Citation : 2025 Latest Caselaw 234 Gua
Judgement Date : 6 May, 2025
Page No.# 1/9
GAHC010164522024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/152/2024
SONABAN KHATUN AND 9 ORS
W/O LATE SAHAR ALI,
RESIDENT OF VILLAGE NALDOBA, PO AND PS BIDHYAPUR, DIST
BONGAIGAON, ASSAM 783372
2: MD. SECONDAR ALI
S/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
3: AJIBHAN BIBI
W/O LATE BISHU SK
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
4: ANARUL SHEIKH
S/O LATE BISHU SK
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
5: MD. NAUSHAD ALI
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
Page No.# 2/9
DIST BONGAIGAON
ASSAM 783372
6: MD. NUR HUSSAIN
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
7: FULCHAND ALI
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
8: MD. RUPCHAND ALI @ FULU ALI
S/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
9: MUSST NURJAHAN KHATUN
D/O LATE SAHAR ALI
W/O MD. MAJA SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
10: MUSST. GENDI KHATUN
D/O LATE SAHAR ALI
W/O MD. AMIRUDDIN
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
11: MUSST. RABIA KHATUN
D/O LATE SAHAR ALI
Page No.# 3/9
W/O MD. SABU SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 78337
VERSUS
DALIMAN BIBI AND 11 ORS
W/O MD. ABDUL RAHIM
RESIDENT OF VILLAGE NALDOBA, PO AND PS BIDHYAPUR, DIST
BONGAIGAON, ASSAM 783372
2:GOLAPI BEWA
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR (NEAR TINAILI)
DIST BONGAIGAON
ASSAM 783372
3:MUSST. AYSHA KHATUN
D/O LATE JONU SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR (NEAR TINAILI)
DIST BONGAIGAON
ASSAM 783372
4:MUSST. FULCHAN BIBI
D/O LATE JONU SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR (NEAR TINAILI)
DIST BONGAIGAON
ASSAM 783372
5:MAMENA BEWA
W/O LATE JAYNAL SHEIKH
RESIDENT OF VILLAGE BAMUNIGAON
PO BARALABATI
PS CHANGSARI
DIST KAMRUP ASSAM 781101
6:MD. MAHIR ALI
S/O LATE JAYNAL SHEIKH
RESIDENT OF VILLAGE BAMUNIGAON
Page No.# 4/9
PO BARALABATI
PS CHANGSARI
DIST KAMRUP ASSAM 781101
7:AMENA KHATUN
W/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
8:MD. BUDDHI SHEIKH
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
9:MD. RAKIBUL SK
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
10:MD. SAIFUL ISLAM
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
11:MD. NUR ISLAM
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
12:MD. AMIR HUSSAIN
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 78337
Advocate for the Petitioner : MS. R CHOUDHURY, MS F N ZAMAN,MS. B. HAZARIKA
Page No.# 5/9
Advocate for the Respondent : , MR. M M ZAMAN(R-2,3,4),MR. S I TALUKDAR(R-2,3,4),MR N
AHMED(R-2,3,4),MR. A R SIKDAR (R-2,3,4),MR N AHMED(R-2,3,4),FOR CAVEATOR
Linked Case : I.A.(Civil)/2441/2024
SONABAN KHATUN AND 9 ORS
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
2: MD. SECONDAR ALI
S/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
3: AJIBHAN BIBI
W/O LATE BISHU SK
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
4: ANARUL SHEIKH
S/O LATE BISHU SK
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
5: MD. NAUSHAD ALI
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
Page No.# 6/9
6: MD. NUR HUSSAIN
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
7: FULCHAND ALI
W/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
8: MD. RUPCHAND ALI @ FULU ALI
S/O LATE SAHAR ALI
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
9: MUSST NURJAHAN KHATUN
D/O LATE SAHAR ALI
W/O MD. MAJA SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
10: MUSST. GENDI KHATUN
D/O LATE SAHAR ALI
W/O MD. AMIRUDDIN
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
11: MUSST. RABIA KHATUN
D/O LATE SAHAR ALI
W/O MD. SABU SHEIKH
Page No.# 7/9
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
VERSUS
DALIMAN BIBI AND 11 ORS
W/O MD. ABDUL RAHIM RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR
DIST BONGAIGAON
ASSAM 783372
2:GOLAPI BEWA
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR (NEAR TINAILI)
DIST BONGAIGAON
ASSAM 783372
3:MUSST. AYSHA KHATUN
D/O LATE JONU SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR (NEAR TINAILI)
DIST BONGAIGAON
ASSAM 783372
4:MUSST. FULCHAN BIBI
D/O LATE JONU SHEIKH
RESIDENT OF VILLAGE NALDOBA
PO AND PS BIDHYAPUR (NEAR TINAILI)
DIST BONGAIGAON
ASSAM 783372
5:MAMENA BEWA
W/O LATE JAYNAL SHEIKH
RESIDENT OF VILLAGE BAMUNIGAON
PO BARALABATI
PS CHANGSARI
DIST KAMRUP ASSAM 781101
6:MD. MAHIR ALI
S/O LATE JAYNAL SHEIKH
RESIDENT OF VILLAGE BAMUNIGAON
PO BARALABATI
PS CHANGSARI
Page No.# 8/9
DIST KAMRUP ASSAM 781101
7:AMENA KHATUN
W/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
8:MD. BUDDHI SHEIKH
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
9:MD. RAKIBUL SK
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
10:MD. SAIFUL ISLAM
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
11:MD. NUR ISLAM
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
12:MD. AMIR HUSSAIN
S/O LATE MANU SHEIKH
RESIDENT OF NALDOBA
PO AND PS BIDYAPUR
DIST BONGAIGAON
ASSAM 783372
------------
Advocate for : MS. R CHOUDHURY
Advocate for : MR. A R SIKDAR appearing for DALIMAN BIBI AND 11 ORS
Page No.# 9/9
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
06.05.2025 Mr A R Sikdar, the learned counsel appearing on behalf of the respondent Nos. 2, 3 and 4, submits that some time may be granted on account of personal difficulties.
2. Taking into account the above, list the matter on 27th of May, 2025, at 02:00 pm.
3. It is observed that till the next date, the Judgment and Decree dated 10.05.2024, passed by the learned District Judge, Bongaigaon, in Title Appeal No. 06/2022, shall remain stayed.
JUDGE
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