 1/4 vs M/S Assam Power Distribution Company ...
2025 Latest Caselaw 8949 Gua

Citation : 2025 Latest Caselaw 8949 Gua
Judgement Date : 27 November, 2025

Gauhati High Court

Page No.# 1/4 vs M/S Assam Power Distribution Company ... on 27 November, 2025

                                                                   Page No.# 1/4

GAHC010054152023




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1358/2023

         M/S H K SAGAR REALTORS LLP AND ANR.
         A LIMITED LIABILITY PARTNERSHIP FIRM C/O SAGAR STEELS, CO
         HEMANT AGARWAL, AGED ABOUT 53 YEARS BLOCK B, PROTECH
         PRITAM, SATI JAYMATI ROAD, ATHGAON, GUWAHATI- 781001, REP. BY ITS
         PARTNER, SHRI RAVI PRAKASH AGARWAL

         2: RAVI PRAKASH AGARWAL
          C/O SAGAR STEELS
          CO HEMANT AGARWAL
          BLOCK B
          PROTECH PRITAM
          SATI JAYMATI ROAD
         ATHGAON
          GUWAHATI- 78100

         VERSUS

         M/S ASSAM POWER DISTRIBUTION COMPANY LTD. AND 4 ORS.
         BIJULEE BHAWAN, PALTAN BAZAR, GUWAHATI- 781001, REP. BY ITS
         MANAGING DIRECTOR

         2:THE CHIEF GENERAL MANAGER (COM AND EE)
          M/S ASSAM POWER DISTRIBUTION COMPANY LIMITED
          BIJULEE BHAWAN
          PALTAN BAZAR
          GUWAHATI- 781001

         3:THE AREA MANAGER
          INDUSTRIAL REVENUE COLLECTION AREA-II M/S ASSAM POWER
         DISTRIBUTION COMPANY LIMITED
          JALUKBARI
          GUWAHATI- 781012

         4:THE SUB-DIVISIONAL ENGINEER
                                                                        Page No.# 2/4

             AMINGAON ELECTRICAL SUB-DIVISION
             M/S ASSAM POWER DISTRIBUTION COMPANY LIMITED
             AMINGAON
             KAMRUP
             PIN- 781031

            5:THE ELECTRICAL OMBUDSMAN
             UNDER THE ASSAM ELECTRICITY REGULATORY AUTHORITY AT
            SIXMILE
             GUWAHATI- 78102

Advocate for the Petitioner   : MR. K N CHOUDHURY, MR N K KASHYAP,MR. D GOSWAMI

Advocate for the Respondent : SC, APDCL, MR SAURADEEP DEY




             Linked Case : WP(C)/749/2023

            ASSAM POWER DISTRIBUTION COMPANY LTD. AND ANR.
            HAVING ITS OFFICE AT BIJULEE BHAWAN
            PALTAN BAZAR

            GUWAHATI
            KAMRUP(M)
            PIN- 781001
            ASSAM
            AND REPRESENTED ITS MANAGING DIRECTOR
            SRI RAKESH KUMAR

            AGED ABOUT 48 YEARS

            SON OF SRI BALBIR SINGH

            RESIDENT OF IAS COLONY

            KHANAPARA
            GUWAHATI
            KAMRUP(M)

            PIN- 781022
            ASSAM.

            2: THE AREA MANAGER
             GUWAHATI IRCA-II
                                                       Page No.# 3/4

 A.P.D.C.L.
JALUKBARI
 GUWAHATI

DISTRICT- KAMRUP(M)
PIN- 781013

ASSAM.
VERSUS

THE ELECTRICITY OMBUDSMAN AND 3 ORS.
CONSTITUTED UNDER THE ELECTRICITY ACT
2003 AND HAVING ITS OFFICE AT BIDYUT NIYAMAK BHAWAN

AERC BUILDING
3RD FLOOR
SIX- MILE

GUWAHATI
DISTRICT- ASSAM

2:M/S H.K. SAGAR REALTORS LLP
REPRESENTED BY ITS PARTNER SRI HEMANT KUMAR AGARWAL AND
HAVING ITS OFFICE AT SATI JAYMATI ROAD
ATHGAON
 GUWAHATI
 KAMRUP(M)
 PIN- 781001
ASSAM.

3:M/S BRAHMAPUTRA TMT BARS PVT. LTD.
REPRESENTED BY THE INTERIM PROFESSIONAL APPOINTMENT BY THE
HONOURABLE NATIONAL COMPANY LAWS TRIBUNAL AND HAVING HIS
OFFICE AT 3RD FLOOR
ADVIKA
OPPOSITE SUKRESWAR GHAT GARDEN
M.G. ROAD
PAN BAZAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781001
ASSAM.

 4:THE STATE BANK OF INDIA
REPRESENTED BY ITS MANAGING DIRECTOR AND HAVING ITS OFFICE AT
18-19
 DEVDAS KAMLLEG BLOCK
 SYNERGY BUILDING
                                                                               Page No.# 4/4

           BANDRA KURLA COMPLEX
           BANDRA EAST
           BEHIND STOCK EXCHANGE
           MUMBAI
           PIN- 400051
           MAHARASHTRA
           INDIA.
           ------------
           Advocate for : MR. P N GOSWAMI
           Advocate for : MR. D GOSWAMI (r-2) appearing for THE ELECTRICITY
           OMBUDSMAN AND 3 ORS.



                                    BEFORE
                    HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                       ORDER

Date : 27.11.2025

Heard Dr. A.K. Saraf, learned Senior Counsel assisted by Mr. D. Goswami, learned counsel for the petitioners. Also heard Mr. K.P. Pathak, learned standing counsel for the respondent APDCL.

Arguments concluded.

Judgment reserved.

JUDGE

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