Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/22 vs The State Of Assam And 3 Ors
2025 Latest Caselaw 8351 Gua

Citation : 2025 Latest Caselaw 8351 Gua
Judgement Date : 7 November, 2025

Gauhati High Court

Page No.# 1/22 vs The State Of Assam And 3 Ors on 7 November, 2025

                                                              Page No.# 1/22

GAHC010220102025




                                                        undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : WA/311/2025

         SRI MONMIL BORO AND 7 ORS
         SON OF LATE RAMCHARAN BORO,

         2: SMTI SHANTI DEVI

          W/O HARINDER RAY


         3: SOVIT PURBEY

          S/O LATE RAMBILASH PURBEY


         4: SMTI SUMAN DEVI

          W/O AKALU GUPTA


         5: LALIT KAMAT
          S/O KAPLESWAR KAMAT


         6: HARI PRASAD

          S/O RAMDAS PRASAD.

         7: DINESH KAMAT

          S/O KAPLESWAR KAMAT.

         8: SMTI NEERA GUPTA

          W/O SRI BINOD KUMAR GUPTA
          ALL ARE R/O VILL. ULUBARI (BIRUBARI)
                                                                      Page No.# 2/22

             DR. B.R. AMBEDKAR NAGAR
             MOUZA ULUBARI
             P.S. PALTAN BAZAR
             DIST. KAMRUP (M)
             ASSAM

            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REP BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
            REVENUE DEPTT., DISPUR, GUWAHATI 781006

            2:THE DIST. COMMISSIONER

             KAMRUP (M)
             HENGRABARI
             GUWAHATI 781036
             ASSAM.

            3:THE CO DIST. COMMISSIONER

             NEW GUWAHATI CO DIST. KAMRUP (M)
             HENGRABARI
             GUWAHATI 781036
             ASSAM.

            4:THE CIRCLE OFFICER

             GUWAHATI REVENUE CIRCLE
             ULUBARI
             GUWAHATI 78100

Advocate for the Petitioner   : MR. N N B CHOUDHURY, MR. K KASHYAP

Advocate for the Respondent : GA, ASSAM,




             Linked Case : WA/332/2025

            SRI SANKAR SINGH
            S/O LATE RAMJEE SINGH
            R/O OF VILLAGE - ULUBARI BIRUBARI
            DR. B.R. AMBEDKAR NAGAR
            MOUZA-ULUBARI
                                                    Page No.# 3/22

P.S. PALTAN BAZAR DIST. KAMRUP (M)
ASSAM..


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER
KAMRUP M
 HENGRABARI
 GUWAHATI-781036
ASSAM.

3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/327/2025

JAY PRAKASH PRASAD S/O LATE BISWANATH RAM R/O OF VILLAGE - ULUBARI BIRUBARI DR. B.R. AMBEDKAR NAGAR MOUZA-ULUBARI P.S. PALTAN BAZAR DIST. KAMRUP M ASSAM.

Page No.# 4/22

VERSUS

THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

3:THE CO-DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.

Linked Case : WA/318/2025

BHUMIKA PATHAK MEDHI W/O. LT. PARAMANDA MEDHI RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI PS PALTAN BAZAR DISTRICT KAMRUP M ASSAM PIN 781007

VERSUS

THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT Page No.# 5/22

OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781006

2:THE DISTRICT COMMISSIONER HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781007

------------

Advocate for : MR. M J BHATTACHARYYA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.

Linked Case : WA/329/2025

SMTI SAROJ DEVI W/O MITHILESH SINGH R/O OF VILLAGE BIRUBARI ULUBARI DR. B.R. AMBEDKAR NAGAR MOUZA-ULUBARI Page No.# 6/22

P.S. PALTAN BAZAR DIST. KAMRUP (M) ASSAM.

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/314/2025

KAILASH MAHASETH S/O. LT. AWADH MAHASETH RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI PS PALTAN BAZAR DISTRICT KAMRUP M ASSAM PIN 781007 Page No.# 7/22

VERSUS

THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781006

2:THE DISTRICT COMMISSIONER METROPOLITAN DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781007

------------

Advocate for : MR. T DEURI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.

Linked Case : WA/328/2025 Page No.# 8/22

SRI INDRA BISWAS S/O LATE UPEN CH. BISWAS R/O OF VILLAGE - ULUBARI BIRUBARI DR. B.R. AMBEDKAR NAGAR MOUZA-ULUBARI P.S. PALTAN BAZAR DIST. KAMRUP M ASSAM.

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/313/2025

SRI PANCHAM ROY SON OF LATE BALDEV ROY ULUBARI BIRUBARI MOUZA ULUBARI Page No.# 9/22

PS PALTANBAZAR DISTRICT KAMRUP METRO ASSAM PIN 781007

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPTT. ADDRESS DISUR GUWAHATI DIST. KAMRUP (M) ASSAM PIN 781006

2:DISTRICT COMMISSIONER KAMRUP METRO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP METRO ASSAM PIN 781036

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT ADDRESS HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DIST. KAMRUP (M) ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP METRO ASSAM PIN 781007

------------

Advocate for : MR. T R DEURI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS Page No.# 10/22

Linked Case : WA/331/2025

NILIMA ROY W/O LATE BIKRANT KUMAR ROY R/O OF VILLAGE - ULUBARI BIRUBARI DR. B.R. AMBEDKAR MOUZA-ULUBARI NAGAR P.S. PALTAN BAZAR DIST. KAMRUP M ASSA.

