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Page No.# 1/7 vs The Union Of India And Ors
2025 Latest Caselaw 4321 Gua

Citation : 2025 Latest Caselaw 4321 Gua
Judgement Date : 21 March, 2025

Gauhati High Court

Page No.# 1/7 vs The Union Of India And Ors on 21 March, 2025

                                                                Page No.# 1/7

GAHC010058012025




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/89/2025

         SKAMORD MINING PVT LTD AND ANR
         347, SANTOSH ROY ROAD, BARISHA, SAKHERBAZAR, JAMES LONG
         SARANI,KOLKATA 700008. THROLGH ITS AUTHORISED REPRESENTAIVE,
         MR ARUN SARAF AGED ABOUT 38 ,YEARS SON OF MR. RAMAKANT
         SARAF, RESIDENT OF 347, SANTOSH ROY ROAD, BANSHA, SAKHETAZAR,
         JAMES LONG SARANI, KOLKATTA 700008

         2: ARUN SARAF
          SHAREHOLDER OF PETITIONER NO. 1
          SON OF MR. RAMAKANT SARAF
          R/O- 347
          SANTOSH ROY ROAD
          BARISHA
          SAKHERBAZAR
          JAMES LONG SARANI
          KOLKATA-700008

         VERSUS

         THE UNION OF INDIA AND ORS
         THROUGH THE SECRETARY, MINISTRY OF MINES, GOVERNMENT OF
         INDIA, SHASTRI BHAWAN, NEW DELHI-110001.

         2:INDIAN BUREAU OF MINES

          THROUGH THE CONTROLLER GENERAL
          2ND FLOOR
          INDIRA BHAWAN
          CIVIL LINES
          NAGPUR
          MAHARASHTRA-440001.

         3:REGIONAL CONTROLLER OF MINES
          BHUBANESWAR AND GUWAHATI REGIONAL OFFICE
                                                                        Page No.# 2/7

             HOUSE NO. 216
             3RD FLOOR ABOVE IDBI BANK CHANDMARI
             POST-BAMUNIMAIDAN
             DIST.- KAMRUP(M)
             GUWAHATI
             ASSAM-781021.

            4:THE STATE OF ARUNACHAL PRADESH
            THROUGH THE DIRECTOR OF MINES
             DEPARTMENT OF GEOLOGY AND MINING
             GOVERNMENT OF ARUNACHAL PRADESH
             R.K. MISSION COMPOUND
             ITANAGAR-791111 (ARUNACHAL PRADESH)

Advocate for the Petitioner   : MR R SENSUA, G KAUSHIK,P KUNDU,R A LAHKAR

Advocate for the Respondent : DY.S.G.I., GA, AP




             Linked Case : WA/92/2025

            TASSO ALLOYS PVT LTD
            347
             SANTOSH ROY ROAD
             BARISHA
             SAKHERBAZAR
             JAMES LONG SARANI
             KOLKATA-700008
            THROUGH ITS AUTHORISED REPRESENTATIVE MR. ARUN SARAF
             SON OF MR. RAMAKANT SARAF
             R/O- 347
             SANTOSH ROY ROAD
             BARISHA
             SAKHERBAZAR
             JAMES LONG SARANI
             KOLKATA-700008.

            2: ARUN SARAF
            SHAREHOLDER OF PETITIONER NO. 1
             SON OF MR. RAMAKANT SARAF
             R/O- 347
             SANTOSH ROY ROAD
             BARISHA
             SAKHERBAZAR
                                                                     Page No.# 3/7

JAMES LONG SARANI
KOLKATA-700008.
VERSUS

THE UNION OF INDIA AND ORS
THROUGH THE SECRETARY
MINISTRY OF MINES
GOVERNMENT OF INDIA
SHASTI BHAWAN
NEW DELHI - 110001.

2:INDIAN BUREAU OF MINES

THROUGH THE CONTROLLER GENERAL
2ND FLOOR
INDIRA BHAWAN
CIVIL LINES
NAGPUR, MAHARASHTRA-440001.

3:REGIONAL CONTROLLER OF MINES
BHUBANESWAR AND GUWAHATI REGIONAL OFFICE
HOUSE NO. 216
3RD FLOOR ABOVE IDBI BANK CHANDMARI
POST-BAMUNIMAIDAN
DIST.- KAMRUP(M)
GUWAHATI
ASSAM-781021.

4:THE STATE OF ARUNACHAL PRADESH
THROUGH THE DIRECTOR OF MINES
DEPARTMENT OF GEOLOGY AND MINING
GOVERNMENT OF ARUNACHAL PRADESH
R.K. MISSION COMPOUND
ITANAGAR-791111 (ARUNACHAL PRADESH).
------------

Advocate for : MR R SENSUA Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND ORS

Linked Case : WA/90/2025

TASSOALLOYS PRIVATE LTD AND ANR

SANTOSH ROY ROAD BARISHA SAKHERBAZAR JAMES LONG SARANI KOLKATA-700008 Page No.# 4/7

THROUGH ITS AUTHORISED REPRESENTATIVE MR. ARUN SARAF SON OF MR. RAMAKANT SARAF R/O- 347 SANTOSH ROY ROAD BARISHA SAKHERBAZAR JAMES LONG SARANI KOLKATA-700008.

