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Digboi Carbon Pvt. Ltd vs The State Of Assam And 3 Ors
2025 Latest Caselaw 3798 Gua

Citation : 2025 Latest Caselaw 3798 Gua
Judgement Date : 6 March, 2025

Gauhati High Court

Digboi Carbon Pvt. Ltd vs The State Of Assam And 3 Ors on 6 March, 2025

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                       Page No.# 1/8

GAHC010217162022




                                                                undefined

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/6864/2022

           DIGBOI CARBON PVT. LTD.
           A PRIVATE LTD. COMPANY HAVING ITS REGISTERED OFFICE AT
           INDUSTRIAL ESTATE BAZALTALI P.O. BORAGURIE DIST. TINSUKIA
           ASSAM ITD INDUSTRIAL UNIT SITUATED AT INDUSTRIAL ESTATE
           BAZALTALI, P.O. BORAGURI, DIST. TINSUKIA ASSAM PIN-786125 AND IN
           THE PRESENT PROCEEDINGS REP. BY SANJIB KUMAR BRUAH ONE OF
           THE DIRECTORS OF THE PETITIONERS COMPANY



           VERSUS

           THE STATE OF ASSAM AND 3 ORS.
           REP BY THE COMMISSIONER AND SECRTETARY TO THE GOVT. OF ASSAM
           FINANCE (TAXATION) DEPTT. ASSAM SECRETARIAT DISPUR GUWAHATI-
           781006

           2:DEPUTY SECRETARY
            GOVT. OF ASSAM FINANCE (TAXATION) DEPTT. ASSAM SECRETARIAT
           DISPUR GUWAHATI-781006

           3:COMMISSIONER OF TAXES
           ASSAM
            KAR BHAWAN
            DISPUR GUWAHATI-781006

           4:ASSISTANT COMMISSIONER OF STATE TAXES
           TINSUKIA ASSA

Advocate for the Petitioner : DR. ASHOK SARAF, MR P BARUAH,MR. N N DUTTA,MR S J
SAIKIA,MR P K BORA,MR. G. DUTTATRAY,B SARMA

Advocate for the Respondent : SC, FINANCE AND TAXATION,
                                                          Page No.# 2/8




Linked Case : WP(C)/413/2023

CARBON RESOURCES PVT LTD.
A PRIVATE LIMITED COMPANY HAVING ITS REGD. OFFICE AT 55B
MIRZA GHALIB STREET
KOLKATA- 700016 AND ITS FACTORY AT VILLAGE- KUKURMARI
DHALIGAON
P.O. DHALIGAON
IN THE DIST. OF CHIRANG (BTAD)
PIN- 783385
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY MR. KAUSHIK SHA
ASSISTANT MANAGER OF THE PETITIONER COMPANY


VERSUS

STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY

2:COMMISSIONER OF TAXES
ASSAM
 KAR BHAWAN
 DSPUR
 GHY-06

3:JOINT COMMISSIONER OF STATE TAXES
ASSAM
KAR BHAWAN

4:ASSISTANT COMMISSIONER OF TAXES
BONGAIGAON
ASSAM

5:DEPUTY COMMISSIONER OF TAXES
DHUBRI ZONE
DHUBRI
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for STATE OF ASSAM AND 4 ORS.
                                                          Page No.# 3/8



Linked Case : WP(C)/412/2023

CARBON RESOURCES PVT LTD
A PRIVATE LIMITED COMPANY HAVING ITS REGD. OFFICE AT 55B
MIRZA GHALIB STREET
KOLKATA- 700016 AND ITS FACTORY AT VILLAGE- KUKURMARI
DHALIGAON
P.O. DHALIGAON
IN THE DIST. OF CHIRANG (BTAD)
PIN- 783385
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY MR. KAUSHIK SHA
ASSISTANT MANAGER OF THE PETITIONER COMPANY


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY

2:COMMISSIONER OF TAXES
ASSAM
 KAR BHAWAN
 DSPUR
 GHY-06

3:JOINT COMMISSIONER OF STATE TAXES
ASSAM
KAR BHAWAN

4:ASSISTANT COMMISSIONER OF TAXES
BONGAIGAON
ASSAM

5:DEPUTY COMMISSIONER OF TAXES
DHUBRI ZONE
DHUBRI
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS
                                                          Page No.# 4/8