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

3:THE CO-DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/326/2025 Page No.# 11/22

MAYA RANI BANIA W/O PRADIP KANU R/O OF VILLAGE - ULUBARI BIRUBARI DR. B.R. AMBEDKAR NAGAR MOUZA-ULUBARI P.S. PALTAN BAZAR DIST. KAMRUP M ASSAM.

VERSUS

THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

3:THE CO-DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.

Linked Case : WA/315/2025

SRI BAKUL GHOSH RESIDENT OF VILLAGE ULUBARI BIRUBARI DR BR AMBEDKAR NAGAR MOUZA ULUBARI Page No.# 12/22

PS PALTAN BAZAR DISTRICT KAMRUP (M) ASSAM

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI 781036 ASSAM

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI GUWAHATI 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI 781007

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/316/2025

POTSHANGBAM KHONI CHAOBA MEETEI S/O P PISHAK MEETEI RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI PS PALTAN BAZAR DISTRICT KAMRUP M ASSAM PIN 781007 Page No.# 13/22

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP (M) ASSAM PIN 781006

2:THE DISTRICT COMMISSIONER HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781007

------------

Advocate for : MR. T DEURI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/330/2025

SRI ARUN MONDAL Page No.# 14/22

S/O LATE HARADHAN MONDAL R/O OF VILLAGE - ULUBARI BIRUBARI DR. B.R. AMBEDKAR NAGAR MOUZA-ULUBARI P.S. PALTAN BAZAR DIST. KAMRUP (M) ASSAM.

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/317/2025

SRI SANJAY KUMAR BHURA S/O LATE SHANTILAL BHURA RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI Page No.# 15/22

PS PALTAN BAZAR DISTRICT KAMRUP M ASSAM PIN 781007

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781006

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI PIN 781036

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781007

------------

Advocate for : MR. T DEURI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS Page No.# 16/22

Linked Case : WA/321/2025

SMTI KONJENBAM ANJALI DEVI S/O- LATE K HEMANTA SINGH

RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI P.S- PALTAN BAZAR DISTRICT-KAMRUP METRO ASSAM PIN 781007

VERSUS

THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781006

5:THE DISTRICT COMMISSIONER HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

6:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036 Page No.# 17/22

7:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781007

------------

Advocate for : MS. L WANGSA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM

Linked Case : WA/319/2025

SRI RINKU DAS SON OF LATE RANABIR DAS RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI PS PALTAN BAZAR DISTRICT- KAMRUP (M) ASSAM PIN 781007

VERSUS

THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781006

2:THE DISTRICT COMMISSIONER HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP (M) ASSAM PIN 781036

3:THE CO DISTRICT COMMISSIONER Page No.# 18/22

NEW GUWAHATI CO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP (M) ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP (M) ASSAM PIN 781007

------------

Advocate for : MR. T DEURI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.

Linked Case : WA/312/2025

TUTUMONI HAZARIKA W/O MRINAL HAZARIKA RESIDENT OF VILLAGE ULUBARI BIRUBARI DR BR AMBEDKAR NAGAR MOUZA ULUBARI PS PALTAN BAZAR DISTRICT KAMRUP M ASSAM

VERSUS

THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006

2:THE DISTRICT COMMISSIONER KAMRUP M Page No.# 19/22

HENGRABARI GUWAHATI 781036 ASSAM

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI GUWAHATI 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI 781007

------------

Advocate for : MD. A MATLIB Advocate for : SC REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.

Linked Case : WA/325/2025

SMTI MANJU DEVI W/O LATE DILIP SINGH R/O OF VILLAGE - ULUBARI BIRUBARI DR. B.R. AMBEDKAR NAGAR MOUZA-ULUBARI P.S. PALTAN BAZAR DIST. KAMRUP (M) ASSAM.

VERSUS

THE STATE OF ASSAM AND 3 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DEPARTMENT DISPUR GUWAHATI 781006.

2:THE DISTRICT COMMISSIONER KAMRUP M HENGRABARI GUWAHATI-781036 ASSAM.

Page No.# 20/22

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO-DISTRICT HENGRABARI GUWAHATI - 781036 ASSAM

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI-781007.

------------

Advocate for : MD. A MATLIB Advocate for : SC REVENUE appearing for THE STATE OF ASSAM AND 3 ORS

Linked Case : WA/320/2025

SRI DUKHAHARAN RAUT RESIDENT OF ULUBARI BIRUBARI MOUZA ULUBARI PS PALTAN BAZAR DISTRICT KAMRUP M ASSAM PIN 781007

VERSUS

THE STATE OF ASSAM AND ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781006

2:THE DISTRICT COMMISSIONER HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM Page No.# 21/22

PIN 781036

3:THE CO DISTRICT COMMISSIONER NEW GUWAHATI CO DISTRICT HENGRABARI ROAD LICHUBAGAN HENGRABARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781036

4:THE CIRCLE OFFICER GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DISTRICT KAMRUP M ASSAM PIN 781007

------------

Advocate for : MR. T DEORI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND ORS

For the appellants : Mr. NNB Choudhury, Advocate Mr. S. Dutta, Sr. Advocate Mr. R. Dhar, Advocate Mr. T. Deuri, Advocate Md. A. Matlib, Advocate

For the respondents : Mr. R. Borpujari, S.C., Revenue Page No.# 22/22

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

07-11-2025

(Ashutosh Kumar, C.J.) Arguments heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter