Citation : 2025 Latest Caselaw 3630 Gua
Judgement Date : 3 March, 2025
Page No.# 1/58
GAHC010261802024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6588/2024
MANTU KUMAR NATH AND 88 ORS
, SON OF MUKUNDA NATH, AGED ABOUT 50 YEARS, R/O- VILL - NO. 1
GANDH MOW, P.O- GANDH MOW, DISTRICT- KAMRUP, ASSAM, PIN-
781103.
TUTOR (SCIENCE) - GANESH DAS TRIBEL L.P. SCHOOL, BLOCK - BEEO,
HAJO, KAMRUP.
2: SRI PUTU KALITA
SON OF SATYA RAM KALITA
AGED ABOUT 48 YEARS
R/O- VILL - P.O - HALOGAON
P.S- SUALKUCHI
DISTRICT- KAMRUP
ASSAM
PIN- 781103.
TUTOR (SCIENCE) - B.T.R.C.S M.E. SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
3: SRI NIREN CH MALAKAR
SON OF BIPIN MALAKAR
AGED ABOUT 52 YEARS
R/O- VILL - 3 NO. BAGTA (BHOMARBARI)
P.O - BAGTA
P.S- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR - BAGTA B.S HIGH SCHOOL
BLOCK - BEEO
HAJO
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KAMRUP
4: SRI SANATAN DAS
SON OF MAHESH DAS
AGED ABOUT 47 YEARS
R/O- VILL - P.O - BAGTA
P.S- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR (SCIENCE) - PASCHIM BAGTA HIGH SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
5: SRI BHAGARAM DAS
SON OF LATE LALIT DAS
AGED ABOUT 55 YEARS
R/O- VILL - NO. 2 BAGTA
P.O - BAGTA
P.S- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR - PASCHIM BAGTA HIGH SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
6: BAHARUL ISLAM
SON OF OSMAN GONI
AGED ABOUT 53 YEARS
R/O- VILL - P.O - KHOPANIKUCHI
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR- KHOPANIKUCHI ANCHALIK HIGH SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
7: OSMAN GONI
SON OF MAMIR ALI
AGED ABOUT 52 YEARS
Page No.# 3/58
R/O- VILL - NATUN CHARABARI
P.O- KHOPANI KUCHI
P.S- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR - KHOPANIKUCHI ANCHALIK HIGH SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
8: IBRAHIM ALI
SON OF MOHAR ALI
AGED ABOUT 47 YEARS
R/O- VILL - P.O- KHANGRA
P.S- TARABARI
DISTRICT- BARPETA
ASSAM
PIN- 781305.
TUTOR - KHOPANIKUCHI ANCHALIK HIGH SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
9: JAKIR HUSSAIN
SON OF ROUSAN ALI
AGED ABOUT 48 YEARS
R/O- VILL - DEHARKURIHA
P.O- SANIADI
P.S- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR (SCIENCE) - B.A.S MADRASSA H.S
BLOCK - BEEO
HAJO
KAMRUP.
10: CHAND MOHAMMAD ALI
SON OF KARIM ALI
AGED ABOUT 53 YEARS
R/O- VILL - ADHIAR PARA
P.O- SANIADI
P.S- HAJO
DISTRICT- KAMRUP
Page No.# 4/58
ASSAM
PIN- 781102.
TUTOR - B.A.S MADRASSA H.S
BLOCK - BEEO
HAJO
KAMRUP.
11: AFSAR ALI
AGED ABOUT 51 YEARS
R/O- VILL - HIRAJARI
P.O- KALITAKUCHI
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR - KHOPANIKUCHI ANCHALIK H.S
BLOCK - BEEO
HAJO
KAMRUP.
12: ABDUL ALIM
AGED ABOUT 50 YEARS
R/O- VILL - P.O- KHOPANIKUCHI
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR - KHOPANIKUCHI ANCHALIK H.S
BLOCK - BEEO
HAJO
KAMRUP.
13: DEEPMONI GOGOI
D/O- LALIT GOGOI
AGED ABOUT 51 YEARS
R/O- VILL - 3 NO. BAGTA (BHOMARBARI)
P.O- BAGTA
P.S- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102.
TUTOR (SCIENCE) - BAGTA B.S HIGH SCHOOL
BLOCK - BEEO
HAJO
KAMRUP.
14: SUBHASH KACHARI
Page No.# 5/58
S/O- BICHITRA KACHARI
AGED ABOUT 41 YEARS
R/O- VILL - MADANG MALDOBA
P.O- DHANUBHANGA
P.S- DHUPDHARA
DISTRICT- GOALPARA
ASSAM
PIN- 783130.
TUTOR - MADANG TILPARA L.P SCHOOL
BLOCK - BEEO
DUDHNOI
GOALPARA.
15: SHAMSUL HOQUE
S/O- ABDUL AZIZ MOLLAH
AGED ABOUT 53 YEARS
R/O- VILL - MANASHPARA
P.O- LAKHIPUR
DISTRICT- GOALPARA
ASSAM
PIN- 783129.
TUTOR - TAKIMARI HAJONGPARA L.P SCHOOL
BLOCK - BEEO
LAKHIPUR
GOALPARA.
16: IDIRIS ALI AHMED
S/O- MOSLIM UDDIN
AGED ABOUT 44 YEARS
R/O- VILL - SARDARPARA
P.O- DHAIGAON
P.S- KRISHNAI
DISTRICT- GOALPARA
ASSAM
PIN- 783126.
TUTOR - GUWABARI L.P SCHOOL
BLOCK - BEEO
MATIA
GOALPARA.
17: SURMAN ALI
S/O- LATE ABDUL GOFUR
AGED ABOUT 55 YEARS
R/O- VILL - RAKHYASINI GAROPARA PART- II
Page No.# 6/58
P.O- RAKHYASINI
P.S- MORNAI
DISTRICT- GOALPARA
ASSAM
PIN- 783101.
TUTOR - GUWABARI L.P SCHOOL
BLOCK - BEEO
MATIA
GOALPARA
18: ISMATARA AHMED
S/O- INSAN ALI AHMED
AGED ABOUT 45 YEARS
R/O- VILL - RUPNAGAR W/NO. 19
P.O- BALADMARI
P.S- GOALPARA
DISTRICT- GOALPARA
ASSAM
PIN- 783121.
TUTOR - G.C GHOSE MEMORIAL L.P SCHOOL
BLOCK - D.I OF SCHOOLS
GOALPARA.
19: AISHA KHATUN
D/O- A.K.M. DILAWAR HUSSAIN
AGED ABOUT 50 YEARS
R/O- VILL - PAHARSINGPARA
P.O- DUBAPARA
P.S- MORNAI
DISTRICT- GOALPARA
ASSAM
PIN- 783101.
TUTOR - GUWABARI L.P SCHOOL
BLOCK - BEEO
MATIA
GOALPARA.
20: ABDUL KHALEK AHMED
S/O- GADU SHEIKH
AGED ABOUT 53 YEARS
R/O- VILL - RAKHYASINI GAROPARA PART- II
P.O- RAKHYASINI
P.S- MORNAI
DISTRICT- GOALPARA
ASSAM
Page No.# 7/58
PIN- 783101.
TUTOR - GUWABARI L.P SCHOOL
BLOCK - BEEO
MATIA
GOALPARA.
21: MOKBUL HUSSAIN
S/O- MONSER ALI AHMED
AGED ABOUT 47 YEARS
R/O- VILL - RAKHYASINI GAROPARA PART- II
P.O- RAKHYASINI
P.S- MORNAI
DISTRICT- GOALPARA
ASSAM
PIN- 783101.
TUTOR - GUWABARI L.P SCHOOL
BLOCK - BEEO
MATIA
GOALPARA.
22: SHOHIDUR RAHMAN
S/O- NASIR UDDIN
AGED ABOUT 38 YEARS
R/O- VILL - BANGAL JHAR
P.O- BASH BARI
P.S- BAGUAN
DISTRICT- GOALPARA
ASSAM
PIN- 783129.
TUTOR - ARABANDHA L.P SCHOOL
BLOCK - BEEO
BALIJANA
GOALPARA.
23: MOZIR UDDIN AHMED
S/O- MOTIOR RAHMAN
AGED ABOUT 53 YEARS
R/O- VILL - BAPUR BHITA PART- I
P.O- DHAMOR
P.S- BAGUAN
DISTRICT- GOALPARA
ASSAM
PIN- 783129.
TUTOR - AMPRARA L.P SCHOOL
BLOCK - BEEO
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LAKHIPUR
GOALPARA.
24: ABDUL AWAL
S/O- JAHAR ALI
AGED ABOUT 54 YEARS
R/O- VILL - BALADMARI
WARD NO. 19
P.O- BALADMARI CHAR
DISTRICT- GOALPARA
ASSAM
PIN- 783101.
TUTOR - HORIZON PRE-PRIMARY SCHOOL
BLOCK - D.I OF SCHOOLS
GOALPARA.
