Gauhati High Court

Page No.# 1/3 vs Gita Rani Ramchiary And 3 Ors on 14 May, 2025

                                                                  Page No.# 1/3

GAHC010117952024




                                                            2025:GAU-AS:5970

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1943/2024

         THE RELIANCE GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 19, RELAINCE CENTRE, WALCHAND
         HIRACHAND MARG, BALLARD ESTATE, MUMBAI 400001 AND
         CORPORATE OFFICE AT 570, RECTIFIER HOUSE, NAGAUM CROSS, NEXT
         TO ROYAL INDUSTRIAL ESTATE, WADALA (W), MUMBAI 400031 AND ONE
         OF THE BRANCH OFFICES AT PRAG PLAZA, 5TH FLOOR G.S. ROAD,
         BHANGAGARH GUWAHATI- 781005.



         VERSUS

         GITA RANI RAMCHIARY AND 3 ORS.
         W/O LATE RAMAI RAMCHIARY,
         VILL.- BADULIPARA MUKUTAPUR, P.S.- BARBARI, DIST.- BAKSA BTAD,
         ASSAM, PIN- 781343.

         2:MAYARANI RAMCHIARY
          D/O LATE RAMAI RAMCHIARY

         VILL.- BADULIPARA MUKUTAPUR
          P.S.- BARBARI
          DIST.- BAKSA BTAD
          ASSAM
          PIN- 781343.
         (BEING MINOR
          WILL BE REP. BY MOTHER AND NATURAL GUARDIAN
          RES. NO. 1).

         3:ANJALI RAMCHIARY
          D/O LATE RAMAI RAMCHIARY

         VILL.- BADULIPARA MUKUTAPUR
         P.S.- BARBARI
                                                                          Page No.# 2/3

             DIST.- BAKSA BTAD
             ASSAM
             PIN- 781343.
            (BEING MINOR
             WILL BE REP. BY MOTHER AND NATURAL GUARDIAN
             RES. NO. 1).

            4:THIPSI RAMCHIARY
             M/O LATE RAMAI RAMCHIARY

            VILL.- BADULIPARA MUKUTAPUR
            P.S.- BARBARI
            DIST.- BAKSA BTAD
            ASSAM
            PIN- 781343.

            5:M/S ANUPAM NIRMAN PVT. LTD.
             R/O BHASKAR NAGAR

            BYE LANE NO. 2
            ZOO NARENGI ROAD
            BESIDE BS PUBLICATION
            GUWAHATI
            KAMRUP (M)
            ASSAM
            PIN- 781024.

            6:BASKAR DAS
             S/O DURGESWAR DAS

            R/O AKAYA
            BARPETA
            ASSAM
            PIN- 781329
            DIST.- BARPETA
            ASSAM

Advocate for the Petitioner   : MR. A J SAIKIA, MR. S. PEGU,M CHETIA

Advocate for the Respondent : MR D MONDAL(R-1 TO 3), MR B SARMA(R- 1 TO 3)
                                                                     Page No.# 3/3

                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

Date : 14-05-2025

Heard learned counsel Mr. S. Pegu for the applicant, who has filed this application under Section 5 of the Limitation Act, 1963 with prayer for condonation of delay of 26 (Twenty Six) days.

2. Learned counsel Mr. D. Mondal is present for respondent Nos. 1, 2 and 3.

3. Respondent Nos. 5 and 6 are not represented today.

4. It is submitted that the applicant has a good case. The delay was not intentional and there was no negligence on the part of the applicant. Due to formalities of the Insurance Company relating to the communication of the judgment and order impugned by the applicant to the Insurer and reply from the Insurer, there arose a delay of 26 (Twenty Six) days.

5. Learned counsel for the respondent has no objection.

6. Thereby, delay is condoned. Registry to register the connected appeal and to reflect the name of learned counsel Mr. D. Mondal for the respondent Nos. 1, 2 and 3, in the cause list.

7. In terms of the above observation, this Interlocutory Application stands disposed of.

JUDGE Comparing Assistant