Page No.# 1/4 vs Gautam Sengupta And 5 Ors F
2025 Latest Caselaw 5000 Gua

Gauhati High Court

Page No.# 1/4 vs Gautam Sengupta And 5 Ors F on 26 May, 2025

                                                                   Page No.# 1/4

GAHC010106752024




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./189/2025

         BAHAJUDDIN SK AND 2 OSR
         S/O LATE MAZIBUR RAHMAN, VILL.- ALAMGANJ PT. IX, PAHARTOLI, P.S.-
         GAURIPUR, DIST.- DHUBRI, ASSAM, PIN- 783339.

         2: SAHAJUL HOQUE
          S/O LATE MAZIBUR RAHMAN

         VILL.- ALAMGANJ PT. IX
         PAHARTOLI
         P.S.- GAURIPUR
         DIST.- DHUBRI
         ASSAM
         PIN- 783339.

         3: MAZIDA BIBI
          D/O LATE MAZIBUR RAHMAN

         VILL.- ALAMGANJ PT. IX
         PAHARTOLI
         P.S.- GAURIPUR
         DIST.- DHUBRI
         ASSAM
         PIN- 783339

         VERSUS

         GAUTAM SENGUPTA AND 5 ORS F
         S/O DIRENDRA SENGUPTA, WARD NO. 6, CHAITANTALA, P.S. AND DIST.-
         DHUBRI, ASSAM, PIN- 783301.

         2:LAL CHAND MULLAH
          S/O BAKKAR MULLAH

         VILL.- AIRANJONGLA (NEW GHAT)
                                                                         Page No.# 2/4

             P.S. AND DIST.- DHUBRI
             ASSAM
             PIN- 783323.

            3:UNITED INDIA INSURANCE CO. LTD.
             REP. BY ITS REGIONAL MANAGER
             GUWAHATI REGIONAL OFFICE
             G.S. ROAD
             CHRISTIANBASTI
             GUWAHATI- 781005.

            4:ALI AKBAR
             S/O LATE TALEB ALI

            C/O AKABBAR AHMED
            H/NO. 37
            HATIGAON
            SIJUBARI DARGAH ROAD
            P.S.- HATIGAON
            GUWAHATI
            ASSAM
            PIN- 781038.

            5:AYNUL HOQUE
             S/O MAKTAR ALI

            VILL.- DAMPUR PT. I
            GAURIPUR
            DIST.- DHUBRI
            ASSAM
            PIN- 783339.

            6:NATIONAL INSURANCE CO. LTD.
             REP. BY ITS REGIONAL MANAGER
             GAUHATI REGIONAL OFFICE
             G.S. ROAD
             BHANGAGARH
             GUWAHATI- 781005

Advocate for the Petitioner   : MR. M TALUKDAR, MR. M ISLAM

Advocate for the Respondent : MRS. S. ROY (R-6), MR. A BARKATAKI(R-3)
                                                                       Page No.# 3/4




                                 BEFORE
                     HONOURABLE MR. JUSTICE BUDI HABUNG

                                       ORDER

Date : 26-05-2025

Heard Mr. M. Talukdar, learned counsel for the appellants.

This is an appeal filed under section 173 of the Motor Vehicles Act, 1988 against the judgment and order dated 20.10.2023 passed by the learned Member, Motor Accident Claims Tribunal, Dhubri, Assam in MAC case no. 76/2015.

The appeal is admitted.

Call for the Trial court records.

Issue notice.

Since Mr. A. Barkataki, learned counsel and Ms. S. Roy, learned counsel appeared and accepted notice on behalf of respondent nos. 3 and 6 respectively, no formal notice need be issued to the said respondents.

Mr. M. Talukdar, learned counsel for the appellant prays for striking off the names of respondent nos. 1, 2, 4 and 5 from the cause title as they are not a necessary party.

The prayer is allowed.

Let the names of respondent nos. 1, 2, 4 and 5 be struck off from the Page No.# 4/4

cause title at the risk of the appellant.

The learned counsel for the appellant shall also furnish requisite extra copies of the petition to the learned counsel for the respondents during the course of the day.

List this matter after 4 (four) weeks.

JUDGE

Comparing Assistant