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Page No.# 1/2 vs State Of Assam And Anr
2025 Latest Caselaw 482 Gua

Citation : 2025 Latest Caselaw 482 Gua
Judgement Date : 13 May, 2025

Gauhati High Court

Page No.# 1/2 vs State Of Assam And Anr on 13 May, 2025

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                Page No.# 1/2

GAHC010013942018




                                                          2025:GAU-AS:5867

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Crl.)/125/2019


         SHRI BHARAT BORA
         S/O- LATE DADHIRAM BORA
         R/O- POKAMORA KUHIARBARI KOMAR GAON
         JORHAT POLICE STATION
         DIST.- JORHAT
         ASSAM


          VERSUS

         STATE OF ASSAM AND ANR
         REP. BY THE P.P.
         ASSAM

         2:SURESH HAZARIKA (INFORMANT)
         S/O- LATE LOKNATH HAZARIKA
         R/O- VILL.- KHANGIA TEKELABARUA GAON
          P.O.- DERGAON
          P.S.- DERGAON
          PIN- 785614
          DIST.- GOLAGHAT
         ASSAM
          ------------
         Advocate for : MR Z ALAM
         Advocate for : PP
         ASSAM appearing for STATE OF ASSAM AND ANR
                                                                       Page No.# 2/2

                          BEFORE
         HONOURABLE MR. JUSTICE MANISH CHOUDHURY
          HONOURABLE MRS. JUSTICE MITALI THAKURIA
                                    ORDER

Date : 13.05.2025 (M. Thakuria, J)

In view of the Judgment and Order passed today in the connected criminal appeal, being Crl. A. No. 70/2018, this interlocutory application stands disposed of.

                       JUDGE                        JUDGE




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