Gauhati High Court
Page No.# 1/5 vs The State Of Assam And 6 Ors on 21 July, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/5
GAHC010132352025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2185/2025
ISMAIL ALI AND 5 ORS
S/O JAFAR KHAN, WORKING AS PEON (GRADE IV) IN THE OFFICE OF THE
WELFARE MINORITIES AND DEVELOPMENT DEPTT., DISPUR, GUWAHATI
781006
2: HAFIZUDDIN
SON OF LATE JAMIR UDDIN
WORKING AS DRIVER IN THE OFFICE OF THE WELFARE MINORITIES
AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI 781006
3: CHAND MAHAMMAD ALI
SON OF LATE KUDRAT ALI
WORKING AS PEON(GRADE IV) IN THE OFFICE OF THE WELFARE
MINORITIES AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI 781006
4: ABU MERAJ HUSSAIN
SON OF LATE PHULBABA HUSSAIN
WORKING AS STENO-III IN THE OFFICE OF THE WELFARE MINORITIES
AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI 781006
5: FAREJOR RAHMAN
SON OF MD. JOYNAL ABEDIN
WORKING AS LDA IN THE OFFICE OF THE WELFARE MINORITIES AND
DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI 781006
6: HANIF ALI
Page No.# 2/5
SON OF MD. SURAT JAMAL
WORKING AS DRIVER IN THE OFFICE OF THE WELFARE MINORITIES
AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI 78100
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI 6
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PERSONNEL AFFAIRS
DISPUR
GUWAHATI
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
WELFARE OF MINORITY DEVELOPMENT DEPTT.
DISPUR
GUWAHATI
4:THE JOINT SECY. TO THE GOVT. OF ASSAM
WELFARE OF MINORITY DEVELOPMENT DEPTT.
DISPUR
GUWAHATI
5:THE DIRECTOR
ASSAM MINORITIES DEVELOPMENT BOARD
GUWAHATI 6
6:THE ACCOUNTANT GENERAL (A AND E)
MAIDAMGAON
GUWAHATI 29
7:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED
GUWAHATI-
Advocate for the Petitioner : MR. A DEKA,
Advocate for the Respondent : GA, ASSAM, SC, AG
Page No.# 3/5
Linked Case : CRP/0/0
SRI ISMAIL ALI
SON OF LATE JAFAR KHAN
WORKING AS PEON(GRADE IV) IN THE OFFICE OF THE WELFARE
MINORITIES AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
2: HAFIZUDDIN
SON OF LATE JAMIR UDDIN
WORKING AS DRIVER IN THE OFFICE OF THE WELFARE MINORITIES AND
DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
3: CHAND MAHAMMAD ALI
SON OF LATE KUDRAT ALI
WORKING AS PEON(GRADE IV) IN THE OFFICE OF THE WELFARE
MINORITIES AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
4: ABU MERAJ HUSSAIN
SON OF LATE PHULBABA HUSSAIN
WORKING AS STENO-III IN THE OFFICE OF THE WELFARE MINORITIES
AND DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
5: FAREJOR RAHMAN
SON OF MD. JOYNAL ABEDIN
WORKING AS LDA IN THE OFFICE OF THE WELFARE MINORITIES AND
DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
6: HANIF ALI
SON OF MD. SURAT JAMAL
WORKING AS DRIVER IN THE OFFICE OF THE WELFARE MINORITIES AND
DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
Page No.# 4/5
DISPUR
GUWAHATI-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PERSONNEL AFFAIRS
DISPUR
GUWAHATI
3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
WELFARE OF MINORITY DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
4:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
WELFARE OF MINORITY DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
5:THE DIRECTOR
ASSAM MINORITIES DEVELOPMENT BOARD
GUWAHATI
6:THE ACCOUNTANT GENERAL(A AND E)
MAIDAMGAON
GUWAHATI
7:THE DIRECTOR OF PENSION
ASSAM HOUSEFED
GUWAHATI
------------
Advocate for : MR ZUBAIR HUSSAIN BORA
Advocate for : appearing for THE STATE OF ASSAM
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 21-07-2025
This Interlocutory Application has been filed by the applicants seeking
condonation of delay of 14 days in preferring appeal against the judgment and
Page No.# 5/5
order dated 30.04.2024, passed by a learned Single Judge in WP(C) No.
5747/2013.
For the reasons stated in the application, the delay is condoned.
Interlocutory Application stands disposed off.
Registry to register the appeal and list the same on 30.07.2025 under appropriate
Heading.
JUDGE CHIEF JUSTICE
Comparing Assistant
