Gauhati High Court
Page No.# 1/6 vs Union Of India And 7 Ors on 4 June, 2025
Page No.# 1/6
GAHC010173512023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4527/2023
M/S JAYANTA KUMAR GHOSH OUT DOOR CATERING PRIVATE LTD.AND
ANR.
HAVING ITS REGISTERED OFFICE AT 119/3,
M.N.K. ROAD, (GROUND FLOOR),
BARAHNAGAR, KOLKATA- 700036,
THROUGH ITS DIRECTOR AND SHAREHOLDER JAYANTA KUMAR GHOSH.
2: JAYANTA KUMAR GHOSH
S/O LATE BALARAM GHOSH
NEAR OLD LOWER HAFLONG RAILWAY STATION
POST OFFICE- LOWER HAFLONG
P.S.- HAFLONG
DISTRICT- DIMA HASAO
ASSAM
PIN- 788819.
PRESENTLY AT HOUSE NO. 44
K.C. PATOWARY LANE
PALTAN BAZAR
GUWAHATI- 781008
VERSUS
UNION OF INDIA AND 7 ORS.
THROUGH THE SECRETARY,
MINISTRY OF RAILWAYS,
RAIL BHAWAN, RAISINA ROAD,
NEW DELHI- 110001.
Page No.# 2/6
2:THE RAILWAY BOARD
THROUGH THE DIRECTOR (TRAFFIC AND CONTROL)
RAIL BHAWAN
RAISINA ROAD
NEW DELHI-110001.
3:THE GENERAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GAUHATI- 781011.
4:THE CHIEF COMMERCIAL MANAGER (PM AND CATERING)
N.F. RAILWAY
MALIGAON
GAUHATI- 781011.
5:SENIOR DIVISIONAL COMMERCIAL MANAGER
N.F. RAILWAY
LUMDING
ASSAM- 782447.
6:THE DIVISIONAL RAILWAY MANAGER (CATERING)
N.F. RAILWAY
LUMDING
ASSAM- 782447.
7:ASSISTANT COMMERCIAL MANAGER
N.F. RAILWAY
GUWAHATI
ASSAM- 781001.
8:THE RAILWAY PROTECTION FORCE INCHARGE
GAUHATI RAILWAY STATION
GUWAHATI- 781010
ASSAM
Advocate for the Petitioner : MS. B CHOWDHURY,
Advocate for the Respondent : DY.S.G.I., MR H GUPTA
Page No.# 3/6
Linked Case : WP(C)/2676/2023
M/S JAYANTA KUMAR GHOSH OUT DOOR CATERING PRIVATE LTD. AND
ANR.
HAVING ITS REGISTERED OFFICE AT 119/3 M N K ROAD GROUND FLOOR
BARAHNAGAR KOLKATA 700036 THROUGH ITS DIRECTOR AND
SHAREHOLDER JAYANTA KUMAR GHOSH
2: JAYANTA KUMAR GHOSH
S/O LT BALARAM GHOSH NEAR OLD LOWER HAFLONG RAILWAY STATION
P O. LOWER HAFLONG P.S. HAFLONG DIST. DIMA HASO ASSAM PIN 788819
PRESENTLY AT HOUSE NO. 44 K.C. PATOWARY LANE PALTAN BAZAR
GUWAHATI 781008
VERSUS
THE UNION OF INDIA AND 7 ORS.
THROUGH THE SECRETARY
MINISTRY OF RAILWAYS
RAIL BHAWAN
RAISINA ROAD
NEW DELHI- 110001
2:THE RAILWAY BOARD
THROUGH THE DIRECTOR (TRAFFIC AND CONTROL)
RAIL BHAWAN
RAISINA ROAD
NEW DELHI- 110001
3:THE GENERAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GAUHATI- 781011
4:THE CHIEF COMMERCIAL MANAGER (PM AND CATERING)
NORTHEAST FRONTIER RAILWAY
MALIGAON
GAUHATI- 781011
5:SENIOR DIVISIONAL COMMERCIAL MANAGER NORTHEAST FRONTIER
RAILWAY
MALIGAON
GAUHATI- 781011
NORTHEAST FRONTIER RAILWAY
LUMDING ASSAM 782447
6:THE DIVISIONAL RAILWAY MANAGER (CATERING)
NORTHEAST FRONTIER RAILWAY
LUMDING ASSAM 782447
Page No.# 4/6
7:ASSISTANT COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
GAUHATI- 781001
8:THE RAILWAY PROTECTION FORCE
INCHARGE KAMKHYA RAILWAY STATION GUWAHATI 781010 ASSAM
------------
Advocate for : MS. B CHOWDHURY
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/1719/2023
RAJENDRA KUMAR RAVINDRAPAL MANGLA
S/O- RAVINDRA PAL MANGLA
FLAT NO. 1804
BUILDING NO.5
SAPHIRE HEIGHT C.H.S.L NEAR LOKHANDWALA FOUNDATION SCHOOL
AKURLI ROAD
LOKHANDWALA TOWNSHIP
KANDIVALLI (E)
MUMBAI- 400101 ALSO AT RAILWAY CATERING STALL NUMBER KYQ-14
BETWEEN PP SHED COLUMN NUMBER-9 AND 10/PLATFORM NUMBER 2/3-
KAMAKHYA RAILWAY STATION
KAMAKHYA GUWAHATI- 781011
VERSUS
UNION OF INDIA AND 6 ORS.
THROUGH THE SECRETARY
MINISTRY OF RAILWAYS
RAIL BHAWAN
RAISINA ROAD
NEW DELHI- 110001
2:THE RAILWAY BOARD
THROUGH THE DIRECTOR (TRAFFIC AND CONTROL)
RAIL BHAWAN
RAISINA ROAD
NEW DELHI- 110001
3:THE GENERAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
Page No.# 5/6
GAUHATI- 781011
4:THE CHIEF COMMERCIAL MANAGER (PM AND CATERING)
NORTHEAST FRONTIER RAILWAY
MALIGAON
GAUHATI- 781011
5:THE DIVISIONAL RAILWAY MANAGER (CATERING)
NORTHEAST FRONTIER RAILWAY
LUMDING
ASSAM- 782447
6:SENIOR DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
LUMDING
ASSAM- 782447
7:ASSISTANT COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
LUMDING
ASSAM- 782447
------------
Advocate for : MS. B CHOWDHURY
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 6 ORS.
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
04.06.2025
It appears that the issue involved in these writ petitions have already been
decided by this Court in WP(C) No. 1828/2023 in the case of M/s Deepak and
Company & Anr. Vs. Union of India and 5 Ors., which has been up-held by the
Division Bench of this Court in W.A. No. 124/2023 in M/s Deepak and Company
& Anr. Vs. Union of India and 5 Ors., and which has been up-held by the Apex
Court by Judgment & Order dated 25.10.2024 in the case of M/s Deepak and
Company Vs. Union of India in SLP No. 17338/2024.
Page No.# 6/6
Ms. B. Chowdhury, learned counsel for the petitioners seeks a short
accommodation to obtain instructions in the matter.
Re-list the matter on 10.06.2025.
Interim order passed earlier shall continue till the next date of listing.
JUDGE
Comparing Assistant