25: RAM KRISHNA DAS
S/O- NAGEN CHANDRA DAS
AGED ABOUT 56 YEARS
R/O- VILL - SHASTRI NAGAR
WARD NO. 16
P.O- BALADMARI
P.S- DISTRICT- GOALPARA
ASSAM
PIN- 783121.
TUTOR - HORIZON PRE-PRIMARY SCHOOL
BLOCK - D.I OF SCHOOLS
GOALPARA.
26: MOHIBUL ISLAM
S/O- MOZIBUR RAHMAN
AGED ABOUT 44 YEARS
R/O- VILL - SHANTINAGAR
WARD NO. 17
P.O- BALADMARI
P.S- DISTRICT- GOALPARA
ASSAM
PIN- 783121.
TUTOR - HORIZON PRE-PRIMARY SCHOOL
BLOCK - D.I OF SCHOOLS
GOALPARA.
27: ABU SHAMA
S/O- ABDUL SALAM
Page No.# 9/58
AGED ABOUT 49 YEARS
R/O- VILL - MOTI KHOWA
P.O- KHALIJA BHITA
DISTRICT- GOALPARA
ASSAM
PIN- 783330.
TUTOR - MOTIKHOWA ME MADRASSA
BLOCK - BEEO
LAKHIPUR.
28: SHEIKH NABUR UDDIN
S/O- SUKUR MAMUD
AGED ABOUT 48 YEARS
R/O- VILL - MOTIKHOWA
P.O- KHALISABHITA
DISTRICT- GOALPARA
ASSAM
PIN- 783330.
TUTOR - MOTIKHOWA ME MADRASSA
BLOCK - BEEO
LAKHIPUR.
29: AZIZUR RAHMAN AHMED
S/O- BASHOR UDDIN AHMED
AGED ABOUT 49 YEARS
R/O- VILL - SATSIA KHAMAR
P.O- KHALISABHITA
DISTRICT- GOALPARA
ASSAM
PIN- 783330.
TUTOR - SATSIA KHAMAR M.E. MADRASSA
BLOCK - BEEO
LAKHIPUR
30: . SAYEDUR RAHMAN
S/O- BODOR UDDIN AHMED
AGED ABOUT 54 YEARS
R/O- VILL - CHARALIJHAR
P.O- KHALISABHITA
DISTRICT- GOALPARA
ASSAM
PIN- 783330.
TUTOR - SIALERVITA SISHU SIKSHALAY
BLOCK - BEEO
LAKHIPUR.
Page No.# 10/58
31: ABDUL HAMID SHEIKH
S/O- SABAN ALI
AGED ABOUT 48 YEARS
R/O- VILL - CHARALIJHAR
P.O- KHALISABHITA
DISTRICT- GOALPARA
ASSAM
PIN- 783330.
TUTOR - SIALERVITA SISHU SIKSHALAY
BLOCK - BEEO
LAKHIPUR.
32: WAHIDA AHMED
D/O- ABDUL WAHAB
AGED ABOUT 40 YEARS
R/O- VILL - NABINAGAR
W.NO. 18
P.O- BALADMARI
P.S - DISTRICT- GOALPARA
ASSAM
PIN- 783121.
TUTOR - G.C. GHOSE MEMORIAL L.P SCHOOL
BLOCK - D.I OF SCHOOLS
GOALPARA.
33: MUKTARUL ISLAM
S/O- MAHAMMAD ALI
AGED ABOUT 35 YEARS
R/O- VILL - BANGTIMARI
P.O- DHANUA
P.S- MANKACHAR
DISTRICT- SOUTH SALMARA MANKACHAR
ASSAM
PIN- 783135.
TUTOR - UTTAR PIPULBARI L.P SCHOOL
BLOCK - BEEO
MANKACHAR.
34: RUPSHEUL ALOM
S/O- MAHAMMAD ALI
AGED ABOUT 36 YEARS
R/O- VILL - TANGAON
P.O- DHANUA
Page No.# 11/58
P.S- MANKACHAR
DISTRICT- SOUTH SALMARA MANKACHAR
ASSAM
PIN- 783135.
TUTOR - DHANUA L.P SCHOOL
BLOCK - BEEO
MANKACHAR.
35: ABDUL KHALEQUE MONDAL
S/O- SORHAB ALI MONDAL
AGED ABOUT 46 YEARS
R/O- VILL - P.O - KALAPANI
DISTRICT- DHUBRI
ASSAM
PIN- 783135.
TUTOR - BAUSHKATA L.P SCHOOL
BLOCK - BEEO
MANKACHAR.
36: SHAHIDUR MOLLAH
S/O- ABDUL KUDDUS SHEIKH
AGED ABOUT 39 YEARS
R/O- VILL - P.O - MANULLAPARA
DISTRICT- SOUTH SALMARA MANKACHAR
ASSAM
PIN- 783135.
TUTOR - 258 NO. MANULLAPARA J.B SCHOOL
BLOCK - BEEO
MANKACHAR.
37: SAMSUL HOQUE
S/O- A.GOFUR
AGED ABOUT 48 YEARS
R/O- VILL - BOCHAKATA
P.O- KALAPANI
P.S- MANKACHAR
DISTRICT- SOUTH SALMARA MANKACHAR
ASSAM
PIN- 783135.
TUTOR - 1888 NO. BOCHAKATA G.L.P SCHOOL
BLOCK - BEEO
MANKACHAR
38: SAYED ALI AHMED
Page No.# 12/58
S/O- ABDUL HAMID
AGED ABOUT 58 YEARS
R/O- VILL - HARDEMARA
P.O- BAHALPUR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - CHAPAR M.E. MADRASSA
BLOCK - BEEO
CHAPOR SALKOCHA.
39: RAHIM DOLEY
S/O- UMANSING DOLEY
AGED ABOUT 45 YEARS
R/O- VILL - NO. 2 SIRAMPURIA
DHEMAJI
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
TUTOR - NO. 2 KARDONGCHUK L.P SCHOOL
BLOCK - BEEO
M-SELEK
DHEMAJI.
40: BINITA DEORI
D/O- LATE TULSIDHAR DEORI
AGED ABOUT 52 YEARS
R/O- VILL - BIJAYPUR DEORI
DHEMAJI
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
TUTOR - NO. 2 KARDONGCHUK L.P SCHOOL
BLOCK - BEEO
M-SELEK
DHEMAJI.
41: HIRAMONI DOLEY
D/O- MUHIKANTA DOLEY
AGED ABOUT 52 YEARS
R/O- VILL - KARDONG CHUK
P.S- JONAI
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
Page No.# 13/58
TUTOR - NO. 2 KARDONGCHUK L.P SCHOOL
BLOCK - BEEO
M-SELEK
DHEMAJI.
42: BASANTI DOLEY
D/O- BAPULAL DOLEY
AGED ABOUT 52 YEARS
R/O- VILL - MIGANG
P.O- JONE KARENG
P.S- JONAI
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
TUTOR - SALARAM (V) L.P SCHOOL
BLOCK - BEEO
M-SELEK
DHEMAJI
43: NOYARANI DEORI
C/O- BAIKUNTA DEORI
AGED ABOUT 44 YEARS
R/O- VILL - NO. 2 RANGKOP DEORI
P.O- JONE KARENG
P.S- JONAI
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
TUTOR - NO. 2 KARDONGCHUK L.P SCHOOL
BLOCK - BEEO
M-SELEK
DHEMAJI.
44: URMILA DOLEY
C/O- DHARMESWAR DOLEY
AGED ABOUT 51 YEARS
R/O- VILL - MADHYAPUR
P.S- JONAI
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
TUTOR - KALAGURU BISHNU RAVA L.P SCHOOL
BLOCK - BEEO
Page No.# 14/58
M-SELEK
DHEMAJI.
45: UMAWATI PEGU
C/O- BIJAY KUMAR DOLEY
AGED ABOUT 57 YEARS
R/O- VILL - MADHYAPUR
DISTRICT- DHEMAJI
ASSAM
PIN- 787060.
TUTOR - KALAGURU BISHNU RAVA L.P SCHOOL
BLOCK - BEEO
M-SELEK
DHEMAJI.
46: SHEIKH SUKUR MAMUD
C/O- SHEIKH TOMSHER ALI
AGED ABOUT 50 YEARS
R/O- VILL - SUTARPARA CHAR
P.O- SUTARPARA
P.S- MATIA
DISTRICT- GOALPARA
ASSAM
PIN- 783125.
TUTOR - 867 NO. FULNOI CHAR L.P SCHOOL
BLOCK - BEEO
MANDIA
BARPETA.
47: PASHAN ALI AHMED
S/O- ABDUL GONI
AGED ABOUT 45 YEARS
R/O- VILL - SIMLABARI PART- 3
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - AREAJHAR MOWATARI M.E SCHOOL
BLOCK - CHAPOR SALKOCHA
DHUBRI.
48: KAILASH ROY
S/O- GANESH CHANDRA ROY
AGED ABOUT 56 YEARS
Page No.# 15/58
R/O- VILL - DHIRGHAT
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - SATYAPUR BHAKATGAON M.E SCHOOL
BLOCK - CHAPOR SALKOCHA
DHUBRI.
