Riju Deka vs The Assam Power Distribution Company ...
2025 Latest Caselaw 3772 Gua

Gauhati High Court

Riju Deka vs The Assam Power Distribution Company ... on 5 March, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                              Page No.# 1/3

GAHC010192812022




                                                       undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/6269/2022

         RIJU DEKA
         D/O- LATE BIPIN DEKA,
         RESIDENT OF VILL- BHOTANTA MAHITARA,
         P.O. BHOTANTA MAHITARA, PIN- 781328.

         VERSUS

         THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 5 ORS
         REPRESENTED BY THE CHAIRMAN, APDCL, BIJULEE BHAWAN,
         GUWAHATI-01.

         2:THE MANAGING DIRECTOR
         APDCL
          BIJULEE BHAWAN
          GUWAHATI-01.

         3:THE CHAIRMAN OF THE SELECTION COMMITTEE-B
          APDCL/ AEGCL/ APGCL
          COMMITTEE CONSTITUTED FOR SELECTION TO THE POST OF SAHAYAK
         (EXPERIENCED)
          BIJULEE BHAWAN
          GUWAHATI-1.

         4:THE CHIEF GENERAL MANAGER
          HRA
         APDCL
          BIJULEE BHAWAN
          GUWAHATI-1.

         5:THE CHIEF EXECUTIVE OFFICER

          BARPETA ELECTRICAL CIRCLE
          APDCL
          ASSAM
                                                                          Page No.# 2/3

             PIN- 781301.

            6:THE SUB DIVISIONAL ENGINEER

             PATHSALA ELECTRICAL SUB DIVISION
             APDCL
             DIST.- BALAJI
             ASSAM
             PIN- 781325

Advocate for the Petitioner   : MR. R MAJUMDAR, MR. R DEKA,MS. S. SAIKIA,MR H
BEZBARUA,MRS P RAI

Advocate for the Respondent : SC, APDCL,

             Linked Case : WP(C)/6631/2022

            LALITA TALUKDAR
            D/O- SRI MADHAB TALUKDAR

            RESIDENT OF VILL. AND P.O. BHAWANIPUR

            P.S.- BARPETA
             DISTRICT- BARPETA

            ASSAM- 781352.


             VERSUS

            THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 6 ORS
            REPRESENTED BY THE CHAIRMAN
            APDCL
            BIJULEE BHAWAN
            GUWAHATI-01.

            2:THE MANAGING DIRECTOR
            APDCL
            BIJULEE BHAWAN
             GUWAHATI-01.

             3:THE CHAIRMAN OF SELECTION COMMITTEE-B
             APDCL/ AEGCL/ APGCL
            COMMITTEE CONSTITUTED FOR SELECTION TO THE POST OF SAHAYAK
            (EXPERIENCED)
             BIJULEE BHAWAN
             GUWAHATI-1.
                                                                    Page No.# 3/3


           4:THE CHIEF GENERAL MANAGER
           HRA
           APDCL
           BIJULEE BHAWAN
           GUWAHATI-1.

           5:THE CHIEF EXECUTIVE OFFICER
           BARPETA ELECTRICAL CIRCLE
           APDCL
           ASSAM.

           6:THE SUB DIVISIONAL ENGINEER
           BARPETA ROAD ELECTRICAL SUB-DIVISION
           APDCL
           DISTRICT- BARPETA
           ASSAM.

           7:HEMANTA BHUYAN
           C/O THE MANAGING DIRECTOR
           APDCL
           BIJULEE BHAWAN
           GUWAHATI-01.
           ------------
           Advocate for : MR. U K NAIR
           Advocate for : SC
           APDCL appearing for THE ASSAM POWER DISTRIBUTION COMPANY
           LIMITED AND 6 ORS


                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

05.03.2025 List these matters again on 07.03.2025 as it is submitted by the learned counsel for the petitioner that the matters stand covered by a Judgment of Co- ordinate Bench rendered in W.P.(C) No. 1411/2020.

List accordingly.

JUDGE

Comparing Assistant