Smti Sudipta Das Gupta @ Sudipta Sen ... vs Shri Debashis Das Gupta
2025 Latest Caselaw 5799 Gua

Gauhati High Court

Smti Sudipta Das Gupta @ Sudipta Sen ... vs Shri Debashis Das Gupta on 26 June, 2025

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                                Page No.# 1/2

GAHC010114672025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/1733/2025

            SMTI SUDIPTA DAS GUPTA @ SUDIPTA SEN GUPTA
            W/O SRI DEBASHIS DAS GUPTA, D/O NIRMALENDU SEN GUPTA, R/O
            WARD NO 2, ANUKUL CHANDRA DAS GUPTA ROAD , P.O. AND P.S.
            DHUBRI, DIST. DHUBRI, ASSAM, PIN 783301



            VERSUS

            SHRI DEBASHIS DAS GUPTA
            S/O LATE ASHIT DAS GUPTA, 1162A SREE COLONY, BAGHAJATIN, P.O.
            REGENT ESTATE, KOLKATA, WEST BENGAL, PIN 700092N, P.S. DULIAJAN,
            DIST. DIBRUGARH, ASSAM, PIN 786602



Advocate for the Petitioner   : MR. A A R KARIM, S A KHAN,MS. R R BORAH

Advocate for the Respondent : ,




                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                             ORDER

26.06.2025 [Manish Choudhury, J]

Heard Mr. A.A.R. Karim, learned counsel for the applicant. The instant application under Section 5 of the Limitation Act, 1963 is preferred seeking Page No.# 2/2

condonation of delay of 31 days in preferring the accompanying appeal under Section 19[1] of the Family Courts Act, 1984 read with Section 28 of the Hindu Marriage Act, 1955 against a Judgment and Decree dated 01.08.2024.

Issue notice, returnable in 4 [four] weeks. The applicant shall take steps for service of notice upon the sole opposite party by registered post with A/D within 3 [three] working days from today.

List the case after 4 [four] weeks.

                       JUDGE                                  JUDGE




Comparing Assistant