Dr. Runmoni Borah Phukan vs The Krishna Kanta Handiqui State Open ...
2025 Latest Caselaw 4843 Gua

Gauhati High Court

Dr. Runmoni Borah Phukan vs The Krishna Kanta Handiqui State Open ... on 20 May, 2025

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GAHC010160792020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4740/2020

         DR. RUNMONI BORAH PHUKAN
         D/O- SRI MUKUL BORAH, R/O- C-102, MEGHMALLAR APARTMENT,
         SEWALI PATH, HATIGAON, GHY, KAMRUP (M), ASSAM, 781038



         VERSUS


         THE KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY AND 9 ORS
         REP. BY THE REGISTRAR, UNIVERSITY CITY OFFICE, RESHAM NAGAR,
         KHANAPARA, GHY, ASSAM, 781022

         2:THE CHANCELLOR
          KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY
          HIS EXCELLENCY THE GOVERNOR OF ASSAM
          RAJ BHAWAN
          KHARGHULI HILLS
          GHY
         ASSAM
          781001

         3:THE VICE CHANCELLOR
          KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY
          UNIVERSITY CITY OFFICE
          RESHAM NAGAR
          KHANAPARA
          GHY
         ASSAM
          781022

         4:THE BOARD OF MANAGEMENT
          KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY REP. BY THE VICE
         CHANCELLOR
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UNIVERSITY CITY OFFICE
RESHAM NAGAR
KHANAPARA
GHY
ASSAM
781022

5:THE REGISTRAR
 KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY REP. BY THE
REGISTRAR
 UNIVERSITY CITY OFFICE
 RESHAM NAGAR
 KHANAPARA
 GHY
ASSAM
 781022

6:THE SELECTION COMMITTEE FOR THE POST OF ASSTT. PROFESSOR
ASSAMESE
 REP. BY THE VICE CHANCELLOR AS ITS CHAIRMAN
 KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY
 UNIVERSITY CITY OFFICE
 RESHAM NAGAR
 KHANAPARA
 GHY
ASSAM
 781022

7:THE STATE OF ASSAM
 REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
 DEPTT. OF HIGHER EDUCATION
 DISPUR
 GHY-06

8:SANJIB BORAH
 S/O- DURLABH BORAH
 R/O- SILVER SPRING APARTMENT
 BLOCK-3
 SAWKUSHI
 LOKHRA
 P.S. LOKHRA
 GHY-40
 DIST.- KAMRUP (M)
ASSAM

9:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
 KAHILIPARA
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           GHY
           KAMRUP (M)
           ASSAM

           10:THE GOVERNING BODY
            PRAGJYOTISH COLLEGE
            REP. BY ITS PRINCIPAL ANDSECY.
            GOVERNING BODY
            SANTIPUR
            GHY-09
            DIST.- KAMRUP (M)
           ASSA

Advocate for the Petitioner : MR S N SARMA SENIOR ADVOCATE, MR. R PHUKAN,MR. K
KALITA,MR. D J DAS,MR. R K BORAH

Advocate for the Respondent : SC, HIGHER EDU, MR. D GOSWAMI,MR. S M BARUAH,FOR
CAVEATOR,SC, KKHSOU


                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                     ORDER

Date : 20.05.2025

Heard Mr. R. Phukan, learned counsel for the petitioner. Also heard Mr. P.J. Phukan, learned standing counsel, K.K. Handique State Open University, for the respondent Nos. 1 to 6; Mr. K. Gogoi, learned stating counsel, Higher Education Department, for the respondent No. 7 & 9 and Mr. S.M. Baruah, learned counsel for the respondent No. 8.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant