Citation : 2025 Latest Caselaw 2175 Gua
Judgement Date : 22 January, 2025
Page No.# 1/5
GAHC010128122023
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/372/2023
AMAR SHEEL AND 2 ORS
S/O-KANTI SHEEL,
R/O- VILLAGE DIPRANG,
P.S- MAYONG,
P.O- BARPAK,
PIN-782411,
DIST- MORIGAON, ASSAM
2: DIBYAJYOTI BORAH
S/O-NAREN CHANDRA BORAH
R/O- VILLAGE RUPAIBORI
P.S- DHARAMTUL
P.O- AHATGURI
PIN-782412
DIST- MORIGAON
ASSAM
3: EMTAAN HUSSAIN
S/O-ABDUL HAKIM
R/O- VILLAGE SALMARABORI
P.S- DHING
P.O- BECHAMARI
PIN-782123
DIST- NAGAON
Page No.# 2/5
ASSA
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT OF
SCHOOL EDUCATION, DISPUR, GUWAHATI-06
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-1
Advocate for the Petitioner : MR. A CHAMUAH, MR. C DAS,B DAS,MR. S D ROY,MR. P K
BHUYAN,MRS. K BARPUZARI
Advocate for the Respondent : MR. D SAIKIA (R-2), MR. R MAZUMDAR (r-2)
Linked Case : Cont.Cas(C)/373/2023
MD. ABUL KALAM
S/O- ALI AKBAR
R/O- VILLAGE RAIPUR
P.S- BARPETA ROAD
P.O- BALABHITA
PIN-781313
DIST- BARPETA
ASSAM
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06
2:SURANJANA SENAPATI
Page No.# 3/5
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. D SAIKIA (r-2) appearing for NARAYAN KONWAR AND ANR
Linked Case : Cont.Cas(C)/370/2023
NIRANJAN BORDOLOI
S/O- LATE DANDADHARA BORDOLOI
R/O- VILLAGE KAKODONGA SABUKDHARA DOLOI GAON
P.S- DERGAON
P.O- NAMKHATUAL
PIN-785626
DIST- GOLAGHAT
ASSAM
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. R MAZUMDAR (R-2) appearing for NARAYAN KONWAR AND
ANR
Linked Case : Cont.Cas(C)/385/2023
SWARNA PRAVA BORDOLOI AND ANR
Page No.# 4/5
S/O- UTPAL PHUKAN
R/O- VILL.- KAPAHERA BHAKAT GAON
P.S. MIKIRBHETA
P.O. KAPAHERA
PIN- 782103
DIST. MORIGAON
ASSAM
2: AJANTA BORDOLOI
C/O- NARESHWAR BORDOLOI
R/O- VILL.- RAJAPATHAR TINIALI
P.O. SILPUTA TINIALI
DIST. WEST KARBI ANGLONG
ASSAM
PIN- 782482.
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-781006.
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. R MAZUMDAR (R-1) appearing for NARAYAN KONWAR AND
ANR
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
22.01.2025
These contempt petitions have been filed in view of non-compliance with the judgment and order dated 21.12.2021 passed in WP(C) 909/2020, WP(C) 935/2020, WP(C) 1016/2020 and WP(C) 989/2020.
Mr. P.K. Bora, learned counsel for the respondent no.2 submits that the Page No.# 5/5
above judgment and order has been put to challenge by way of separate review petitions.
Mr. P.K. Bora shall produce the numbers of the review petitions that have been filed or their filing numbers, by the next date.
List these matters on 28.01.2025.
JUDGE
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