49: ABDUL BAREK SK
S/O- LATE SEKENDAR ALI SK
AGED ABOUT 55 YEARS
R/O- VILL - SIMLABARI PART- 3
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - GOURIPURPARA M.E SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
50: SHAHJAMAL SARKAR
S/O- LATE NURMAHAMMAD SARKAR
AGED ABOUT 55 YEARS
R/O- VILL - BANGALDOBA PT-II
P.O- CHOIBARI T.E
P.S- KOKRAJHAR
DISTRICT- KOKRAJHAR
ASSAM
PIN- 783376.
TUTOR - FALIMARI M.E SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
51: SHAHIDUL ISLAM
S/O- ALTAF HUSSAIN
AGED ABOUT 39 YEARS
R/O- VILL - AREARJHAR PART- II
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - FALIMARI M.E SCHOOL
Page No.# 16/58
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
52: KOSHONAYAK RAY CHOUDHURY
S/O- KAILASH CH. ROY CHOUDHURY
AGED ABOUT 54 YEARS
R/O- VILL - FALIMARI
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - FALIMARI M.E SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
53: NUR AMIN SHEIKH
S/O- ALFAZ UDDIN
AGED ABOUT 38 YEARS
R/O- VILL - SIMLABARI PART- II
P.O - SIMLABARI
P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - 323 NO. SINGIMARI UPGRADED L.P SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
54: ABINASH SINGHA
S/O- KANTESWAR SINGHA
AGED ABOUT 46 YEARS
R/O- VILL - P.O- BAHALPUR
P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - RATNAPIH M.E. SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
55: AMAL KUMAR RAY
Page No.# 17/58
S/O- UMA KANTA RAY
AGED ABOUT 52 YEARS
R/O- VILL - AREARJHAR PART- III
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - VEERSHAH ME SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
56: AKON CHANDRA DAS
S/O- NIKHIL CHANDRA DAS
AGED ABOUT 45 YEARS
R/O- VILL - AREARJHAR PART- III
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR (SCIENCE) - VEERSHAH ME SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
57: DURGA DAS
S/O- GOURMOHAN DAS
AGED ABOUT 58 YEARS
R/O- VILL - BARUNITARA PT- I
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - VEERSHAH ME SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
58: PUREN ROY
S/O- MAJENDRA ROY
AGED ABOUT 52 YEARS
R/O- VILL - BHAKATGAON
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
Page No.# 18/58
ASSAM
PIN- 783371.
TUTOR - 105 NO. BARUNITARA PT- II UPGRADED LP SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
59: SAMIT CHANDRA RAY
S/O- LATE LAHARU CHANDRA RAY
AGED ABOUT 45 YEARS
R/O- VILL - ROWMARI
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR (SCIENCE) - CHAPAR M.E. SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
60: ABDUL HOQUE
S/O- LATE HARAN ALI PRAMANIK
AGED ABOUT 49 YEARS
R/O- VILL - TOTPARA
P.O -BAHALPUR
P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - 405 NO. PUTHIMARI L.P SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
61: ABU BAKKAR ALI
S/O- OMAR ALI
AGED ABOUT 37 YEARS
R/O- VILL - LALKURA
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - 405 NO. PUTHIMARI L.P SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
Page No.# 19/58
DHUBRI.
62: ABDUL WAHAB TALUKDAR
S/O- SOMSHER ALI TALUKDAR
AGED ABOUT 49 YEARS
R/O- VILL - ROWMARI
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - 335 NO. KHELUAPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
BONGAIGAON.
63: ASHAD ALI
S/O- SIDDIQUE
AGED ABOUT 42 YEARS
R/O- VILL - PUTHIMARI
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR (SCIENCE) - 335 NO. KHELUAPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
BONGAIGAON.
64: KHAIRUL ISLAM
S/O- JOMIR UDDIN AHMED
AGED ABOUT 47 YEARS
R/O- VILL - KHELUAPARA PT- II
P.O- KHELUAPARA
P.S- JOGIGHOPA
DISTRICT- BONGAIGAON
ASSAM
PIN- 783371.
TUTOR - 335 NO. KHELUAPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
BONGAIGAON.
65: SUDHANYA NAMA DAS
C/O- LATE DHALPATAL NAMA DAS
Page No.# 20/58
AGED ABOUT 48 YEARS
R/O- VILL - SATYAPUR
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - SARKAPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
BONGAIGAON.
66: SK. ABDUL WAHAB
S/O- LATE ABUL KASHEM SK.
AGED ABOUT 42 YEARS
R/O- VILL - HARDEMARA
P.O- BAHALPUR
P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - SARKAPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
BONGAIGAON.
67: SHAJAMAL SHEIKH
S/O- SHIKIM ALI SHEIKH
AGED ABOUT 47 YEARS
R/O- VILL - AREARJHAR PT- 2
P.O - P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - 846 NO. GASPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
BONGAIGAON.
68: HAZRAT ALI AHMED
S/O- LATE KORBAN ALI
AGED ABOUT 54 YEARS
R/O- VILL - KAMARDILI PT- I
P.O- TILAPARA
P.S- CHAPOR
DISTRICT- DHUBRI
Page No.# 21/58
ASSAM
PIN- 783378.
TUTOR - ANANNNDA NAGAR M.E SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
69: NAZMA BEGUM
C/O- LATE JABBAR ALI
AGED ABOUT 55 YEARS
R/O- VILL - ROWMARI
P.O-P.S- ABHAYAPURI
DISTRICT- BONGAIGAON
ASSAM
PIN- 783584.
TUTOR - CHAPOR ROWMARI H.S SCHOOL
BLOCK - BEEO
CHAPOR SALKOCHA
DHUBRI.
70: ABDUL BATEN
S/O- ASARUDDIN
AGED ABOUT 49 YEARS
R/O- VILL - SALABILA NO. 3
P.O- SALABILA
P.S- MANIKPUR
DISTRICT- BONGAIGAON
ASSAM
PIN- 783392.
TUTOR - 3 NO. SALABILA L.P SCHOOL
BLOCK - BEEO
MANIKPUR
BONGAIGAON.
71: SOLEMAN ALI
S/O- ABDUL MOZID SHEIKH
AGED ABOUT 59 YEARS
R/O- VILL - ROWMARI PART 2
P.O- P.S- CHAPOR
DISTRICT- DHUBRI
ASSAM
PIN- 783371.
TUTOR - 846 NO. GASPARA L.P SCHOOL
BLOCK - BEEO
BOITAMARI
Page No.# 22/58
BONGAIGAON.
72: INCHU ALI
S/O- ABDUL KHALEQUE
AGED ABOUT 57 YEARS
R/O- VILL - CHAULIBARI
P.O- KARDOIGURI
P.S- PATACHARKUCHI
DISTRICT- BAJALI
ASSAM
PIN- 783318.
TUTOR - CHAULIBARI H.S.S
BLOCK - BEEO
BAJALI.
73: SATTAR ALI
S/O- LAL UDDIN AHMED
AGED ABOUT 46 YEARS
R/O- VILL - CHAULIBARI
P.O- KARDOIGURI
P.S- PATACHARKUCHI
DISTRICT- BAJALI
ASSAM
PIN- 783318.
TUTOR (SCIENCE) - CHAULIBARI H.S.S
BLOCK - BEEO
BAJALI.
74: AJGAR ALI
S/O- SAHAB UDDIN
AGED ABOUT 55 YEARS
R/O- VILL - CHAULIABARI
P.O- KARDOIGURI
P.S- PATACHARKUCHI
DISTRICT- BAJALI
ASSAM
PIN- 783318.
TUTOR - CHAULIBARI H.S.S
BLOCK - BEEO
BAJALI.
75: PARESH CH. TALUKDAR
S/O- LATE UMESH CH. TALUKDAR
AGED ABOUT 47 YEARS
Page No.# 23/58
R/O- VILL - UZANULUWA
P.O- DAISHINGRY
DISTRICT- BAJALI
ASSAM
PIN- 781329.
TUTOR - KHARDHARA BARAMCHARI M.V SCHOOL
BLOCK - BEEO
BAJALI.
76: HABIBUR RAHMAN
S/O- MASTAFA ALI
AGED ABOUT 48 YEARS
R/O- VILL - KHARADHARA
P.O- BARAMCHARI
DISTRICT- BAJALI
ASSAM
PIN- 781355.
TUTOR - KHARDHARA BARAMCHARI M.V SCHOOL
BLOCK - BEEO
BAJALI.
77: AMZARA BEGUM
C/O- MUFAZZAL RAHMAN
AGED ABOUT 44 YEARS
R/O- VILL - DATIR BORI
P.O- CHAPER BORI
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR (SCIENCE) - CHAULIBARI H.S.S
BLOCK - BEEO
BAJALI.
78: HABIBAR RAHMAN
S/O- NUR HUSSAIN
AGED ABOUT 47 YEARS
R/O- VILL - PITHADI PAM
P.O- NALI GAON
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR (SCIENCE) - HELOCHA GIRLS ME SCHOOL
BLOCK - BEEO
BARPETA.
