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Page No.# 1/7 vs The State Of Assam And 2 Ors
2025 Latest Caselaw 244 Gua

Citation : 2025 Latest Caselaw 244 Gua
Judgement Date : 6 May, 2025

Gauhati High Court

Page No.# 1/7 vs The State Of Assam And 2 Ors on 6 May, 2025

                                                                   Page No.# 1/7

GAHC010034212024




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/190/2024

         BIMALENDU DAS AND 23 ORS
         S/O LATE BIBHU KR. DAS, R/O BANAMALI ROAD, WARD NO 4, NEAR P.H.
         SCHOOL FIELD, P.O- KARIMGANJ, DIST- KARIMGANJ, ASSAM, PIN-788710.

         2: UTTAM ROY CHOUDHURY
          S/O LATE RAMESH ROY CHOUDHURY
          R/O BROJENDRA ROAD
          P.O.-KARIMGANJ
          DIST-KARIMGANJ
          PIN-788710

         3: FAZLUR RAHMAN AHMED
          S/O LATE MD. ANU MIA
          R/O VILL- DHIT-BOTARASHI
          P.O.-TILLABAZAR
          P.S.-KARIMGANJ
          DIST- KARIMGANJ
          PIN-788709

         4: SMTI RITA DHAR
         W/O ANIRUDHA SWAMI
          R/O STIMARGHAT ROAD
          P.O.-KARIMGANJ
          DIST-KARIMGANJ
          PIN-788710

         5: BIPRAJIT DAS GUPTA
          S/O LATE BIJOY KRISHNA DAS GUPTA
          R/O LONGAI ROAD
          P.O.-KARIMGANJ
          DIST-KARIMGANJ
          PIN-788710

         6: SMTI. NANDITA NATH
                                      Page No.# 2/7

D/O CHUMILAL NATH
R/O SILCHAR ROAD
P.O.-SARISHA
DIST-KARIMGANJ
PIN-788710

7: AYESHA CHOUDHURY
 D/O LATE MATAHIN ALI CHOUDHURY
 R/O 770 INATPUR
 P.S.-BANAMALI ROAD
WARD NO. 13
 P.O.-KARIMGANJ
 DIST-KARIMGANJ
 PIN-788710

8: PARITOSH ROY
 S/O LATE UMESH CH. ROY
 R/O FANIRBORID
 P.O.-DULARACHERRA
 DIST- KARIMGANJ
 PIN-788737

9: SWAPAN KUMAR DAS
 S/O LATE ATUL CH. DAS
 R/O GURAMARA
 P.O.-KARIMGANJ
 PIN-788720

10: NAZIR AHMED
 S/O LATE ABUL HUSSAIN
 R/O 1326 NO. GANGPAR L.P. SCHOOL
VILL-GANGPAR
 P.O.-JAGANNATHI
 DIST-KARIMGANJ
 PIN-788709

11: DEBAJANI DAS PURKAYASTHA
 D/O LATE ASHUTOSH DAS PURKAYASTHA
 R/O ROMANI ROAD 1
 NEAR BABYLAND SCHOOL
 P.O.-KARIMGANJ
 DIST-KARIMGANJ
 PIN-788710

12: SUPIYA BEGOM
W/O ABDUL KALAM
 R/O AZAD SAGAR ROAD
 P.O.-SETTLEMENT ROAD
                                    Page No.# 3/7

DIST- KARIMGANJ
PIN-788710

13: NOZMUL ISLAM CHOUDHURY
 S/O LATE MOINUL ISLAM CHOUDHURY
 R/O VILL- BATARASHI
 P.O.-TILLABAZAR
 DIST- KARIMGANJ
 PIN-788710

14: NAZRUL HUDA CHOWDHURY
 S/O LATE IRSHAD AHMED CHOUDHURY
 R/O VILL-MALUA
 P.O.-MALUA
 P.S.-BADARPUR
 DIST-KARIMGANJ
 PIN-788806

15: KAMUA ROBIDAS
 S/O LATE GIBENDA ROBIDAS
 R/O BIPINLAL ROAD
 P.O.-KARIMGANJ
 DIST-KARIMGANJ
 PIN-788710

16: ABDUL HANNAN
 S/O LATE ENUS ALI
 R/O VILL-BOTARASHI
 P.O.-TILLABAZAR
 DIST-KARIMGANJ
 PIN-788709

17: AMIYA KANTI DAS
 S/O LATE AMARENDRA KUMAR DAS
 R/O VILL- MARLY
 P.O.-BHANGABAZAR
 DIST- KARIMGANJ
 PIN-788701

18: MD. AMON UDDIN
 S/O LATE ABDUL KHALIQUE
 R/O VILL-RASULPUR
 P.O.-BHANGABAZAR
 DIST-KARIMGANJ
 PIN-788701

19: CHIRADIP ROY PODDAR
 S/O LATE GOGESH CH. ROY PODDAR
                                                     Page No.# 4/7

R/O LAKHICHARAN ROAD
P.O.-KARIMGANJ
DIST- KARIMGANJ
PIN-788710

20: AKADDAS ALI
 S/O LATE H.M. ALI
 P.O.-BRAHMAN SHASAN
VILL-BRAHMAN SHASAN
 DIST-KARIMGANJ
 PIN-788722

21: FAKRUL ISLAM CHOUDHURY
 S/O LATE HELAL UDDIN CHOUDHURY
 R/O VILL- BATARASHI
 P.O.-TILLABAZAR
 DIST- KARIMGANJ
 PIN-788709

22: SHILPI DUTTA
 C/O HANNA DUTTA
 R/O R.C. DAS ROAD
 P.O.-KARIMGANJ
 DIST-KARIMGANJ
 PIN-788710

23: SUBENDU DHAR CHOUDHURY
 S/O LATE MANABINDRA CHOUDHURY
 R/O NOVAPALLI LANE
 LONGAI ROAD
 P.O.-KARIMGANJ
 DIST- KARIMGANJ
 PIN-788712

24: ABDUL KAYUM
 S/O LATE NOOR MUHAMMAD
 R/O VILL- PATHU
 P.O.-PATHU
 DIST- KARIMGANJ
 PIN-78878

VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, ELEMENTARY EDUCATION DEPARTMENT, DISPUR,
GUWAHATI-781006.
                                                                            Page No.# 5/7

            2:THE DIRECTOR TO THE GOVERNMENT OF ASSAM
             ELEMENTARY EDUCATION DEPARTMENT
             KAHILIPARA
             GUWAHATI-781019

            3:THE DEPUTY INSPECTOR OF SCHOOLS
             KARIMGANJ DISTRICT CIRCLE
             KARIMGANJ
            ASSAM
             PIN-78871

Advocate for the Petitioner   : MR K K MAHANTA (Sr. Advocate), MR. K SINGHA,MR S
GAUTAM

Advocate for the Respondent : MR. R MAZUMDAR, SC, EDUCATION DEPTT.,




             Linked Case : WA/131/2024

            BISWAJIT SHARMA AND 3 ORS
            S/O LATE BIBEKANANDA SARMA
            R/O VILL.- BAZARGHAT
            P.O.- BAZARGHAT
            DIST.- KARIMGANJ
            ASSAM
            PIN- 788733.

            2: SOMA DEY
            D/O LATE JITENDRA CHANDRA DEY

            R/O SILCHAR ROAD (SARISHA)
            P.O.- KARIMGANJ
            DIST.- KARIMGANJ
            ASSAM
            PIN- 788710.

            3: FARUQUE UDDIN
            S/O LATE ABDUL HAKIM
            R/O VILL- DASGRAM
            P.O.-DASGRAM
            DIST.- KARIMGANJ
            ASSAM
            PIN- 788781.
                                                                     Page No.# 6/7

      4: RAYHANA BEGUM CHOUDHURY
      W/O LATE BADRUL ISLAM CHOUDHURY

      VILL.- LATU
      P.O.- LATU
      DIST.- KARIMGANJ
      ASSAM
      PIN- 788781.
      VERSUS

      THE STATE OF ASSAM AND 2 ORS
      REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
      GOVERNMENT OF ASSAM
      ELEMENTARY EDUCATION DEPARTMENT
      DISPUR
      GUWAHATI- 781006.

      2:THE DIRECTOR TO THE GOVERNMENT OF ASSAM
       ELEMENTARY EDUCATION DEPARTMENT
      KAHILIPARA
       GUWAHATI- 781019.

      3:THE DEPUTY INSPECTOR OF SCHOOLS
      KARIMGANJ DISTRICT CIRCLE
      KARIMGANJ
      ASSAM
      PIN- 788710.
      ------------

For the appellants : Mr. K.K. Mahanta, Sr. Advocate Assisted by Mr. K. Singha, Advocate

Mr. A.B.T. Haque, Advocate

For the respondents : Mr. R. Mazumdar, S.C., Education Deptt.

Page No.# 7/7

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR 06-05-2025

(Vijay Bishnoi, C.J.) Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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