Hdfc Ergo General Insurance Co. Ltd vs Minu Gogoi And Ors
2025 Latest Caselaw 3773 Gua

Gauhati High Court

Hdfc Ergo General Insurance Co. Ltd vs Minu Gogoi And Ors on 5 March, 2025

                                                                 Page No.# 1/4

GAHC010034102025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./55/2025

         HDFC ERGO GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOSUE
         H.T. PAREKH MARG 169 BACKBAY RECLAMATION, MUMBAI 400020 AND
         ITS GUWAHATI BRANCH OFFIC AT ADITYAM BUILDING, 6TH FLOORT,
         LACHIT NAGAR, G.S.ROAD, GUWAHATI, ASSAM, PION-781007.



         VERSUS

         MINU GOGOI AND ORS
         W/O. LT. MOHAN CH. GOGOI

         2:BHAGYASHRI GOGOI
          D/O. LT. MOHAN CH. GOGOI

         3:NIRAB MOHAN GOGOI
          S/O. LT. MOHAN CH. GOGOI

         4:JUNU GOGOI
         W/O. LT. MOHAN CH. GOGOI

         ALL ARE R/O VILL- KOLAKHUWA
          P.O AND P.S BOKAKHAT
          DIST- GOLAGHAT
          ASSAM
          PIN 785612
         (RESPONDENT NOS. 2 AND 3 BEING MINORS ARE REP. BY THEIR LEGAL
         GUARDIAN MOTHER RESONDENT NO. 1.

         5:MANUJ HAZARIKA
          S/O. SRI BARUAH HAZARIKA
          R/O. VILL.- ASEB COLONY
          P/O. AND P/S. BOKAKHAT
                                                                         Page No.# 2/4

             DIST. GOLAGHAT
             ASSAM
             PIN-785612

Advocate for the Petitioner   : MS. M SAIKIA, MS. P BORTHAKUR,MR. R GOSWAMI

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/550/2025

            HDFC ERGO GENERAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOSUE
            HT PAREKH MARG 169
            BACKBAY RECLAMATION
            MUMBAI 400020
            AND ITS GUWAHATI BRANCH OFFIC AT ADITYAM BUILDING
            6 TH FLOORT LACHIT NAGAR
            G.S ROAD
            GUWAHATI
            ASSAM
            781007


             VERSUS

            MINU GOGOI AND ORS
            W/O. LT. MOHAN CH. GOGOI

            2:BHAGYASHRI GOGOI
            D/O. LT. MOHAN CH. GOGOI

            3:NIRAB MOHAN GOGOI
            S/O. LT. MOHAN CH. GOGOI

            4:JUNU GOGOI
            W/O. LT. MOHAN CH. GOGOI

            ALL ARE R/O VILL- KOLAKHUWA
             P.O AND P.S BOKAKHAT
             DIST- GOLAGHAT
             ASSAM
             PIN 785612
            (RESPONDENT NOS. 2 AND 3 BEING MINORS ARE REP. BY THEIR LEGAL
                                                                      Page No.# 3/4

           GUARDIAN MOTHER RESONDENT NO. 1.

           5:MANUJ HAZARIKA
           S/O. SRI BARUAH HAZARIKA
           R/O. VILL.- ASEB COLONY
           P/O. AND P/S. BOKAKHAT
           DIST. GOLAGHAT
           ASSAM
           PIN-785612.
           ------------
           Advocate for : MS. M SAIKIA
           Advocate for : appearing for MINU GOGOI AND ORS



                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND



                                       ORDER

05.03.2025

Learned counsel Ms. P. Borthakur is present on behalf of the Insurance company.

The appellant/Insurance company has preferred this appeal against the Judgment and Award dated 20.11.2024, in connection with MAC Case No. 1115/2019, passed by the Learned Member, MACT No. 2, Kamrup(M), against the Award directing the insurer to pay a compensation of Rs. 43,69,206.55 to the respondents.

Perused the memo of the appeal.

Appeal is admitted.

Issue notice to the respondents as per usual process returnable within 4 (four) weeks.

Meanwhile, call for the Trial court Records.

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List accordingly.

JUDGE

Comparing Assistant