79: SHORHAB ALI
Page No.# 24/58
S/O- INCHAN ALI
AGED ABOUT 50 YEARS
R/O- VILL - PITHADI PAM
P.O- NALI GAON
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR (SCIENCE) - DESHBHAKTA H.S.S
BLOCK - BEEO
BARPETA.
80: SHAMEZ UDDIN
C/O- MAFIZ UDDIN
AGED ABOUT 52 YEARS
R/O- VILL - HATIRTARI
P.O- CHAPER BORI
P.S- SHARTHEBARI
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR (SCIENCE) - DAKSHIN HATIRTARY
BLOCK - BEEO
BARPETA.
81: ABDUL KADDUS
S/O- HAZARAT ALI
AGED ABOUT 54 YEARS
R/O- VILL - P.O - NALI GAON
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR - DESHBHAKTA H.S.S
BLOCK - BEEO
BARPETA.
82: JAMAL UDDIN AHMED
S/O- SHAROTULLA MIAH
AGED ABOUT 47 YEARS
R/O- VILL - HATIRTARI
P.O- CHAPAR BORI
P.S- SARTHEBARI
DISTRICT- BARPETA
ASSAM
PIN- 781352.
Page No.# 25/58
TUTOR (SCIENCE) - DAKSHIN HATIRTARY
BLOCK - BEEO
BARPETA.
83: RAFIQUL ISLAM
S/O- ALIM UDDIN
AGED ABOUT 43 YEARS
R/O- VILL - HATIRTARI
P.O- CHAPAR BORI
P.S- SARTHEBARI
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR (SCIENCE) - DATIRBARY M.E. SCHOOL
BLOCK - BEEO
BARPETA
84: SHAMSUL HAQUE
S/O- LATE DHAMAK ALI
AGED ABOUT 55 YEARS
R/O- VILL - HATIRTARI
P.O- CHAPAR BORI
P.S- SARTHEBARI
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR- DATIRBARY M.E SCHOOL
BLOCK - BEEO
BARPETA.
85: ABDUL KADDUS
S/O- CHAN KADI
AGED ABOUT 56 YEARS
R/O- VILL - BHAIRAGURI PAM
P.O- BHAIRAGURI
DISTRICT- BARPETA
ASSAM
PIN- 781311.
TUTOR - PITHADI H.S.S
BLOCK - BEEO
BARPETA.
86: KUSUMA BEGUM
W/O- ABDUS SABUR
Page No.# 26/58
AGED ABOUT 52 YEARS
R/O- VILL - HELOCHAR PAM
P.O- NALI GAON
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR - HELOCHA L.P SCHOOL
BLOCK - BEEO
BARPETA.
87: HASINA SIKDAR
W/O- ABU BAKKAR SIDDIQUE
AGED ABOUT 54 YEARS
R/O- VILL - KURIHA
P.O- KAYAKUCHI
DISTRICT- BARPETA
ASSAM
PIN- 781352.
TUTOR - PASCHIM GOMA L.P SCHOOL
BLOCK - BEEO
BHAWANIPUR
BARPETA.
88: ABDUS SALAM
S/O- AKKASH ALI
AGED ABOUT 52 YEARS
R/O- VILL - BATUWA
P.O- SARUPETA
P.S- PATACHARKUCHI
DISTRICT- BAJALI
ASSAM
PIN- 781318.
TUTOR - 823 NO. BATUWA L.P SCHOOL
BLOCK - BEEO
BAJALI.
89: HIMANGSHU DAS
S/O- PRABHAT CH. DAS
AGED ABOUT 40 YEARS
R/O- VILL - SHASTRINAGAR
WARD NO. 16
P.O- BALADMARI
DISTRICT- GOALPARA
ASSAM
PIN- 783121.
Page No.# 27/58
TUTOR - HORIZON PRE-PRIMARY SCHOOL
BLOCK - D.I OF SCHOOLS
GOALPARA
VERSUS
THE STATE OF ASSAM AND 8 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM,
DISPUR, GUWAHATI-06
2:THE SECRETARY
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KAMRUP (RURAL)
DISTRICT- KAMRUP(R)
ASSAM
PIN- 781031
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
GOALPARA
DISTRICT- GOALPARA
ASSAM
PIN- 783121.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BONGAIGAON
DISTRICT- BONGAIGAON
ASSAM
PIN- 783380
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BARPETA
DISTRICT- BARPETA
ASSAM
Page No.# 28/58
PIN- 781314.
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DHEMAJI
DISTRICT- DHEMAJI
ASSAM
PIN- 787057.
9:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (EC-II) DEPARTMENT
DISPUR
ASSAM
GUWAHATI-781006
ASSAM
Advocate for the Petitioner : MR. M KALITA, MR. N M DAS,MR. A PHUKAN,MR. J
HATIMURIA
Advocate for the Respondent : SC, FINANCE, SC, ELEM. EDU,SC, SEC. EDU.
Linked Case : WP(C)/6091/2024
DINESH PURAN AND 6 ORS
SON OF LATE DEBEN PURAN
RESIDENT OF HOLONGUREE TEA ESTATE
UNDER P.O. MARIANI
P.S. MARIANI IN THE DISTRICT OF JORHAT
PIN- 785635
ASSAM
TUTOR- HOOLUNGOOREE M E SCHOOL
BLOCK- BEEO
EAST JORHAT
2: KRISHNA CHUTIA
D/O- LATE GOJENDRA CHUTIA
RESIDENT OF LAKHIBARI GAON
UNDER P.O. LAKHIBARI
P.S. TEOK IN THE DISTRICT OF JORHAT
PIN- 785635
ASSAM
TUTOR- GANDHIA JANAJATI M E SCHOOL
Page No.# 29/58
BLOCK- BEEO
EAST JORHAT
3: MOUCHUMI CHUTIA
WIFE OF CHANDRA CHUTIA
RESIDENT OF LAHING ERAGAON
UNDER P.O. LAHING
P.S. TEOK IN THE DISTRICT OF JORHAT
PIN- 785635
ASSAM
TUTOR- GANDHIA JANAJATI M E SCHOOL
BLOCK- BEEO
EAST JORHAT
4: BIDDUT BIKASH CHUTIA
SON OF SRI BADAN CHUTIA
RESIDENT OF LAHING NOISIPORIA GAON
UNDER P.O. LAHING
P.S. TEOK
IN THE DISTRICT OF JORHAT
PIN- 785635
ASSAM
TUTOR- GANDHIA JANAJATI M E SCHOOL
BLOCK- BEEO
EAST JORHAT
5: TARUN GOGOI
SON OF DHARMESWAR GOGOI
RESIDENT OF MARIANI
UNDER P.O. MARIANI
P.S. MARIANI IN THE DISTRICT OF JORHAT
PIN- 785635
ASSAM
TUTOR- HOOLUNGOOREE M E SCHOOL
BLOCK- BEEO
EAST JORHAT
6: KRISHNA JARADHARA BURAGOHAIN
WIFE OF HEMANTA MADHAB BURAGOHAIN
RESIDENT OF BOLOMA MADHUPUR SATRA
BOLOMA PATHERGAON
UNDER P.O. BOLOMA
P.S. TEOK IN THE DISTRICT OF JORHAT
PIN- 785112
ASSAM
TUTOR- BOLOMAJAN M E SCHOOL
BLOCK- BEEO
EAST JORHAT
Page No.# 30/58
7: BIMAL CHANDRA DAS
SON OF SRI MAHESWAR DAS
RESIDENT OF BURHA SENCHOWA
UNDER P.O. POTIA
P.S. MAJULI
KAMALABARI IN THE DISTRICT OF MAJULI
PIN- 785106
ASSAM
TUTOR- SRI SRI ANIRUDHA DEV M E SCHOOL
BLOCK- BEEO
MAJULI
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 6
2:THE SECRETARY
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
JORHAT
PIN- 785001
ASSAM
5:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE (EC-II) DEPARTMENT
DISPUR
ASSAM
GUWAHATI- 781006
ASSAM
------------
Advocate for : MR. A DEKA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 31/58
Linked Case : WP(C)/6674/2024
JAKIR HUSSAIN AND 155 ORS.
C/O- LATE HAZRAT ALI
R/O- VILL- BHAIRARPAM
MANDIA
P.O.- BHAIRARPAM
P.S.- BARPETA
DISTRICT -BARPETA
ASSAM
2: MD. RAMJAN ALI
S/O- MD. IBRAHIM ALI.
R/O- VILL- TITAPANI
P.O.- BALAGAON
P.S.- KALGACHIA
DISTRICT -BARPETA
ASSAM
3: EUSUF ALI AHMED
S/O- ABDUL KHALEQUE MUNSHI
R/O- VILL- TITAPANI
P.O.- BALAGAON
P.S.- KALGACHIA
DISTRICT -BARPETA
ASSAM
4: MD. MOZNUR CHOUDHURY
S/O- HAZI A. AZIZ CHOUDHURY
R/O- VILL- TITAPANI
P.O.- BALAGAON
P.S.- KALGACHIA
DISTRICT -BARPETA
ASSAM
5: MD. MOSHARRAF HUSSAIN
S/O- ABDUR RAHMAN MONDAL
R/O- VILL- KHUDRAKUCHI
P.O.- BALAGAON
P.S.- KALGACHIA
DISTRICT -BARPETA
ASSAM
6: ABDUR REZZAQUE ALI
S/O- HAJI ABDUL AWAL MIAH.