Linked Case : WP(C)/415/2023

CARBON RESOURCES PVT LTD.
A PRIVATE LIMITED COMPANY HAVING ITS REGD. OFFICE AT 55B
MIRZA GHALIB STREET
KOLKATA- 700016 AND ITS FACTORY AT VILLAGE- KUKURMARI
DHALIGAON
P.O. DHALIGAON
IN THE DIST. OF CHIRANG (BTAD)
PIN- 783385
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY MR. KAUSHIK SHA
ASSISTANT MANAGER OF THE PETITIONER COMPANY


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY

2:COMMISSIONER OF TAXES
ASSAM
 KAR BHAWAN
 DSPUR
 GHY-06

3:JOINT COMMISSIONER OF STATE TAXES
ASSAM
KAR BHAWAN

4:ASSISTANT COMMISSIONER OF TAXES
BONGAIGAON
ASSAM

5:DEPUTY COMMISSIONER OF TAXES
DHUBRI ZONE
DHUBRI
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/414/2023
                                                            Page No.# 5/8

CARBON RESOURCES PVT LTD.
A PRIVATE LIMITED COMPANY HAVING ITS REGD. OFFICE AT 55B
MIRZA GHALIB STREET
KOLKATA- 700016 AND ITS FACTORY AT VILLAGE- KUKURMARI
DHALIGAON
P.O. DHALIGAON
IN THE DIST. OF CHIRANG (BTAD)
PIN- 783385
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY MR. KAUSHIK SHA
ASSISTANT MANAGER OF THE PETITIONER COMPANY


VERSUS

STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY

2:COMMISSIONER OF TAXES
ASSAM
 KAR BHAWAN
 DSPUR
 GHY-06

3:JOINT COMMISSIONER OF STATE TAXES
ASSAM
KAR BHAWAN

4:ASSISTANT COMMISSIONER OF TAXES
BONGAIGAON
ASSAM

5:DEPUTY COMMISSIONER OF TAXES
DHUBRI ZONE
DHUBRI
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/416/2023

CARBON RESOURCES PVT. LTD.
A PRIVATE LIMITED COMPANY HAVING ITS REGD. OFFICE AT 55B
                                                          Page No.# 6/8

MIRZA GHALIB STREET
KOLKATA- 700016 AND ITS FACTORY AT VILLAGE- KUKURMARI
DHALIGAON
P.O. DHALIGAON
IN THE DIST. OF CHIRANG (BTAD)
PIN- 783385
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY MR. KAUSHIK SHA
ASSISTANT MANAGER OF THE PETITIONER COMPANY


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY

2:COMMISSIONER OF TAXES
ASSAM
 KAR BHAWAN
 DSPUR
 GHY-06

3:JOINT COMMISSIONER OF STATE TAXES
ASSAM
KAR BHAWAN

4:ASSISTANT COMMISSIONER OF TAXES
BONGAIGAON
ASSAM

5:DEPUTY COMMISSIONER OF TAXES
DHUBRI ZONE
DHUBRI
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/388/2023

CARBON RESOURCES PVT. LTD.
A PVT. LTD. COMPANY HAVING ITS REGD. OFFICE AT 55B
MIRZA GHALIB STREET
KOLKATA- 700016 AND ITS FACTORY AT VILLAGE- KUKURMARI
                                                                      Page No.# 7/8

            DHALIGAON
            P.O. DHALIGAON
            IN THE DISTRICT OF CHIRANG (BTAD)
            PIN- 783385
            ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY MR. KAUSHIK SHA
            ASSTT. MANAGER OF THE PETITIONER COMPANY


            VERSUS

            THE STATE OF ASSAM AND 4 ORS.
            REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
            FINANCE (TAXATION) DEPTT.
            DISPUR
            GHY

            2:COMMISSIONER OF TAXES
            ASSAM
             KAR BHAWAN
             DISPUR
             GHY-06

            3:JOINT COMMISSIONER OF STATE TAXES
            ASSAM
            KAR BHAWAN

            4:ASSISTANT COMMISSIONER OF TAXES
            BONGAIGAON
            ASSAM

            5:DY. COMMISSIONER OF TAXES
            DHUBRI ZONE
            DHUBRI
            ------------
            Advocate for : DR. ASHOK SARAF
            Advocate for : SC
            FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                      ORDER

Date : 06.03.2025

Heard Dr. A. Saraf, learned Senior Counsel assisted by Mr. P. Baruah, Mr. Page No.# 8/8

N.N. Dutta, Mr. P.K. Bora & Mr. S.J. Saikia, learned counsel for the petitioner; and Mr. B. Gogoi, learned Standing Counsel, Finance & Taxation Department assisted by Mr. H. Barua, learned counsel for all the respondents.

Arguments are heard.

Judgment is reserved.

JUDGE

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