M/S Biva Bakers vs The Union Of India And 5 Ors
2025 Latest Caselaw 476 Gua

Gauhati High Court

M/S Biva Bakers vs The Union Of India And 5 Ors on 13 May, 2025

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GAHC010017922024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/521/2024

         M/S BIVA BAKERS
         A UNIT OF BIVA FOOD PRODUCTS PVT LTD.
         REP BY ITS DIRECTOR RAJU BANIK,
         S/O- LATE GOBARDHAN BANIK,
         C/O- IID CENTRE, MALINIBEEL, SILCHAR,
         P.O- TARAPUR,
         P.S- SILCHAR, DIST- CACHAR, ASSAM



         VERSUS


         THE UNION OF INDIA AND 5 ORS
         REP. BY THE SECY. , MINISTRY OF FOOD PROCESSING INDUSTRIES,
         GOVT. OF INDIA, PANCHSHEEL BHAWAN, AUGUST KRANTI MARG, NEW
         DELHI

         2:THE ADDITIONAL CHIEF SECRETARY
          INDUSTRY AND COMMERCE DEPARTMENT
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-06

         3:THE COMMISSIONER
          DEPARTMENT OF INDUSTRIES AND COMMERCE
          GOVT OF ASSAM
          UDYUG BHAWAN
          BAMUNIMAIDAM
          GUWAHATI-21

         4:THE NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD
          REP. BY THE CHAIRMAN AND MANAGING DIRECTOR (NEDFI)
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            NEDFI BHAWAN
            DISPUR
            GUWAHATI-06

            5:THE STATE MISION DIRECTOR
             NATIONAL MISION FOR FOOD PROCESSING
             GOVT. OF ASSAM
             BAMUNIMAIDAM
             GUWAHATI-21

            6:THE GENERAL MANAGER
             DISTRICT INDUSTRIES AND COMMERCE DEPARTMENT
             SILCHAR
             DIST- CACHA

Advocate for the Petitioner   : MS N SAIKIA, MR A SAIKIA

Advocate for the Respondent : DY.S.G.I., MR G DAS (R-4),MR. D C BORAH (R-1),SC,
INDUSTRIES AND COMMERCE




                                   BEFORE
                  HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                         ORDER

Date : 13.05.2025

Heard Ms. N. Saikia, learned counsel for the petitioner as well as Mr. A. Kalita, learned standing counsel, Industries and Commerce Department.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant