Gauhati High Court
Page No.# 1/9 vs Giridhar Armane And 2 Ors on 10 March, 2025
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/9
GAHC010026292025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/129/2025
P J MOHANA PANICKER AND 34 ORS.
EX-GS-157758Y STENO-A, S/O LATE N. JANARDHANA KAIMAL, RESIDENT
OF PUTHENPURACKEL (H), VADAKENADA ETTUMANOOR TEMPLE, VRWA
NO 27, ETTUMANOOR, P.O. KOTTAYAM, KERALA, PIN 686631
2: R. VISHWANATHAN
EX-GS-155656K ASST
NATHA NIVAS
CHAITHANYA STREET
CHULIMADA
KANJIKODE P.O.
PALAKKAD
KERALA
PIN-690501
3: MAHADEB BANERJEE
EX-GS-155769M ASST
29 SWAMY PRANABANANDA LANE
SOUTH BHARAT NAGAR
P.O.-SILLIGURI TOWN
DIST- DARJEELING
WEST BENGAL
PIN-734004
4: BINOD KUMAR SHRIVASTAVA
EX-GS155722F ASST
VILL AND POST- RATANPURA VIA LAHERIASARAI
DARBHANGA DISTT
BIHAR
PIN-846002
5: P A JAYARAJAN
EX-GS-160570P STENO-A
PALAKKOTTU KALARICKEL (H)
Page No.# 2/9
P.O.-PAVUCKONAM
VIA VANIYAMKULAM
PALAKKAD DISTT.
KERALA
PIN-679522
6: KRIPAMAY SAMANTA
EX GS-162689X ASST
S/O LATE MAHADEV SAMANTA
HOUSE NO. 875/P5
NEAR ARGON BATTERY COMPANY
TOPOVAN COMPOUND
KOKAR
RANCHI
PIN-834001
7: THOMAS ISSAC
EX-GS-161693N ASST
KALLOOKALAM (H)
P.O.-MAMMOD
VIAL CHANGANACHERRY
DIST- KOTTAYAM
KERALA
PIN-686536
8: BALAN N
EX GS-155285M STENO-A
PRABEETHAM
KODUMON P.O.
DISTT.-PATHANAMTHITTA
KERALA
PIN-691555
9: RAJU R.
EX GS-171492H ASST
(NOW GO-5250L
AAO RETD)
CHEMPAKATH
MARU SOUTH
ALUMKADAVU POST
KARUNAGAPALLY
DISTT.-KOLLAM
KERALA
PIN-690573
10: JANARDHAN V BAKLE
EX GS-16242F ASST
SURVEY NO. 69/1
Page No.# 3/9
MAULI NAGAR
SAI PARK ROAD
DIGHI CAMP POST
PUNE
MAHARASHTRA
PIN-411015
11: C. SHUNMUGA SUNDARAM
EX GS-178810K ASST
6A2
SOUTH CAR STREET
MELAKADAYANALLUR
POST- KADAYANALLUR
DISTT- TENKASI
TAMIL NADU
PIN-627751
12: SURYA PRAKASH
EX GS-183514H
STENO-A
O/O CONTROLLER OF CERTIFYING AUTHORITIES
MINISTRY OF ELECTRONICS AND INFORMATION TECHNOLOGY
ELECTRONICS NIKETAN
6 CGO COMPLEX
LODHI ROAD
NEW DELHI
PIN-110003
13: G. MURUGESWARAN
EX GS-173653Y ASST
(NOW AAO RETD)
70 DINESH MANSION
VPO-SANGUPURAM
VIA PANAIYUR
TALUK- SIVAGIRI
DISTT.-TENKASI
TAMILNADU
PIN-627761
14: P. SATHIYAMOORTHY
EX GS-175672H ASST (NOW GO-005547M
AAO)
HQ C E (P) SEWAK
C/O 99 AAPO
PIN-931714
15: SURENDRA RAM
EX GS-159154Y ASST (NOW GO-4992Y AAO RETD)
Page No.# 4/9
VPO USIA
WEST MUHALIA
DISTT.- GHAZIPUR
UTTAR PRADESH
PIN-232330
16: K G NINAWE
EX GS-167090N ASST
ADARSHNAGAR
LANE NO. 4
GAROBA MAIDAN
POST BAGADGANJ
DISTT.- NAGAPUR
MAHARASHTRA
PIN-440008
17: LAXMIKANT BHIWANPURKAR
EX GS-167133X ASST
PLOT NO. 157
SHUBHANGI NAGAR-1
MANEWADA BESA
NAGPUR-440027
MAHARASHTRA
PIN-440027
18: SANTOSH KUMAR
GS-185426L
STENO-A
HQ 50 BRTF
C/O 56 APO
PIN-930050
19: NAVION KUMAR
GS-178201A STENO-A (NOW GO-5767W PS)
HQ CE (P) SHIVALIK C/O 56 APO
PIN-931718
20: C T KOSHY
EX GO-003914P PS
SREE YESU VILASOM HOUSE
MANAKALA P.O.
ADOOR
PATHANAMTHITTA DISTT
KERALA
PIN-691551
21: RAVEENDRAN PILLAI
EX GS-160855F
Page No.# 5/9
STENO-A
THENGAZHIKATH
ANOOR AMPALATHUMKALA P.O.
