Citation : 2025 Latest Caselaw 235 Gua
Judgement Date : 6 May, 2025
Page No.# 1/7
GAHC010034212024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/190/2024
BIMALENDU DAS AND 23 ORS
S/O LATE BIBHU KR. DAS, R/O BANAMALI ROAD, WARD NO 4, NEAR P.H.
SCHOOL FIELD, P.O- KARIMGANJ, DIST- KARIMGANJ, ASSAM, PIN-788710.
2: UTTAM ROY CHOUDHURY
S/O LATE RAMESH ROY CHOUDHURY
R/O BROJENDRA ROAD
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
3: FAZLUR RAHMAN AHMED
S/O LATE MD. ANU MIA
R/O VILL- DHIT-BOTARASHI
P.O.-TILLABAZAR
P.S.-KARIMGANJ
DIST- KARIMGANJ
PIN-788709
4: SMTI RITA DHAR
W/O ANIRUDHA SWAMI
R/O STIMARGHAT ROAD
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
5: BIPRAJIT DAS GUPTA
S/O LATE BIJOY KRISHNA DAS GUPTA
R/O LONGAI ROAD
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
6: SMTI. NANDITA NATH
Page No.# 2/7
D/O CHUMILAL NATH
R/O SILCHAR ROAD
P.O.-SARISHA
DIST-KARIMGANJ
PIN-788710
7: AYESHA CHOUDHURY
D/O LATE MATAHIN ALI CHOUDHURY
R/O 770 INATPUR
P.S.-BANAMALI ROAD
WARD NO. 13
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
8: PARITOSH ROY
S/O LATE UMESH CH. ROY
R/O FANIRBORID
P.O.-DULARACHERRA
DIST- KARIMGANJ
PIN-788737
9: SWAPAN KUMAR DAS
S/O LATE ATUL CH. DAS
R/O GURAMARA
P.O.-KARIMGANJ
PIN-788720
10: NAZIR AHMED
S/O LATE ABUL HUSSAIN
R/O 1326 NO. GANGPAR L.P. SCHOOL
VILL-GANGPAR
P.O.-JAGANNATHI
DIST-KARIMGANJ
PIN-788709
11: DEBAJANI DAS PURKAYASTHA
D/O LATE ASHUTOSH DAS PURKAYASTHA
R/O ROMANI ROAD 1
NEAR BABYLAND SCHOOL
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
12: SUPIYA BEGOM
W/O ABDUL KALAM
R/O AZAD SAGAR ROAD
P.O.-SETTLEMENT ROAD
Page No.# 3/7
DIST- KARIMGANJ
PIN-788710
13: NOZMUL ISLAM CHOUDHURY
S/O LATE MOINUL ISLAM CHOUDHURY
R/O VILL- BATARASHI
P.O.-TILLABAZAR
DIST- KARIMGANJ
PIN-788710
14: NAZRUL HUDA CHOWDHURY
S/O LATE IRSHAD AHMED CHOUDHURY
R/O VILL-MALUA
P.O.-MALUA
P.S.-BADARPUR
DIST-KARIMGANJ
PIN-788806
15: KAMUA ROBIDAS
S/O LATE GIBENDA ROBIDAS
R/O BIPINLAL ROAD
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
16: ABDUL HANNAN
S/O LATE ENUS ALI
R/O VILL-BOTARASHI
P.O.-TILLABAZAR
DIST-KARIMGANJ
PIN-788709
17: AMIYA KANTI DAS
S/O LATE AMARENDRA KUMAR DAS
R/O VILL- MARLY
P.O.-BHANGABAZAR
DIST- KARIMGANJ
PIN-788701
18: MD. AMON UDDIN
S/O LATE ABDUL KHALIQUE
R/O VILL-RASULPUR
P.O.-BHANGABAZAR
DIST-KARIMGANJ
PIN-788701
19: CHIRADIP ROY PODDAR
S/O LATE GOGESH CH. ROY PODDAR
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R/O LAKHICHARAN ROAD
P.O.-KARIMGANJ
DIST- KARIMGANJ
PIN-788710
20: AKADDAS ALI
S/O LATE H.M. ALI
P.O.-BRAHMAN SHASAN
VILL-BRAHMAN SHASAN
DIST-KARIMGANJ
PIN-788722
21: FAKRUL ISLAM CHOUDHURY
S/O LATE HELAL UDDIN CHOUDHURY
R/O VILL- BATARASHI
P.O.-TILLABAZAR
DIST- KARIMGANJ
PIN-788709
22: SHILPI DUTTA
C/O HANNA DUTTA
R/O R.C. DAS ROAD
P.O.-KARIMGANJ
DIST-KARIMGANJ
PIN-788710
23: SUBENDU DHAR CHOUDHURY
S/O LATE MANABINDRA CHOUDHURY
R/O NOVAPALLI LANE
LONGAI ROAD
P.O.-KARIMGANJ
DIST- KARIMGANJ
PIN-788712
24: ABDUL KAYUM
S/O LATE NOOR MUHAMMAD
R/O VILL- PATHU
P.O.-PATHU
DIST- KARIMGANJ
PIN-78878
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, ELEMENTARY EDUCATION DEPARTMENT, DISPUR,
GUWAHATI-781006.
Page No.# 5/7
2:THE DIRECTOR TO THE GOVERNMENT OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
KAHILIPARA
GUWAHATI-781019
3:THE DEPUTY INSPECTOR OF SCHOOLS
KARIMGANJ DISTRICT CIRCLE
KARIMGANJ
ASSAM
PIN-78871
Advocate for the Petitioner : MR K K MAHANTA (Sr. Advocate), MR. K SINGHA,MR S
GAUTAM
Advocate for the Respondent : MR. R MAZUMDAR, SC, EDUCATION DEPTT.,
Linked Case : WA/131/2024
BISWAJIT SHARMA AND 3 ORS
S/O LATE BIBEKANANDA SARMA
R/O VILL.- BAZARGHAT
P.O.- BAZARGHAT
DIST.- KARIMGANJ
ASSAM
PIN- 788733.
2: SOMA DEY
D/O LATE JITENDRA CHANDRA DEY
R/O SILCHAR ROAD (SARISHA)
P.O.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN- 788710.
3: FARUQUE UDDIN
S/O LATE ABDUL HAKIM
R/O VILL- DASGRAM
P.O.-DASGRAM
DIST.- KARIMGANJ
ASSAM
PIN- 788781.
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4: RAYHANA BEGUM CHOUDHURY
W/O LATE BADRUL ISLAM CHOUDHURY
VILL.- LATU
P.O.- LATU
DIST.- KARIMGANJ
ASSAM
PIN- 788781.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DIRECTOR TO THE GOVERNMENT OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
KAHILIPARA
GUWAHATI- 781019.
3:THE DEPUTY INSPECTOR OF SCHOOLS
KARIMGANJ DISTRICT CIRCLE
KARIMGANJ
ASSAM
PIN- 788710.
------------
For the appellants : Mr. K.K. Mahanta, Sr. Advocate Assisted by Mr. K. Singha, Advocate
Mr. A.B.T. Haque, Advocate
For the respondents : Mr. R. Mazumdar, S.C., Education Deptt.
Page No.# 7/7
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR 06-05-2025
(Vijay Bishnoi, C.J.) Arguments heard.
Judgment reserved.
JUDGE CHIEF JUSTICE
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