Gauhati High Court
Raju Ali vs Oil And Natural Gas Corporation Limited ... on 26 March, 2025
Page No.# 1/7
GAHC010131142024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3345/2024
RAJU ALI
S/O- LATE SAHADULLA ALI,
R/O- VILLAGE- KALGAON,
P.S AND P.O- GELAKEY, PIN-785696,
DIST- SIVASAGAR, ASSAM,
VERSUS
OIL AND NATURAL GAS CORPORATION LIMITED REPRESENTED BY THE
CHAIRMAN AND MANAGING DIRECTOR
OIL AND NATURAL GAS CORPORATION LTD,
DEENDAYAL URJA BHAWAN, 5A, NELSON MANDELA MARG, VASANT
KUNJ, NEW DELHI-110070
2:THE EXECUTIVE DIRECTOR
ASSET MANAGER
ASSAM ASSET
OIL AND NATURAL GAS CORPORATION LTD.
NAZIRA
PIN-785685
3:THE CHIEF GENERAL MANAGER
MM
OIL AND NATURAL GAS CORPORATION LTD.
O/O THE CGM HEAD MM
ROB II
IST FLOOR
NAZIRA
PIN-785685
4:THE CHIEF GENERAL MANAGER (DRILLING)
OIL AND NATURAL GAS CORPORATION LTD.
OT COMPLEX
DRILLING SERVICES
SIVASAGAR
Page No.# 2/7
PIN-785640
ASSAM
5:M/S ASSAM DRILLING FIELDS AND EQUIPMENT SERVICES
HAVING ITS REGHD. OFFICE NEAR KPM CHARALI
A.T ROAD
SIVSAGAR
PIN-785640
ASSAM
REP. BY ITS PARTNER
ROHIT PRASAD KAKOT
Advocate for the Petitioner : MS M HAZARIKA, MS. S DEKA,MS. S NEWAR
Advocate for the Respondent : MR. A GANGULY(R, MR. M K DAS (R-1 to 4),MR. A
DHANUKA(R-5),MR. A DUTTA(R-5)
Linked Case : WP(C)/5338/2024
RAJU ALI
S/O- LATE SAHADULLA ALI
R/O- VILLAGE- KALGAON
P.S AND P.O- GELAKEY
PIN-785696
DIST- SIVASAGAR
ASSAM
VERSUS
OIL AND NATURAL GAS CORPORATION LIMITED REPRESENTED THE
CHAIRMAN AND MANAGING DIRECTOR
OIL AND NATURAL GAS CORPORATION LIMITED
PANDIT DEENDAYAL YPADHYAYA URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI-110070
2:EXECUTIVE DIRECTOR
ASSETT MANAGER
ASSAM ASSETT
OIL AND NATURAL GAS CORPORATION LIMITED
NAZIRA
-785685
Page No.# 3/7
3:THE CHIEF GENERAL MANAGER HEAD-MM
OIL AND NATURAL GAS CORPORATION LIMITED
O/O THE CGM-HEAD MM CONTRACT CELL ROB -II
GROUND FLOOR
NAZIRA
-785685
4:THE CHIEF GENERAL MANAGER (DRILLING)
OIL AND NATURAL GAS CORPORATION LIMITED
OT COMPLEX
DRILLING SERVICES
SIVASAGAR-785640
ASSAM
------------
Advocate for : MS M HAZARIKA
Advocate for : appearing for OIL AND NATURAL GAS CORPORATION LIMITED
REPRESENTED THE CHAIRMAN AND MANAGING DIRECTOR
Linked Case : I.A.(Civil)/2506/2024
M/S ASSAM DRILLING FIELDS AND EQUIPMENT SERVICES
HAVING ITS REGD. OFFICE NEAR KPM CHARALI
A.T ROAD
SIVSAGAR
PIN-785640
ASSAM
REP. BY ITS PARTNER
ROHIT PRASAD KAKOTI
VERSUS
THE CHAIRMAN AND MANAGING DIRECTOR AND 4 ORS
OIL AND NATURAL GAS CORPORATION LTD
DEENDAYAL URJA BHAWAN
5A
NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI-110070
2:THE EXECUTIVE DIRECTOR
ASSET MANAGER
ASSAM ASSET
OIL AND NATURAL GAS CORPORATION LTD.
NAZIRA
PIN-785685
Page No.# 4/7
3:THE CHIEF GENERAL MANAGER
MM
OIL AND NATURAL GAS CORPORATION LTD.
O/O THE CGM HEAD MM
ROB II
IST FLOOR
NAZIRA
PIN-785685
4:THE CHIEF GENERAL MANAGER (DRILLING)
OIL AND NATURAL GAS CORPORATION LTD.
OT COMPLEX
DRILLING SERVICES
SIVASAGAR
PIN-785640
ASSAM
5:RAJU ALI
S/O- LATE SAHADULLA ALI
R/O- VILLAGE- KALGAON
P.S AND P.O- GELAKEY
PIN-785696
DIST- SIVASAGAR
ASSAM
------------
Advocate for : MR. A GANGULY
Advocate for : MS M HAZARIKA appearing for THE CHAIRMAN AND
MANAGING DIRECTOR AND 4 ORS
Linked Case : WP(C)/5382/2024
ROHIT PRASAD KAKOTI AND ANR
S/O- SRI RIPENDRA PRASAD KAKOTI
RESIDENT OF PHUKAN NAGAR
WARD NO. 10
SIVASAGAR TOWN
P.O. AND DIST.- SIVASAGAR
ASSAM- 785640.
2: SHYAMAL JYOTI HAZARIKA
S/O- LATE MAHENDRA HAZARIKA
RESIDENT OF SALAGURI SATRA
SALAGURI SONARI GAON
AMGURI
Page No.# 5/7
P.O. AND P.S.- AMGURI
DIST.- SIVASAGAR
ASSAM.
VERSUS
THE CHAIRMAN AND MANAGING DIRECTOR OIL AND NATURAL GAS
CORPORATION LTD. AND 3 ORS
PANDIT DEENDAYAL URJA BHAWAN
5
NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI- 110070.
2:EXECUTIVE DIRECTOR ASSET MANAGER
ASSAM ASSET
O.N.G.C. LTD.
NAZIRA PIN- 785685.
3:THE CHIEF GENERAL MANAGER MM
OIL AND NATURAL GAS CORPORATION LTD.
OFFICE OF THE CGM- HEAD MM
ROB II
GROUND FLOOR
NAZIRA- 785685.
4:THE CHIEF GENERAL MANAGER (DRILLING)
OIL AND NATURAL GAS CORPORATION LTD.
OT COMPLEX
DRILLING SERVICES
SIVASAGAR
PIN- 785640
ASSAM.
------------
Advocate for : MR. A GANGULY
Advocate for : appearing for THE CHAIRMAN AND MANAGING DIRECTOR OIL
AND NATURAL GAS CORPORATION LTD. AND 3 ORS
Linked Case : I.A.(Civil)/3936/2024
THE CHAIRMAN AND MANAGING DIRECTOR ONGC AND 3 ORS
OIL AND NATURAL GAS CORPORATION LIMITED
PANDIT DEENDAYAL YPADHYAYA URJA BHAWAN
Page No.# 6/7
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI-110070
2: EXECUTIVE DIRECTOR
ASSETT MANAGER
ASSAM ASSETT
OIL AND NATURAL GAS CORPORATION LIMITED
NAZIRA
-785685
3: THE CHIEF GENERAL MANAGER HEAD-MM
OIL AND NATURAL GAS CORPORATION LIMITED
O/O THE CGM-HEAD MM CONTRACT CELL ROB -II
GROUND FLOOR
NAZIRA
-785685
4: THE CHIEF GENERAL MANAGER (DRILLING)
OIL AND NATURAL GAS CORPORATION LIMITED
OT COMPLEX
DRILLING SERVICES
SIVASAGAR-785640
ASSAM
VERSUS
RAJU ALI
S/O- LATE SAHADULLA ALI
R/O- VILLAGE- KALGAON
P.S AND P.O- GELAKEY
PIN-785696
DIST- SIVASAGAR
ASSAM
------------
Advocate for : MR. M K DAS
Advocate for : MS M HAZARIKA appearing for RAJU ALI
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 26.03.2025
Heard Ms. M. Hazarika, learned Senior Counsel assisted by Ms. S. Newar,
learned counsel for the petitioner. Also heard Mr. D. Saikia, learned Senior
Counsel assisted by Mr. M. K. Das, learned counsel for the respondent Nos. 1 to
4; Mr. A. Dhanukar, learned counsel for the respondent No. 5 and Mr. A.
Ganguly, learned counsel for the petitioner in WP(C)/5382/2024.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
