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Hunpahi Ahom vs Icici Lombard General Insurance ...
2025 Latest Caselaw 837 Gua

Citation : 2025 Latest Caselaw 837 Gua
Judgement Date : 4 June, 2025

Gauhati High Court

Hunpahi Ahom vs Icici Lombard General Insurance ... on 4 June, 2025

                                                                          Page No.# 1/5

GAHC010118332025




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1774/2025

            HUNPAHI AHOM
            W/O LATE PURNA KANTA AHOM,R/O VILL. JAPIHAZIA GAON, P.O.
            LAHOAL, DIST. DIBRUGARH, ASSAM



            VERSUS

            ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFIECE AND HEAD OFFICE AT ICICI BANK
            TOWERS, BANDRA KURLA COMPLEX, MUMBAI 400051, ITS ZONAL
            OFFICE AT APEEJAY HOUSE, 15 PARK STREET, 7TH FLOOR, KOLKATA-
            700016, AND BRANCH OFFICE AT KAMAKHYA TOWER, 3RD FLOOR,
            OFFICE NO 305 AND 305, G.S ROAD, GUWAHATI 781005 ASSAM



Advocate for the Petitioner   : MR. B BARUAH,

Advocate for the Respondent : MR. R GOSWAMI,




             Linked Case : CO/37/2019

            SMTI. HUNPAHI AHOM @ SUNPAHI AHOM
            W/O- LATE PURNA KANTA AHOM
            R/O- VILL.- JAPIHAZIA GAON
            P.O. LAHOAL
            DIST- DIBRUGARH
            ASSAM
            PIN- 786010.
                                                             Page No.# 2/5



VERSUS

THE BHARATI AXA GENERAL INSURANCE CO. LTD.
HAVING ITS HEAD OFFICE AT FIRST FLOOR
THE FARMS ICON SURVEY NO. 28
NEXT TO AKME BALLET
DODDANEKUNDI VILL
K.R. PURAM HOBLI
BANGLORE- 560037 AND ITS REGIONAL OFFICE AT 49
SAKHARAM GANESH DAUSKAR SARANI
TOWN SHEND ROAD
KOLKATA- 700025
REP. BY SPECIALIST IN LEGAL CLAIMS AT KOLKATA.


 ------------
 Advocate for : MR. B BARUAH
Advocate for : MR. R GOSWAMI appearing for THE BHARATI AXA GENERAL
INSURANCE CO. LTD.



Linked Case : MACApp./223/2019

ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFIECE AND HEAD OFFICE AT ICICI BANK
TOWERS
 BANDRA KURLA COMPLEX
 MUMBAI 400051
 ITS ZONAL OFFICE AT APEEJAY HOUSE
 15 PARK STREET
 7TH FLOOR
 KOLKATA- 700016
 AND BRANCH OFFICE AT KAMAKHYA TOWER
 3RD FLOOR
 OFFICE NO 305 AND 305
 G.S ROAD
 GUWAHATI 781005 ASSAM


VERSUS

MRS. HUNPAHI AHOM and 3 ORS
W/O LATE PURNA KANTA AHOM

2:PURNA KANTA KALITA
                                                              Page No.# 3/5


S/O LATE BISHADHAR AHOM
BOTH ARE R/O VILL. JAPIHAZIA GAON
P.O. LAHOAL
DIST. DIBRUGARH
ASSAM.

3:MD. SHAKUL @ SHAKDUL SEIKH

S/O MD. NAZRUL ALI SEIKH
R/O 346 G.T. ROAD
P.O. NADAUGHAT
DIST. BURDAWAN
WEST BENGAL DRIVER OF THE VEHICLE NO. WB-41-D-0391 TRUCK

4:MD. MUKTA MANDAL

S/O MD. HAIDAR MANDAL
 R/O VILL. BARDHEK
 P.O. NANDANGHAT
 P.S. PURBASTHALI
 BURDWAN 713515 WEST BENGAL OWNER OF THE VEHICLE NO. WB-41-D-
0391 TRUCK
 ------------
Advocate for : MR. R GOSWAMI
Advocate for : MR. B BARUAH (R1) appearing for MRS. HUNPAHI AHOM and 3
ORS



Linked Case : I.A.(Civil)/2170/2022

THE BHARATI AXA GENERAL INSURANCE COMPANY LTD.
HAVING ITS HEAD OFFICE AT FIRST FLOOR
THE FARMS ICON
SURVEY NO. 28
NEXT TO AKME BALLET
DODDANEKUNDI VILL. KR PURAM
HOBLI
BANGALORE 560037 AND ITS REGIONAL OFFICE AT 49
SAKHARAM GANESH DAUSKAR SARANI
TOWNSHEND ROAD
KOLKATA 700025 REPRESENTD BY ITS LEGAL MANAGER AT KOLKATA.


VERSUS

MRS. HUNPAHI AHOM and 3 ORS.
                                                                         Page No.# 4/5

           W/O LATE PURNA KANTA AHOM
           R/O VILL. JAPIHAZIA GAON
           P.O. LAHOAL
           DIST. DIBRUGARH
           ASSAM.

           2:PURNA KANTA KALITA

           S/O LATE BISHADHAR AHOM
           R/O VILL. JAPIHAZIA GAON
           P.O. LAHOAL
           DIST. DIBRUGARH
           ASSAM.

            3:MD. SHAKUL @ SHAKDUL SEIKH

           S/O MD. NAZRUL ALI SEIKH
           R/O 346 G.T. ROAD
           P.O. NADAUGHAT
           DIST. BURDAWAN
           WEST BENGAL (DRIVER OF THE VEHICLE NO. WB-41-D-0391 TRUCK)

            4:MD. MUKTA MANDAL

           S/O MD. HAIDAR MANDAL
            R/O VILL. BARDHEK
            P.O. NANDANGHAT
            P.S. PURBASTHALI
            BURDWAN 713515 WEST BENGAL (OWNER OF THE VEHICLE NO. WB-41-D-
           0391 TRUCK)
            ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : MR. B BARUAH appearing for MRS. HUNPAHI AHOM and 3 ORS.



                                BEFORE
                    HONOURABLE MR. JUSTICE BUDI HABUNG

                                      ORDER

Date : 04-06-2025

Heard Mr. B. Baruah, learned counsel for the applicant.

2. This is an application filed by the petitioner/appellant seeking correction of typographical errors that have crept into paragraph 13 of the Page No.# 5/5

judgment and order dated 28.04.2025.

3. It is stated that due to inadvertent typographical error the name of the appellant has been wrongly mentioned as 'Bharat General Insurance Company' and the correct name of the appellant should be "ICICI Lombard General Insurance Company Ltd". It is further stated that in line 4 of the same paragraph, it has been mistakenly typed as "the respondent/claimants"

which should be "the respondent No.1/claimant".

4. The error appears to be purely clerical in nature and no objection has been raised by the learned counsel for the respondent.

5. In view of the above, the application is allowed.

6. Let the following correction be made in paragraph 13 of the judgment dated 28.04.2025:-

- "Bharat General Insurance Company" shall be read as "ICICI

Lombard General Insurance Company Ltd".

- In line 4 of the same paragraph, the amount to the respondent/claimant shall be read as "the amount to the respondent No.1/claimant."

7. The corrected version shall be read as part of the original judgment and order dated 28.04.2025. Necessary endorsement may be made in the record accordingly.

8. With the above I.A. stands disposed of.

JUDGE

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