R/O- VILL- KHUDRAKUCHI
P.O.- BALAGAON
P.S.- KALGACHIA
Page No.# 32/58
DISTRICT -BARPETA
ASSAM
7: MD. SHAHADAT ALI
C/O- AYET ALI
R/O-VILL- TAPESWARA
P.O.- BALAGAON
P.S.- KALGACHIA
DISTRICT BARPETA
ASSAM
8: JARUNA BEGUM
C/O- NURUL ISLAM.
R/O- VILL- BHULUKABARI
JARABARI
DISTRICT -BARPETA
ASSAM
9: MAMTAZ KHATUN
C/O- SHIKDER NABIR HUSSAIN
R/O- VILL- J.K. ROAD
P.O.- PUTLARTARY
P.S.- JARABARI
DISTRICT- BARPETA
ASSAM
10: MANOWAR HUSSAIN
S/O- ABDUL MANNAN
R/O- VILL- TARABARI CHAR
P.O.- AHARIHAT
P.S.- BAHARI
DISTRICT- BARPETA
ASSAM
11: JELEKA KHATUN
C/O- JAFAR SIKDAR
R/O- VILL- TARABARI CHAR
P.O.- AHARIHAT
P.S.- BAHARI
DISTRICT- BARPETA
ASSAM
12: SABURA KHATUN
C/O- AMANUR RAHMAN.
Page No.# 33/58
R/O- VILL- GOMA
P.O.- GOMAFULBARI
P.S.- JARABARI
DISTRICT -BARPETA
ASSAM
13: HELAL BHUYAN
C/O- ABDUL BHUYAN
R/O- VILL- TARABARI CHAR
P.O.- BAHARIHAT
P.S.- BAHARI
DISTRICT- BARPETA
ASSAM
14: AHNOOR ALI
S/O- BADSHA ALI
R/O- VILL- KHUDRA FALADI
P.O.- BHOGDIA
DISTRICT -BARPETA
ASSAM
15: DIPALI DAS
C/O- BASANTA KUMAR DAS
R/O- VILL- BARPETA
P.O.- BARPETA
DISTRICT -BARPETA
ASSAM
16: MATIUR RAHMAN
C/O- HABIBAR RAHMAN
R/O- VILL- DONAKUCHI
P.O.- SONKUCHI
DISTRICT -BARPETA
ASSAM
17: MANIK CHANDRA DAS
S/O- AMULYA KUMAR DAS
R/O- VILL- B.K ROAD
P.O.- BARPETA
DISTRICT -BARPETA
ASSAM
18: ANISUR RAHMAN
C/O- HABIBAR RAHMAN
Page No.# 34/58
R/O- VILL- BANAKUCHI
P.O.- SONKUCHI
P.S.- BARPETA
DISTRICT -BARPETA
ASSAM
19: SHAHID KHAN
C/O- KAMAL HUSSAIN KHAN
R/O- VILL- DHAKALIAPARA
P.O.- JOSHIHATIPARA
HOWLY
DISTRICT -BARPETA
ASSAM
20: MOHSINA ZAMIL
C/O- MAHBUBOR RAHMAN
R/O- VILL- MAJGAON
P.O.- MAJGAON
DISTRICT -BARPETA
ASSAM
21: RUMA DAS
C/O- PRABIN KUMAR DAS
R/O- VILL- BHAKATPARA
P.O.- BARPETA
DISTRICT -BARPETA
ASSAM
22: DEVRAJ DAS
S/O- KASHINATH DAS
R/O- VILL- KANARA SATRA
P.O. AND P.S.- BARPETA
DISTRICT BARPETA
ASSAM
23: TAPAN KUMAR DEKA
C/O- NABIN CH DEKA
R/O- VILL- GRANDLAND BAGICHA
P.O.- BHAKATPARA
DISTRICT DARRANG
ASSAM
24: EUSUF MANDAL
C/O- KITAB ALI MANDAL
R/O- VILL- KACHARIBARI
Page No.# 35/58
P.O.- BHAKATPARA
DISTRICT -DARRANG
ASSAM
25: ABDUL BAREK
C/O- ABDUL LATIF
R/O- VILL- KAMMUJI
P.O.- BHAKATPARA
DISTRICT -DARRANG
ASSAM
26: GOLAM SABUR
C/O- SIDDIQUE ALI
R/O- VILL- KEHOTALI
P.O.- BHAKATPARA
DISTRICT -DARRANG
ASSAM
27: MUZAMMIL HUSSAIN
C/O- KHURSED ALI
R/O- VILL- PANBARI
P.O.- BHAKATPARA
DISTRICT -DARRANG
ASSAM
28: BHABEN CH. HAZARIKA
C/O- GUNARAM HAZARIKA
R/O- VILL- KADAMTALA BAGICHA
P.O.- BHAKATPARA
DISTRICT -DARRANG
ASSAM
29: ABDUL MANNAN
C/O- ABDUL BAREK
R/O- VILL- DULIAPARA
P.O.- GALANDI
DISTRICT -DARRANG
ASSAM
30: MD. AJGAR ALI
C/O- HAZI CHANDAB ALI
R/O- VILL- GALANDIKASH
P.O.- GALANDI
Page No.# 36/58
DISTRICT -DARRANG
ASSAM
31: MD. NAZIRUL ISLAM
C/O- AKBAR ALI
R/O- VILL- SIMALUGURI
P.O.- GALANDI
DISTRICT -DARRANG
ASSAM
32: AKSHED ALI
C/O- TAMSER ALI
R/O- VILL- GALANDI HABI
P.O.- BHAKATPARA
DISTRICT -DARRANG
ASSAM
33: NURMAHAMMAD ALI
C/O- HUSSAIN ALI MANDAL
R/O- VILL- DHALPUR NO.1
P.O.- RANGAMATI
DISTRICT -DARRANG
ASSAM
34: KIRAN CH. NATH
C/O- BHOLA RAM NATH
R/O- VILL- BARAMGOR
P.O.- GARUKHUTI
DISTRICT -DARRANG
ASSAM.