2: ARUN SARAF

SON OF MR. RAMAKANT SARAF R/O- 347 SANTOSH ROY ROAD BARISHA SAKHERBAZAR JAMES LONG SARANI KOLKATA-700008.

VERSUS

THE UNION OF INDIA AND 3 ORS THROUGH THE SECRETARY MINISTRY OF MINES GOVERNMENT OF INDIA SHASTI BHAWAN NEW DELHI - 110001

2:INDIAN BUREAU OF MINES THROUGH THE CONTROLLER GENERAL 2ND FLOOR INDIRA BHAWAN CIVIL LINES NAGPUR, MAHARASHTRA-440001.

3:REGIONAL CONTROLLER OF MINES BHUBANESWAR AND GUWAHATI REGIONAL OFFICE

3RD FLOOR ABOVE IDBI BANK CHANDMARI POST-BAMUNIMAIDAN DIST.- KAMRUP(M) GUWAHATI ASSAM-781021.

4:THE STATE OF ARUNACHAL PRADESH THROUGH THE DIRECTOR OF MINES DEPARTMENT OF GEOLOGY AND MINING GOVERNMENT OF ARUNACHAL PRADESH R.K. MISSION COMPOUND Page No.# 5/7

ITANAGAR-791111 (ARUNACHAL PRADESH).

------------

Advocate for : MR R SENSUA Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS

Linked Case : WA/91/2025

TASSO ALLOYS PVT LTD

SANTOSH ROY ROAD BARISHA SAKHERBAZAR JAMES LONG SARANI KOLKATA-700008 THROUGH ITS AUTHORISED REPRESENTATIVE MR. ARUN SARAF SON OF MR. RAMAKANT SARAF R/O- 347 SANTOSH ROY ROAD BARISHA SAKHERBAZAR JAMES LONG SARANI KOLKATA-700008.

2: ARUN SARAF

SON OF MR. RAMAKANT SARAF R/O- 347 SANTOSH ROY ROAD BARISHA, SAKHERBAZAR JAMES LONG SARANI KOLKATA-700008.

VERSUS

THE UNION OF INDIA AND ORS THROUGH THE SECRETARY MINISTRY OF MINES GOVERNMENT OF INDIA SHASTI BHAWAN NEW DELHI - 110001.

2:INDIAN BUREAU OF MINES THROUGH THE CONTROLLER GENERAL 2ND FLOOR INDIRA BHAWAN CIVIL LINES NAGPUR, MAHARASHTRA-440001.

Page No.# 6/7

3:REGIONAL CONTROLLER OF MINES BHUBANESWAR AND GUWAHATI REGIONAL OFFICE

3RD FLOOR ABOVE IDBI BANK CHANDMARI POST-BAMUNIMAIDAN DIST.- KAMRUP(M) GUWAHATI ASSAM-781021.

4:THE STATE OF ARUNACHAL PRADESH THROUGH THE DIRECTOR OF MINES DEPARTMENT OF GEOLOGY AND MINING GOVERNMENT OF ARUNACHAL PRADESH R.K. MISSION COMPOUND ITANAGAR-791111 (ARUNACHAL PRADESH).

------------

For petitioner/appellant(s) : Mr. K. N. Chodhury, Sr. Advocate Mr. A. Matheus, Advocate Mr. R. Sensua, Advocate Mr. G. Kaushik, Advocate

For respondent(s) : Mr. U. K. Goswami, CGC Mr. A. Chandran, Sr. GA, Arunachal Pradesh

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

20.03.2025 (Vijay Bishnoi, CJ)

Learned counsel appearing for the appellants has submitted that against the impugned judgment, another writ appeal, being WA No. 73/2025 has been filed, wherein this Court has been pleased to issue notice to the respondents and has also issued direction not to create any third party rights till the next Page No.# 7/7

date of hearing.

Issue notice, returnable in four weeks.

Mr. U. K. Goswami, learned Central Government Counsel, appearing on behalf of the Union of India has accepted notice on behalf of respondent Nos. 1, 2 and 3. Mr. A. Chandran, learned Senior Government Advocate, Arunachal Pradesh, has accepted notice on behalf of respondent No. 4.

Service of notice is therefore treated as complete. Hence, no need to take formal steps for service of notice.

List this writ appeal along with WA No. 73/2025.

In the meantime, the respondents are directed not to create any third party rights till the next date of hearing.

JUDGE CHIEF JUSTICE

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