Page No.# 1/2 vs Smti Meena Devi
2025 Latest Caselaw 4201 Gua

Gauhati High Court

Page No.# 1/2 vs Smti Meena Devi on 18 March, 2025

                                                                   Page No.# 1/2

GAHC010222292018




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RFA/130/2018

         ON THE DEATH OF MUKUNDA CHANDRA DAS, HIS LEGAL HEIR, SWAPNA
         DAS AND 2 ORS
         W/O. MUKUNDA CHANDRA DAS, C/O. M/S- LAXMI BHANDAR, NARENGI
         TINIALI, MOTHER TERESA ROAD, GHY-26 , DIST. KAMRUP(M), ASSSAM

         2: RAHUL DAS
          S/O. MUKUNDA CHANDRA DAS
          C/O. M/S-LAXMI BHANDAR
          NARENGI TINIALI
          MOTHER TERESA ROAD
          GHY-26
          DIST. KAMRUP(M)
         ASSAM

         3: MOUSUMI PAUL
         W/O. SANJEEB PAUL
          D/O. MUKUNDA CHANDRA DAS
          R/O. AMSING
          JORABAT
          P.O. SATGAON
          P.S. SATGAON
          DIST. KAMRUP(M)
         ASSA

         VERSUS

         SMTI MEENA DEVI
         W/O SHRI SHIV SHANKAR PRASAD JAISWAL @ SHIVA NARAYAN
         JAISWAL, R/O HOUSE NO. 12, BYE LANE NO. 6 PRAGATI NAGAR,
         SATGAON, P.O. UDAYAN VIHA, GUWAHATI 781171 IN THE DIST. OF
         KAMRUP (M), ASSAM.
                                                                          Page No.# 2/2

Advocate for the Petitioner   : MR. P BORAH, MRS K M SAIKIA,MRS K M SAIKIA

Advocate for the Respondent : MR. N ALAM, MD. S U AHMED,MS. K JAIN,MD. S U
AHMED,MS. K JAIN




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

Date :18.03.2025

Heard Mr. P .Borah, learned counsel for the Appellants and Mr. N. Alam, learned counsel for the respondents.

Argument completed.

Judgment reserved.

JUDGE

Comparing Assistant