DISTT.- KOLLAM
KERALA
PIN- 691505
22: M G SRINIVISAN
S/O M A GANGADHARAN
EX GS-180924N ASST
3/48
MELA RADHA VEETHI
VPO- RAMANATHAPURAM
TAMIL NADU
PIN-623701
23: M RAJAMANI
EX GS-167328W
ASST (NOW AAO RETD)
HOUSE NO. 40/1
SENGUNTHAR PILLAYAR KOVIL STREET
VPO- SAMBAVAR VADAKARAI
DIST- TENKASI
TAMIL NADU
PIN-627856
24: MURALI K K
EX GS-178529F ASST
10/31
RAJAVEETHI STREET
P.O.-PARAMAKUDI
DISTT.- RAMANATHAPURAM
TAMILNADU
PIN-623707
25: K. RAMALINGAM
EX-163854K ASST
INDIRA ILLAM
NO. 7
ELLAIAMMAN KOIL STREET
DEFENCE COLONY
MUTHAPUDUPET P.O.
I.A.F. AVADI
CHENNAI
TAMILNADU
PIN-600055
26: PRADEEP KUMAR
Page No.# 6/9
EX GS-176602W ASST
S/O LATE RAMACHANDRAN PILLAI
MANNOOR KALEECKAL KATTACHIRA
P.O.-PALLICKAL
DISTT.- ALAPPUZHA
KERALA
PIN-690503
27: T R SOMAN
S/O K VASUDEVAN
EX GS158133W STENO-A (NOW P S RETD)
CHITHIRA
KADUVINAL P.O.
VALLIKUNNAM
ALAPPUZHA DISTT.
KERALA
PIN-690501
28: KOLACHINA SRINIVASA RAO
S/O SHRI K.B.S. RAO
GS-180003N OS
DOOR NO. 20-06-126/3
4TH LANE
RAMALINGESWARAPETA
VIJAYAWADA
ANDHRA PRADESH
PIN-520003
29: S. ELAMURUGAN
S/O S. SUBRAMANIYAN
EX GS-171489H ASST (NOW AAO)
524 SSTC(GREF)
C/O 56 APO
PIN-930524
30: DINESH CHANDRA
EX GO-004074N PVT SECY
HOUSE NO. 29A
NH-103
DINESH GENERAL STORE
KOHLI MARKET
P.O.- BHIRA
TEHSIL AND DIST-HAMIRPUR
HIMACHAL PRADESH
PIN-177001
31: RAJ KUMAR PAL
S/O SHRI A K PAL
Page No.# 7/9
EX GS178637L ASST
(NOW GO-5564M AAO
OC 1023(I) ESPL(GREF)
C/O 56 APO
PIN-931023
32: SAJI KUMAR KR
S/O LT. RAMAKRISHNAN NAIR
GS-161260W
STENO-A (NOW GO-5338P PS) HQ CE(P) SEWAK
C/O 99 APO
PIN-931714
33: RAVI RAMN
S/O SHRI RAJENDRA PRASAD SINGH
GS-178645K STENO-A
VILL- CHOURIYA
POST- SOSANDI
DISTT.- NALANDA
BIHAR
PIN-803119
34: KRIPAMOY BARDHAN
S/O LT. KAMINI BARDHAN
EX GS-161227Y OS
CHENGOORIE ROAD
PURBASHREE LANE
HOUSE NO. 2
SILCHAR
ASSAM
PIN-788004
35: SIKANDAR MAHTO
S/O SHRI DEBI MAHTO
GS-176073P OS
HQ 49 BRTF (GREF)
C/O 56 APO
PIN-9300
VERSUS
GIRIDHAR ARMANE AND 2 ORS.
DEFENCE SECRETARY, MINISTRY OF DEFENCE, 101-A, SOUTH BLOCK,
NEW DELHI-110011
2:MAYANK TEWARI
JOINT SECRETARY
BORDER ROADS DEVELOPMENT BOARD (BRDB)
Page No.# 8/9
(NOW RE-DESIGNATED AS JOINT SECRETARY MOD (BORDER ROADS))
MINISTRY OF DEFENCE
198-B
SOUTH BLOCK
NEW DELHI-110011
3:(LT.GEN) RAGHU SRINIVASAN
DIRECTOR GENERAL
BORDER ROADS ORGANIZATION
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANTT.
NEW DELHI-11001
Advocate for the Petitioner : MRS. R BORAH, MR. D BORAH
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 10-03-2025
Heard Mr. D. Borah, learned counsel for the petitioners.
Alleging wilful disobedience of the direction contained in the judgment and order
dated 22-08-2024 passed by the learned Single Judge in W.P.(C) No. 6231/2013 and W.P.
(C) No. 7209/2013, the instant contempt case has been filed.
After perusing the statement made in the contempt case, this Court is inclined to
issue notice upon respondent Nos. 2 and 3 only at this stage.
Issue notice returnable in 06 weeks.
Petitioner to take steps for service of notice upon the respondent Nos. 2 and 3 by
registered post with A/D.
Page No.# 9/9
The question of issuance of notice upon the respondent No. 1 shall be considered
at an appropriate stage as and when occasion arises.
JUDGE
GS
Comparing Assistant
