M/S United India Insurance Company Ltd vs Smti Dipa Lahon And 4 Ors
2025 Latest Caselaw 2086 Gua

Gauhati High Court

M/S United India Insurance Company Ltd vs Smti Dipa Lahon And 4 Ors on 20 January, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                  Page No.# 1/4

GAHC010254942024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./11/2025

         M/S UNITED INDIA INSURANCE COMPANY LTD.
         REGIONA OFFICE, G.S. ROAD, GUWAHATI-5, REP. BY THE CHIEF REGIONA
         MANAGER.



         VERSUS

         SMTI DIPA LAHON AND 4 ORS
         W/O. LATE DIBYA LAHON

         2:AYUSHMAN LAHON
          REP. BY HIS MOTHER AND NATURAL GUARDIAN (THEN MINOR AGED
         ABOUT 17 YRS)
         BOTH ARE R/O. SRIPURIA GUDHA ALI ROAD
          P/O.
          SRIPURIA
          P/S. TINSUKIA
          DIST. TINSUKIA
         ASSAM
          PIN-786145.

         3:BONI SINGH @ S.D. BONI
          S/O. ANGAM SINGH AND R/O. WAITHOU CHIRU
          P/O. AND P/S. LILONG
          DIST. IMPHAL EAST
          MANIPUR
          PIN-795130.

         4:M/S. KONSAM OIL SERVICES
          REP. BY ITS PROPRIETOR SRI KONSAM SANTOSH KUMAR SINGH
          S/O. LATER IHOPSSHAK SINGH
          R/O. CHANCHIPUR
          P/S. SINGJAMEI
                                                         Page No.# 2/4

DIST. IMPHAL EAST
MANIPUR
PIN-795130

5:THE NEW INDIA ASSURANCE CO. LTD.
TINSUKIA DIVISION OFFICE AT RANGAGORA ROAD
TINSUKIA
 2ND FLOOR OF PLAZA COMPLEX
 P/O. AND P/S. TINSUKIA
 DIST. TINSUKIA
ASSAM

Linked Case : I.A.(Civil)/82/2025

M/S UNITED INDIA INSURANCE COMPANY LTD
REGIONA OFFICE
G.S. ROAD
GUWAHATI-5
REP. BY THE CHIEF REGIONA MANAGER.


VERSUS

SMTI DIPA LAHON AND 4 ORS
W/O. LATE DIBYA LAHON

2:AYUSHMAN LAHON
REP. BY HIS MOTHER AND NATURAL GUARDIAN (THEN MINOR AGED
ABOUT 17 YRS)
BOTH ARE R/O. SRIPURIA GUDHA ALI ROAD
 P/O.
 SRIPURIA
 P/S. TINSUKIA
 DIST. TINSUKIA
ASSAM
 PIN-786145.

3:BONI SINGH @ S.D. BONI
S/O. ANGAM SINGH AND R/O. WAITHOU CHIRU
P/O. AND P/S. LILONG
DIST. IMPHAL EAST
MANIPUR
PIN-795130.

4:M/S. KONSAM OIL SERVICES
REP. BY ITS PROPRIETOR SRI KONSAM SANTOSH KUMAR SINGH
S/O. LATER IHOPSSHAK SINGH
                                                               Page No.# 3/4

           R/O. CHANCHIPUR
           P/S. SINGJAMEI
           DIST. IMPHAL EAST
           MANIPUR
           PIN-795130

          5:THE NEW INDIA ASSURANCE CO. LTD.
          TINSUKIA DIVISION OFFICE AT RANGAGORA ROAD
          TINSUKIA
          2ND FLOOR OF PLAZA COMPLEX
          P/O. AND P/S. TINSUKIA
          DIST. TINSUKIA
          ASSAM.


For the appellant (s)    : Mr. M. Dutta, Advocate

For the respondent (s) : Ms. M. Nirala, Advocate
                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

20.01.2025

This is an Appeal under Section 173 of the Motor Vehicles Act, 1988 challenging the judgment and order dated 30.08.2024 passed by the learned Additional Member, Motor Accident Claims Tribunal, Tinsukia in MAC Case No.23/2020.

2. The Appeal is admitted.

3. Ms. M. Nirala, the learned counsel appears on behalf of the respondent Nos.1 & 2 who were claimants in the claim proceedings.

4. The appellant is directed to take steps upon the respondent Nos.3, 4 & 5 by way of registered post with A/D as well as through usual process within 3 (three) days.

Page No.# 4/4

5. Call for the record(s).

6. List the matter for hearing immediately upon receipt of the record(s).

JUDGE

Comparing Assistant