Page No.# 1/3 vs The Collector Cum Deputy Commissioner
2025 Latest Caselaw 361 Gua

Gauhati High Court

Page No.# 1/3 vs The Collector Cum Deputy Commissioner on 8 May, 2025

                                                                         Page No.# 1/3

GAHC010001162016




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : LA.App./2/2019

            SRI ALOK BAGARIA ANR ANR
            S/O- LATE PRAHLADRAI BAGARIA, R/O- BEHEATING TEA ESTATE, P.S.
            BARBARUAH, P.O. AND DIST.- DIBRUGARH, ASSAM.

            2: SRI RANJIT BAGARIA
             S/O- LATE PRAHLADRAI BAGARIA
             R/O- BEHEATING TEA ESTATE
             P.S. BARBARUAH
             P.O. AND DIST.- DIBRUGARH
            ASSAM

            VERSUS

            THE COLLECTOR CUM DEPUTY COMMISSIONER, DIBRUGARH
            DIST.- DIBRUGARH, ASSAM, PIN- 781006.

            2:THE BRAHMAPUTRA CRAKER AND POLYMER LIMITED
             LEPETKATA
             DIST.- DIBRUGARH
            ASSAM
             REP. BY ITS MANAGING DIRECTOR
             PIN- 781006.

            3:THE STATE OF ASSAM
             REP. BY ITS CHIEF SECRETARY TO THE GOVT. OF ASSAM
             DISPUR
             GUWAHATI- 781006

Advocate for the Petitioner   : MR. A M BORA, MR A D CHOUDHURY,MR. S DEKA,MR. P
DUTTA

Advocate for the Respondent : GA, ASSAM, MR. A BHATTACHARJEE,MR. M NATH
                                                      Page No.# 2/3




Linked Case : LA.App./3/2019

SRI ALOK BAGARIA AND ANR
S/O- LATE PRAHLADRAI BAGARIA
R/O- BEHEATING TEA ESTATE
P.S. BARBARUAH
P.O. AND DIST.- DIBRUGARH
ASSAM.

2: SRI RANJIT BAGARIA
S/O- LATE PRAHLADRAI BAGARIA
 R/O- BEHEATING TEA ESTATE
 P.S. BARBARUAH
 P.O. AND DIST.- DIBRUGARH
ASSAM.
VERSUS

THE COLLECTOR CUM DEPUTY COMMISSIONER
DIBRUGARH AND 2 ORS.
DIST.- DIBRUGARH
ASSAM
PIN- 781006.

2:THE BRAHMAPUTRA CRAKER AND POLYMER LIMITED
 LEPETKATA
DIST.- DIBRUGARH
ASSAM
 REP. BY ITS MANAGING DIRECTOR
 PIN- 781006.

3:THE STATE OF ASSAM
REP. BY ITS CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR.A M BORA
Advocate for : GA
ASSAM appearing for THE COLLECTOR CUM DEPUTY COMMISSIONER
DIBRUGARH AND 2 ORS.
                                                                               Page No.# 3/3




                                         BEFORE
                   HON'BLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

08.05.2025

Heard Mr. S. Deka, learned counsel for the appellants and Mr. D. Mazumdar, learned Senior counsel assisted by Ms. D.D.Barman, learned Senior Government Advocate, Assam appearing for the State respondents. Also heard Mr. M. Nath, learned Senior counsel assisted by Mr. A. Bhattacharjee, learned counsel for the respondent No.2.

Ms. D.D.Barman, learned Senior Government Advocate, Assam has produced the records of the Collector, Dibrugarh in connection with the concerned Land Acquisition (LA) cases and the same shall be tagged with the case records till the delivery of the judgment.

Hearing concluded, judgment reserved.

JUDGE

Comparing Assistant