Page No.# 1/2 vs On The Death Of Prafulla Deka
2025 Latest Caselaw 5042 Gua

Gauhati High Court

Page No.# 1/2 vs On The Death Of Prafulla Deka on 27 May, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/2

GAHC010128882018




                                                           2025:GAU-AS:6997

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3152/2022


         NIPAN GOSWAMI
         S/O- LATE UMESH CH GOSWAMI
         PERMANENT R/O- KULBIH SATRA
         P.O- CHAMATA
         PRESENTLY R/O- WARD NO.6
         NALBARI TOWN
         MOUZA- KHATA
         DIST- NALBARI
         ASSAM
         PIN- 781335


          VERSUS

         ON THE DEATH OF PRAFULLA DEKA
         HIS LEGAL HEIRS ARUNIMA PATOWARY AND ORS.
         HIS TWO SONS BEING ON RECORD AS RESPONDENT NO.2 AND 3
         THE REAMING LEGAL HEIRS ARE AS FOLLOWS

         1.1:MRS. ARUNIMA PATOWARY
         W/O DR. PRANAB PATOWARY
          HOUSE NO. 43
          SRIMANTAPUR
          BHANGAGARH
          P.O. INDRAPUR
          P.S. BHANGAGARH
          GUWAHATI
         ASSAM
          PIN-781032.

         1.2:MRS. DIPAMONI BASIHYA
         W/O MR. KRISHNA BAISHYA
         HOUSE NO. 24
                                                                 Page No.# 2/2

           MILAN PATH
           AMBIKAGIRI NAGAR
           P.O. ZOO ROAD
           P.S. GEETANAGAR
           GUWAHATI
           ASSAM
           PIN 781024.

           2:UTPAL DEKA
           S/O SRI PRAFULLA DEKA
           R/O BALIKARIA
           KHARJARA
           GOPAL BAZAR
           PALLA ROAD
           MOUZA KHATA
           DIST. NALBARI
           ASSAM
           PIN 781335.

           3:BIKASH PRATIM DEKA
           S/O SRI PRAFULLA DEKA
           R/O BALIKARIA
           KHARJARA
           GOPAL BAZAR
           PALLA ROAD
           MOUZA KHATA
           DIST. NALBARI
           ASSAM
           PIN 781335.
           ------------
           For the Applicant(s)     : Mr. A. Sattar, Advocate

            For the Respondent(s): Mr. R. Ali, Advocate
                                  BEFORE
                  HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                     ORDER

Date : 27.05.2025

In view of the judgment and order passed in CRP/85/2018, the present Interlocutory Application stands closed.

JUDGE

Comparing Assistant