35: AZGAR ALI AHMED
C/O- ABDUL GANI MANDAL
R/O- VILL- NO. 1 APARIA
P.O.- RANGAMATI
DISTRICT -DARRANG
ASSAM
36: DHANESWAR DEKA
C/O- MAHESWAR DEKA
R/O- VILL- KUWORIGAON
P.O.- HAZARIKAPARA
DISTRICT -DARRANG
ASSAM
Page No.# 37/58
37: KIRAN CH. NATH
C/O- GOPAL CHANDRA NATH
R/O- VILL- HATIMURIACHUBA
P.O.- SATKHALI
DISTRICT -DARRANG
ASSAM
38: ABED ALI AHMED
C/O- DALIL FAKIR
R/O- VILL- NO.2 APARIA
P.O.- DHALPUR
DISTRICT -DARRANG
ASSAM
39: PABITRA DEURI
C/O- HARI DEURI
R/O- VILL- GAI DEORI GAON
P.O.- J.K. CHARIALI
DISTRICT -DHEMAJI
ASSAM
40: DIBYA JYOTI BHUYAN
C/O- PABITRA DEORI
R/O- VILL- CHOWKHAMTING GAON
P.O.- SISSI BORGAON
DISTRICT -DHEMAJI
ASSAM
41: BHANU CHUTIA
C/O- NITU CHETIYA
R/O- VILL- GAI DEORI GAON
P.O.- J.K. CHARIALI
DISTRICT -DHEMAJI
ASSAM
42: ALAKA DOWRI
C/O- DILIP GOHAIN
R/O- VILL- JANAKALYAN GAON
P.O.- J.K. CHARIALI
DISTRICT -DARRANG
ASSAM
43: HITENDRA DEURI
C/O- GANAK CHANDRA DEORI
R/O- VILL- GAI DEORI GAON
P.O.- J.K. CHARIALI
DISTRICT -DHEMAJI
Page No.# 38/58
ASSAM
44: BISWAJIT DEORI
C/O- PADUM DEORI
R/O- VILL- GAI DEORI GAON
P.O.- J.K. CHARIALI
DISTRICT -DHEMAJI
ASSAM
45: PURANDAR BHUYAN
C/O- KHUDESWAR BHUYAN
R/O- VILL- GORMARA
P.O.- SISSIBORGAON
DISTRICT -DARRANG
ASSAM
46: AMIYA KUMAR CHUTIA
C/O- GANTIRAM CHUTIA
R/O- VILL- GORMARA BAGICHA
P.O.- SISSIBORGAON
DISTRICT -DARRANG
ASSAM
47: MANURAM CHUTIA
C/O- BHOGEN CHUTIA
R/O- VILL- GHARMARA GAON
P.O.- SISSIBORGAON
DISTRICT -DARRANG
ASSAM
48: AKASH BANTI GOGOI
C/O- CHANDRA NATH GOGOI
R/O- VILL- CHENGAMARI NO-1
P.O.- LATHIA
DISTRICT -DARRANG
ASSAM
49: BHASKAR JYOTI BHUYAN
C/O- HARESWAR BHUYAN
R/O- VILL- GORMARA DALANI
P.O.- PUKIAGAON
DISTRICT -DARRANG
ASSAM
50: SANJAY KUMAR DAS
C/O- GAUR CHANDRA DAS
R/O- VILL- GANAKPARA
P.O.- MAKRIKUCHI
Page No.# 39/58
DISTRICT -BARPETA
ASSAM
51: GANESH TALUKDAR
C/O- NABIN TALUKDAR
R/O- VILL- BAMPARA
P.O.- BAMPARA
DISTRICT -BARPETA
ASSAM
52: RAMANI SARMA
C/O- LATE UPENDRA SARMA
R/O- VILL- BAMPARA
P.O.- MAKRIKUCHI
DISTRICT -BARPETA
ASSAM
53: SUAIB AHMED
C/O- ABDUL GANI
R/O- VILL- CHIKAR BHITHA
P.O.- RADHAKUCHI
DISTRICT -BARPETA
ASSAM
54: AFZAL HUSSAIN
C/O- ROMEZ UDDIN KHAN
R/O- VILL AND P.O.- SHATRAKANARA
DISTRICT -BARPETA
ASSAM
55: GULZAR HUSSAIN
C/O- ABDUL AWAL
R/O- VILL- CHIKAR BHITHA
P.O.- RADHAKUCHI
DISTRICT -BARPETA
ASSAM
56: SALMAN AHMED
C/O- ABDUL BAREK
R/O-VILL-KAMALPUR
P.O.- KAMALPUR
DISTRICT- BARPETA
ASSAM
57: MD. RAKIB MULLAH
C/O- ABDUL HAKIM MULLAH
R/O-VILL-NO.-PAKABETBARI
P.O.- JARABARI
Page No.# 40/58
DISTRICT- BARPETA
ASSAM
58: ALI AKBAR
C/O- SOLAIMAN ALI
R/O-VILL- KAMALPUR
P.O- KAMALPUR
DISTRICT- BARPETA
ASSAM
59: ELIARA AHMED
C/O- YEAD ALI AHMED
R/O-VILL- BHAKUAMARI
P.O- KAYAKUCHI BAZAR
DISTRICT- BARPETA
ASSAM
60: SHAMSUN NAHAR
C/O- MOFAZZAL HUSSAIN
R/O-VILL- MARICHA
P.O- BANBAHAR
DISTRICT- BARPETA
ASSAM
61: YESMINARA AHMED
C/O- MAHAMMAD ALI
R/O-VILL- KURIHA
P.O- KAYAKUCHI BAZAR
DISTRICT- BARPETA
ASSAM
62: SAIFUL ISLAM
C/O- HIKMAT ALI
R/O-VILL- CHAKIR BHITHA
P.O- KHABLAR BHITHA
DISTRICT- BARPETA
ASSAM
63: ATOWAR RAHMAN
C/O- ABED ALI
R/O-VILL AND P.O- KHABLAR BHITHA
DISTRICT- BARPETA
ASSAM
64: KHADIZA KHATUN
C/O- MAHIBUL ISLAM
R/O-VILL- CHAKIR BHITHA
P.O- KHABLAR BHITHA
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DISTRICT- BARPETA
ASSAM
65: NABIBAR RAHMAN
C/O- MAHAMMAD ALI
R/O-VILL- KAMALPUR
P.O- BARBALA
DISTRICT- BARPETA
ASSAM
66: ABDUR RAHIM
C/O- ABDUR RAHMAN
R/O-VILL AND P.O- KAMALPUR
DISTRICT- BARPETA
ASSAM
67: MOTALLEB ALI
C/O- LATE HANIF ALI
R/O-VILL- GHILAJHARI
P.O- HOWLY
DISTRICT- BARPETA
ASSAM
68: MRS. ILAMONI KONWAR
C/O- MR. HOMEN NAYAK
R/O-VILL- DHEMAJI TOWN
P.O- DHEMAJI
DISTRICT- BARPETA
ASSAM
69: MALABIKA CHANGKAKATI
C/O- LATE KULA NATH CHANGKAKATI
R/O-VILL- DHEMAJI TOWN
P.O- DHEMAJI
DISTRICT- BARPETA
ASSAM
70: KAMAL KONWAR
C/O- LATE DHIREN KONWAR
R/O-VILL- BHARALICHUK
P.O- DHEMAJI
DISTRICT- BARPETA
ASSAM
71: TANKESWAR KONWAR
C/O- LATE LABARAM KONWAR
R/O-VILL- CHAMUAH GAON
P.O- JORKATA
Page No.# 42/58
DISTRICT- DHEMAJI
ASSAM
72: SMRITEE REKHA DEVI
C/O- LATE LIKAN CH. SARMAH
R/O-VILL- GOWAL GAON
P.O- GOWAL CHAPARI
DISTRICT- DHEMAJI
ASSAM
73: SABITA TAMULI
C/O- LATE AKAN TAMULI
R/O-VILL- NAGAKHELIA GAON
P.O- DHEMAJI
DISTRICT- DHEMAJI
ASSAM
74: DHARMA KANTA PEGU
C/O- LATE KAMAL PEGU
R/O-VILL- UDMARA DIGHALI
P.O- KULAJAN
P.S.- SILAPATHAR
DISTRICT- DHEMAJI
ASSAM
75: MRS. MOMI KONWAR
C/O- SRI JADAB SAIKIA
R/O-VILL- SINGIMARI TINIALI
P.O- BATGHARIA
P.S.- DEHMAJI
DISTRICT- DHEMAJI
ASSAM
76: BHAWANI PEGU
C/O- KHIRESH MOHAN PEGU
R/O-VILL- KNGKAN NAGAR
P.O- SILAPATHAR
DISTRICT- DHEMAJI
ASSAM
77: RIDIP BORO
C/O- SAMBARU BORO
R/O-VILL- NO.-1 BARSIGIBARI
P.O- KAKURAKATA
DISTRICT- UDALGURI
ASSAM
78: RAYANTI SWARGIARY
Page No.# 43/58
C/O- NARAYAN SWARGIARY
R/O-VILL- NAGRASHARA
P.O- PURANI TANGLA
DISTRICT- UDALGURI
ASSAM
79: SUSHANTA MOCHAHARY
C/O- PABAN MOCHAHARY
R/O-VILL- DULIAPARA
P.O- PURANI TANGLA
DISTRICT- UDALGURI
ASSAM
80: JUNALI BORO
D/O- BUDMAL BORO
R/O-VILL- PURANDIA
P.O- PURANDIA
DISTRICT- UDALGURI
ASSAM
81: MUKTADHAR NARZARI
C/O- RANJAN NARZARI
R/O-VILL- CHENIPARA
P.O- PURANDIA
DISTRICT- UDALGURI
ASSAM
82: SACHINDRA BORO
C/O- DULAM CHANDRA BORO
R/O-VILL- CHENIAL PARA
P.O- MUDAIBARI
DISTRICT- UDALGURI
ASSAM
83: BABUL MOSHAHARY
C/O- DHANBAR MOSHAHARY
R/O-VILL- PUNIA GAON
P.O- BHAKATPARA
DISTRICT- UDALGURI
ASSAM
84: DAYA RAM BORO
C/O- SONA RAM BORO
R/O-VILL- NO-1 MAZGAON
P.O- BHAKATPARA
DISTRICT- UDALGURI
ASSAM
Page No.# 44/58
85: RAHUL NANDAN BASUMATARY
C/O- MADALA BASUMATARY
R/O-VILL- NO.1 KACHARIPARA
P.O- BHAKATPARA
DISTRICT- UDALGURI
ASSAM
86: KHIRADA BORO
C/O- BHABENDRA KACHARI
R/O-VILL- NIZMAGALBECHA
P.O- MUDOIBARI
DISTRICT- UDALGURI
ASSAM
87: SUMITRA BORO
C/O- BHUGI RAM BORO
R/O-VILL- MAZGAON
P.O- BHAKATPARA
