Gauhati High Court
Page No.# 1/5 vs Oriental Insurance Company Limited And ... on 14 June, 2025
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/5
GAHC010247622018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./687/2019
SMTI REBOTI RABHA AND 3 ORS
WIFE OF LATE BATAM RABHA, VILL. MATIA MEJERBORI, P.O.
BARDAMAL, P.S. AGIA, DIST. GOALPARA, STATE ASSAM, PIN 783120
2: SHRI INOSAN RABHA
SON OF LATE BATAM RABHA
VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
STATE ASSAM
PIN 783120. REPRESENTED BY HIS MOTHER SMTI. REBOTI RABHA.
3: SMTI LINA RABHA
DAUGHTER OF LATE BATAM RABHA
VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
STATE ASSAM
PIN 783120. REPRESENTED BY HER MOTHER SMTI. REBOTI RABHA.
4: SHRI BINOD RABHA
SON OF LATE BATAM RABHA
VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
STATE ASSAM
PIN 783120. REPRESENTED BY HIS MOTHER SMTI. REBOTI RABHA
VERSUS
ORIENTAL INSURANCE COMPANY LIMITED AND 2 ORS
Page No.# 2/5
REPRESENTED BY THE DIVISIONAL MANAGER, BONGAIGAON DIVISION,
P.O. AND P.S. BONGAIGAON, DIST. BONGAIGAON, STATE ASSAM, PIN
783380
(INSURER OF THE VEHICLE NO. AS-01-DD-8433)
2:MR. ARUP KUMAR SARKAR
SON OF MR. BIJAY KUMAR SARKAR
ADDRESS CARE OF MADANLAL SAHA
RESHAB HARDWARE
ADABARI
GUWAHATI-781014
DIST. KAMRUP(METRO)
ASSAM.
(OWNER OF THE VEHICLE NO. AS-01-DD-8433)
3:SHRI CHAKRA RABHA
SON OF KARUNA RABHA
R/O VILL BAMUNGHOPA
P.O. KHARMUZA
P.S. GOALPARA
DIST. GOALPARA
ASSAM
PIN 783101
(DRIVER OF THE VEHICLE NO. AS-01-DD-8433
Advocate for the Petitioner : MR. D DAS, MR. M BARUAH
Advocate for the Respondent : MS. R D MOZUMDAR (R1), MS. C MOZUMDAR (R1),MR. S P
SHARMA (R1)
Linked Case : CO/12/2020
ORIENTAL INSURANCE COMPANY LIMITED
HAVING ITS REGIONAL OFFICE AT GUWAHATI
ULUBARI
GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007
VERSUS
Page No.# 3/5
SMTI REBOTI RABHA AND 5 ORS
W/O LATE BATAM RABHA
R/O VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
ASSAM
PIN 783120
2:INOSAN RABHA
S/O LATE BATAM RABHA
R/O VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
ASSAM
PIN 783120
3:LINA RABHA
D/O LATE BATAM RABHA
R/O VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
ASSAM
PIN 783120
4:BINOD RABHA
S/O LATE BATAM RABHA
(OOPSITE PARTY NO. 2
3 AND 4 ARE REPRESENTED BY OPPOSITE PARTY NO. 1)
R/O VILL. MATIA MEJERBORI
P.O. BARDAMAL
P.S. AGIA
DIST. GOALPARA
ASSAM
PIN 783120
5:ANUP KUMAR SARKAR
S/O MR. BIJAY KUMAR SARKAR
C/O MADANLAL SAHA
RESHAB HARDWARE
ADABARI
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781014
Page No.# 4/5
6:CHAKRA RABHA
S/O KARUNA RABHA
R/O VILL. BAMUNGHOPA
P.O. KHARMUZA
P.S. GOALPARA
DIST. GOALPARA
ASSAM
PIN 783101
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for SMTI REBOTI RABHA AND 5 ORS
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
14.06.2025
The appeal has been filed by the appellants-claimants against the
judgment and award dated 03.04.2018 passed by the Learned Member, Motor
Accident Claims Tribunal, Goalpara in MAC Case No. 220/2015 praying for
enhancement of the awarded amount. The award has already been satisfied.
2. Shri R.C. Pathak, Manager of the Oriental Insurance Company Ltd.
(Insurance Company) and the claimant No.1 - Smti. Reboti Rabha along with
her learned counsel, Shri D. Das are present today i.e., 14.06.2025 in the
National Lok Adalat.
3. The parties present before this Court jointly submit that the matter has
been settled between the parties and an additional amount of Rs.2,00,000/- has
been agreed upon.
4. In view of the above, the appeal stands closed with a direction that the
Insurance Company shall deposit the additional amount of Rs.2,00,000/- being
the full and final settlement before the Registry of this Court within a period of
45 days from today.
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5. The claimant No. 1 would be at liberty to withdraw the aforesaid amount
on being properly identified by her learned counsel.
6. Both the appeal and the cross objection are disposed of.
7. Send back the LCR, if any.
JUDGE
Comparing Assistant