DISTRICT- UDALGURI
ASSAM
88: BANESWAR BAGLARI
C/O- PUSPARAM BAGLARI
R/O-VILL- ROWTA PATHAR
P.O- ROWTA
DISTRICT- UDALGURI
ASSAM
89: BISHNU RAM BRAHMA
C/O- RIJI RAM BRAHMA
R/O-VILL- DEURIGAON
P.O- LALPUL BAZAR
DISTRICT- UDALGURI
ASSAM
90: MONOTY DAIMARY
C/O- NABIN KHAKHLARY
R/O-VILL- ROWTA PATHAR
P.O- BHALUKMARI
DISTRICT- UDALGURI
ASSAM
91: TRISHNA BAGLARY
C/O- DEBENDRA BAGLARY
R/O-VILL- ROWTA PATHAR
P.O- BHALUKMARI
DISTRICT- UDALGURI
ASSAM
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92: BALIKA BORO
C/O- NIJWM SHRANG BRAHMA
R/O-VILL- ALTHANJHAR
P.O- GERUA BAZAR
DISTRICT- UDALGURI
ASSAM
93: LUSAI DAIMARY
C/O- LATE SONIBAR DAIMARY
R/O-VILL- GERUA
P.O- GERA BAZAR
DISTRICT- UDALGURI
ASSAM
94: JYOTI BASUMATARY
C/O- CHARAN BRAMA
R/O-VILL- PURANI GARAIBARI
P.O- UDALGURI
DISTRICT- UDALGURI
ASSAM
95: JUNASH DAIMARY
C/O- PUWARAM DAIMARY
R/O-VILL- MAIDANGGURI
P.O- MAIDANGGURI
P.S.-UDALGURI
DISTRICT- UDALGURI
ASSAM
96: IBRAHIM ALI
C/O- LATE KALU SIPAI
R/O-VILL- PUTHIMARI
P.O- SARBHOG
DISTRICT- BARPETA
ASSAM
97: NUR HUSSAIN
C/O- IMAN ALI
R/O-VILL- SORBHOG GAON
P.O- SORBHOG
DISTRICT- BARPETA
ASSAM
98: MOFIDUL ISLAM
S/O- LATE IMAN ALI
R/O-VILL- SORBHOG GAON
P.O- SORBHOG
Page No.# 46/58
DISTRICT- BARPETA
ASSAM
99: NILIMA KHATUN
W/O- SERAFUL ISLAM
R/O-VILL- JAMADARBARI
P.O- SORBHOG
DISTRICT- BARPETA
ASSAM
100: SORHAB ALI
C/O- SHAHAR UDDIN
R/O-VILL- PORAGAON
P.O- CHUKRONGBARI
DISTRICT- BARPETA
ASSAM
101: ASMA KHATUN
R/O-VILL- SORBHOG GAON
P.O- SORBHOG
DISTRICT- BARPETA
ASSAM
102: ROMENA KHATUN
C/O- NUR MAHAMMAD ALI
R/O-VILL- JAMADARBARI
P.O- SORBHOG
DISTRICT- BARPETA
ASSAM
103: MOBIDUR AHMED
S/O- LATE MAIZ UDDIN AHMED
R/O-VILL- JAMADARBARI
P.O- SORBHOG
DISTRICT- BARPETA
ASSAM
104: ABDUR REZZAK
C/O- ABDUR RAHIM
R/O-VILL- KHARDHARA
P.O- KHARDHARA
DISTRICT- BARPETA
ASSAM
105: JAHURA KHATUN
C/O- MAYNAL HAQUE
R/O-VILL- PANIMARICHA
P.O- KHARDHARA
Page No.# 47/58
DISTRICT- BARPETA
ASSAM
106: ABUL KALAM AZAD
C/O- NASHER ALI
R/O-VILL- BANKABHANGA
P.O- BANKABHANGA
DISTRICT- BARPETA
ASSAM
107: MUSLIM UDDIN AHMED
C/O- MOKRAM ALI
R/O-VILL- BANGHUGI
P.O- BARPETA
DISTRICT- BARPETA
ASSAM
108: ABDUL MANNAN CHOUDHURY
C/O- HAKIM UDDIN
R/O-VILL- CHANDMAMA
P.O- CHANDMAMA
DISTRICT- BARPETA
ASSAM
109: NURUL ISLAM
C/O- HASEN ALI
R/O-VILL- CHANDMAMA
P.O- CHANDMAMA
DISTRICT- BARPETA
ASSAM
110: NURUL HOQUE
C/O- TOMSER ALI
R/O-VILL- RAMPUR
P.O- BARPETA
DISTRICT- BARPETA
ASSAM
111: AKBAR ALI AHMED
C/O- ISMAIL HUSSAIN
R/O-VILL- SOLMARI
P.O- CHIKNI
DISTRICT- BARPETA
ASSAM
112: HORMUJ ALI AHMED
C/O- KURAM ALI
R/O-VILL- SOLMARI
Page No.# 48/58
P.O- CHIKNI
DISTRICT- BARPETA
ASSAM
113: HABIBAR RAHMAN BHUYAN
C/O- JAHER UDDIN BHUYAN
R/O-VILL AND P.O- CHANDMAMA
DISTRICT- BARPETA
ASSAM
114: SAMAN ALI AHMED
C/O- KUMAR UDDIN AHMED
R/O-VILL- CHANDAMAMA
P.O- CHANDAMAMA
P.S.- KALGACHIA
DISTRICT- BARPETA
ASSAM
115: DIDAR ALAM
C/O- MOTLEB ALI
R/O-VILL- BHAKUAMARI
P.O- ANAND BAZAR
DISTRICT- BARPETA
ASSAM
116: ABUL KALAM
S/O- MANNAF ALI
R/O-VILL- BHAKUAMARI
P.O- ANAND BAZAR
DISTRICT- BARPETA
ASSAM
117: BILLAL HUSSAIN
C/O- RAKAN UDDIN
R/O-VILL- BHAKUAMARI
P.O- ANAND BAZAR
DISTRICT- BARPETA
ASSAM
118: RAJIB PAUL
C/O- GABINDA PAUL
R/O-VILL- CHELEIMARI
P.O- KHOIRABARI
DISTRICT- UDALGURI
ASSAM
119: SANDHYA RANI SINGHA
C/O- KAMAKHYA PRASAD BARMAN
Page No.# 49/58
R/O-VILL- GURIHATI
P.O- KHOIRABARI
DISTRICT- UDALGURI
ASSAM
120: DAYARAM BORO
C/O- SUKLESWAR BORO
R/O-VILL- CHENIALPARA
P.O- MUDAIBARI
DISTRICT- UDALGURI
ASSAM
121: DIMBARAM DOLEY
S/O- LATE JIBAN DOLEY
R/O-VILL- JIADHAL KEKURI GAON
P.O- JIADHAL CHARIALI
DISTRICT- DHEMAJI
ASSAM
122: MADAMONI DOLEY
C/O- BILASHING DOLEY
R/O-VILL- NALANIPAM
P.O- NALANIPAM
DISTRICT- DHEMAJI
ASSAM
123: RUMI KONWAR
C/O- BINOD KUMAR CHUTIA
R/O-VILL- PANITOLA
P.O- SAMARAJAN N.C.
DISTRICT- DHEMAJI
ASSAM
124: BULUMONI CHUTIA
C/O- UTPAL CHUTIA
R/O-VILL- NALANIPAM
P.O- PANITOLA
DISTRICT- DHEMAJI
ASSAM
125: PUTUMAI TAMULY
C/O- BROJEN TAMULY
R/O-VILL- SAMRAJAL
P.O- SAMRAJAL
DISTRICT- DHEMAJI
ASSAM
126: DIMBESWAR PEGU
Page No.# 50/58
C/O- LATE MANSHIP PEGU
R/O-VILL- JIADHAL KEKURI
P.O- JIADHAL CHARIALI
DISTRICT- DHEMAJI
ASSAM
127: NABAKANTA DOLEY
C/O- DANDI DOLEY
R/O-VILL- JIADHAL KEKURI
P.O- JIADHAL KEKURI
DISTRICT- DHEMAJI
ASSAM
128: DURGESWAR MORANG
C/O- NAKUL MORANG
R/O-VILL- JAMJING
P.O- TELAM
DISTRICT- DHEMAJI
ASSAM
129: SUBAS CH PEGU
C/O- LATE MONURAM PEGU
R/O-VILL- ADUT GAON
P.O- KHURACHUK
DISTRICT- DHEMAJI
ASSAM
130: ROBIN DOLEY
S/O- BIJOY DOLEY
R/O-VILL- ADUT GAON
P.O- KHURACHUK
DISTRICT- DHEMAJI
ASSAM
131: SANJIB DOLEY
C/O TULARAM DOLEY
R/O VILL- NAHER BARI GAON
P.O KHURACHUK DISTRICT- DHEMAJI
ASSAM
132: BUDHA BRAHMA
C/O- SABHA RAM BRAHMA
R/O-VILL- DINGDANGPARA
P.O- KHOIRABARI
DISTRICT- UDALGURI
ASSAM
133: SHARMA MILI
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C/O- DANKESWAR MILI
R/O-VILL- JAMUGURI MIRI
P.O- JAMUGURI MIRI
DISTRICT- DHEMAJI
ASSAM
134: NANDAR KHAN
S/O- MULAM KHAN
R/O-VILL- BALAPARA
P.O- BARGHOL
TARABARI
DISTRICT- BARPETA
ASSAM
135: BHUPEN BORUAH
C/O- BOGAN BORUAH
R/O-VILL AND P.O- SISSIBORGAON
P.S.- SILAPATHAR
DISTRICT- DHEMAJI
ASSAM
136: GIRIN CHUTIA
C/O- NAMDIRAM CHUTIA
R/O-VILL- MECHU ASOMIA
P.O- MECHU
DISTRICT- DHEMAJI
ASSAM
137: GAJEN SAIKIA
C/O- GAMALA SAIKIA
R/O-VILL- GHARMARA
P.O- GANDHIA TINIALI
DISTRICT- DHEMAJI
ASSAM
138: MD. HAMID ALI
S/O- HAAJI ABDUL KHALEQUE
R/O-VILL AND P.O- SUKMANAH
DISTRICT- BARPETA
ASSAM
139: SANJAY DOLEY
C/O- LAKYANATH DOLEY
R/O-VILL- CHAULDHOWA
P.O- PATHALIPAM
DISTRICT- DHEMAJI
ASSAM
Page No.# 52/58
140: JAINUDDIN AHMED
C/O- SAMSUL HOQUE
R/O-VILL- RAJAPUKHURI BAGICHA
P.O- CHAMUAKHAT
DISTRICT- DARRANG
ASSAM
141: IBRAHIM ALI
C/O- ABDUL KADER
R/O-VILL- RAJAPUKHURI BAGICHA
P.O- CHAMUAKHAT
DISTRICT- DARRANG
ASSAM.
142: HAKIMUDDIN AHMED
C/O- MINNAT
R/O-VILL- KAWADANGA
P.O- BHAKATPARA
DISTRICT- DARRANG
ASSAM
143: ABDUR RASHID
C/O- AIJUDDIN AHMED
R/O-VILL- SINGRIMARI
P.O- KALAIGAON
DISTRICT- DARRANG
ASSAM
144: ANJUMAN ARA BEGUM
W/O- ABU BAKKAR SIDDIQUE
R/O-VILL- KAWADANGA
P.O- BARBAGAN
P.S.- KALIGAON
DISTRICT- DARRANG
ASSAM
145: JAYANTA KR. DEKA
C/O- LATE KHITESWAR DEKA
R/O-VILL- MANGALDOI GAON (KONWARPARA)
P.O- MANGALDOI
DISTRICT- DARRANG
ASSAM
146: CHAN MAHMMAD KHAN
S/O- LATE RAHMAN KHAN
R/O-VILL- SUHABIL DALANI
P.O- PALHAZI
Page No.# 53/58
DISTRICT- BARPETA
ASSAM
147: TAHIRUZZAMAN ANSARY
C/O- ABDUL AZIZ ANSARY
R/O-VILL- BOROKAILA SHARSHO
P.O- BARKAILA SERSO
DISTRICT-DHUBRI
ASSAM
148: MIAH MD ABU SHAMA
C/O- LATE MOKSED ALI
R/O-VILL- MOTIKHOWA
P.O- KHALISABHITA
DISTRICT- GOALPARA
ASSAM
149: KAMAL CHANDRA BARMAN
C/O- SRIDHAR BARMAN
R/O-VILL- MORICHBARI RESERVE
P.O- KHALISABHITA
DISTRICT- GOALPARA
ASSAM
150: JOHIRUL ISLAM
C/O- ABDUL AWAL
R/O-VILL- KHALISAVITA
MUSLIMPARA
DISTRICT- GOALPARA
ASSAM
151: AKKAS ALI
C/O- NURAL HUSSAIN
R/O-VILL- MORICHBARI RESERVE
DISTRICT- GOALPARA
ASSAM
152: BHABESH PANGING
Page No.# 54/58
S/O- MOHAN PANGING
R/O-VILL- BOR PAK GULUNG CHUK
P.O.- MACHKHOWA
DISTRICT- DHEMAJI
ASSAM
153: LAKHINANDAN BARUAH
S/O- RABINDRANATH BARUAH
R/O-VILL- BOR PAK JIAMORIAH
P.O.- MACHKHOWA
DISTRICT- DHEMAJI
ASSAM
154: NIRANJAN KONCH
S/O- GUMARAM KONCH
R/O-VILL- BOR PAK JIAMORIA
P.O.- MACHKHOWA
DISTRICT- DHEMAJI
ASSAM
155: NIRMAL BHARALI
S/O- INDRESWAR BHARALI
R/O-VILL- UJANI JALBHARI
DHAKUAKHANA PT-I
P.O.- DHAKUAKHANA
DISTRICT- LAKHIMPUR
ASSAM
156: PABITRA DUTTA
C/O- DULAL DUTTA
R/O-VILL- HERAIPUWA
VTC NEMUTENGANI
P.O.- NEMUTENGANI
DISTRICT- LAKHIMPUR
ASSAM
VERSUS
THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI 781006
2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
Page No.# 55/58
FINANCE (EC-II) DEPARTMENT
DISPUR
GUWAHATI 781006
3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI 781006
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019
5:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019
6:THE INSPECTOR OF SCHOOLS
BARPETA DISTRICT CIRCLE
DISTRICT- BARPETA
ASSAM
PIN-781301
7:THE INSPECTOR OF SCHOOLS
DHEMAJI DISTRICT CIRCLE
DISTRICT- DHEMAJI
ASSAM
PIN-787057
8:THE INSPECTOR OF SCHOOLS
UDALGURI DISTRICT CIRCLE
DISTRICT- UDALGURI
ASSAM
PIN- 784509
9:THE INSPECTOR OF SCHOOLS
DARRANG DISTRICT CIRCLE
DISTRICT- DARRANG
ASSAM
PIN-784148
10:THE INSPECTOR OF SCHOOLS
DHUBRI
DISTRICT CIRCLE
DISTRICT- DHUBRI
ASSAM
Page No.# 56/58
PIN- 783301
11:THE INSPECTOR OF SCHOOLS
GOALPARA
DISTRICT CIRCLE
DISTRICT- GOALPARA
ASSAM
PIN- 783101
12:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BARPETA
DISTRICT- BARPETA
ASSAM
PIN781301
------------
Advocate for : MR G U AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 11 ORS.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
03.03.2025
1. Mr. M. Kalita, learned counsel for the petitioners in WP(C) 6588/2024, Mr. A. Deka, learned counsel for the petitioners in WP(C) 6091/2024 and Mr. N. Sarma, learned counsel for the petitioners in WP(C) 6674/2024 submit that the petitioners are serving as Tutors in various Elementary Schools in the State of Assam and they are presently receiving fixed monthly salary. The petitioners' prayer is for a direction to be issued to the respondents to grant them regular pay scale, as per the judgment and order dated 04.10.2024 passed in a series of writ petitions, the lead case being WP(C) 2729/2019. They accordingly submit that the present case being a covered case, the same should be disposed of in terms of paragraph 179 of the judgment and order dated 04.10.2024 passed in Page No.# 57/58
WP(C) 2729/2019.
2. Mr. G. Pegu, learned counsel for the respondent no.1, Mr. B. Kaushik, learned counsel for the respondent Nos. 2 to 8 and Ms. R.M Barooah, learned counsel for the respondent No. 9 submit that they have got no objection with the prayer made by the petitioners' counsel, in view of the fact that this is a covered case.
3. The only issue that has to be decided is as to whether the case of the petitioners herein is covered by the judgment and order passed in WP(C) 2729/2019. The prima facie view of this Court is that the case of the petitioners herein and the case of the petitioners in WP(C) 2729/2019 appears to be similar. However, to enable the State respondents to make a verification, with regard to whether the case of the petitioners herein is similar to the case of the petitioners in WP(C) 2729/2019, the State respondents are given time to verify the order/s dated 05.02.2021, by which the service of the petitioners have been provincialised as Tutors.
4. The above being said, paragraph-179 of the judgment and order passed in WP(C) 2729/2019 is reproduced hereinbelow, as follows :
"179. It is true that the courts cannot direct the legislature to enact law in a particular manner. However, in discharge of its statutory obligation the Government, in exercise of its Rule making power, will have a duty to frame Rules for proper implementation of the provisions of the Statute. While framing the Rules, the State will also be under a bounden duty to, not only to act in terms of the scheme of the Act but also to unflinchingly adhere to the Constitutional norms of equality. It will, therefore, be in the fitness of things that the State Government itself, in exercise of its Rule making power under section 23 of the Act, takes necessary steps to provide for a regular pay scale to the Tutors, which can even be commensurate to the pay structure indicated in the Schedule of the Governing Act. Such a measure, in our view, will restore the Page No.# 58/58
equality of treatment to this category of Teachers with the other Government employees and at the same time will not become burdensome to the exchequer. We, therefore, direct the respondents to initiate necessary steps in the matter, in the light of the observations made here-in-above, as expeditiously as possible, preferably within a period of 6 (six) months from today."
5. Accordingly, the State respondents shall make a verification of the provincialisation orders of the petitioners and if they find that the petitioners' case and the case of the petitioners in WP(C) 2729/2019 is the same, the directions passed in paragraph-179 of the judgment and order dated 04.10.2024 passed in WP(C) 2729/2019 shall also be made applicable to the petitioners. The entire exercise should be concluded within a period of 6 (six) months from the date of receipt of a certified copy of this order.
6. The writ petitions are accordingly disposed of.
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