Gauhati High Court
Page No.# 1/19 vs The State Of Assam And 5 Ors on 10 January, 2025
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/19
GAHC010005522025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/167/2025
KADER ALI AND 73 ORS
SON OF- JAINAL HOQUE
VILL.- KOCHUTOLI PATHAR, RESIDENT OF VILLAGE UNDER- MOUZA-
SONAPUR, P.O.- DIGARU, P.S.- SONAPUR CO-DISTRICT- DIMORIA,
DISTRICT - KAMRUP METRO, ASSAM, PIN- 782401
2: MAJOM ALI
SON OF- INTAJ ALI
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
3: KORPAN ALI
SON OF- DULU MIYA
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
4: MAJID ALI
SON OF- FALU MIYAN
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
Page No.# 2/19
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
5: RAHIJ UDDIN
SON OF- ABDUL GAFUR
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
6: AKBAR ALI
SON OF- DULU MIYAN
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
7: ABDUL MANNAF
SON OF- RAJAB ALI
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
8: BADSHA ALI
SON OF- DULU MIYAN
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
9: ANUWAR HUSSAIN
SON OF- ABDUL HACHEN
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
Page No.# 3/19
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
10: ABU KALAM
SON OF- JABED ALI
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
11: ABDUL SALAM @ SHALEM ALI
SON OF- ANCHER ALI
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
12: MAJIBUR ALI @ MUZIBUR ALI
SON OF- LOKUMUDDIN @ NAKUMUDDIN
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
13: YUSUF ALI
SON OF- ABUL HUSSAIN
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
14: MD. ABU TALEB
SON OF- MD. SULTAN ALI
Page No.# 4/19
VILL.- KACHUTALI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
15: MESER ALI
SON OF- HUSEN ALI
VILL.- KACHUTALI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
16: ATAUR RAHMAN
SON OF- AYNAL HOQUE
VILL.- KACHUTALI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
17: JAMAL UDDIN
SON OF- JAHIR FAKIR
VILL.- SONAPUR PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
18: CHIDDIK ALI
SON OF- MANACHAR ALI
VILL.- SONAPUR PATHER
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
Page No.# 5/19
19: AMJAD ALI
SON OF- MANU KHA
VILL.- SONAPUR PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
20: BADSHA ALI
SON OF- SAYED ALI
VILL.- SONAPUR PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
21: SAIMUNA KHATUN
DAUGHTER OF- ABDUL KALAM
VILL.- KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
22: ANUWAR HUSSAIN
SON OF- SAHAMAL FAKIR
VILL.- SONAPUR PATHER
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
23: CHAMAL FAKIR
SON OF- JAHIR FAKIR
VILL.- SONAPUR PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
Page No.# 6/19
PIN- 782401
24: MD. MESER ALI
SON OF- RAHIJ UDDIN
VILL.- SONAPUR PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
25: MD. KURPAN ALI
SON OF- LATE RAHIJ UDDIN
VILL.- SONAPUR PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
26: SAIRUDDIN AHMED
SON OF- HABIBAR RAHMAN
VILL.- KACHUTALI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
27: HABIBAR RAHMAN
SON OF- SABDUL
VILL.- KACHUTALI PATHER
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
28: MD RAFIKUL ISLAM
SON OF- MANNAS ALI (TO BE REPRESENTED BY HIS MOTHER RABIYA
KHATUN)
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
Page No.# 7/19
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
29: JAKIR ALI @ JAKIR HUSSAIN
SON OF- HABEJ ALI (TO BE REPRESENTED BY HIS BROTHER NAMELY
ABU BAKKAR SIDDIK)
VILL.- KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
30: BILAL UDDIN
SON OF- RUHUL AMIN
VILL.- NO. 2 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
31: JAINAL ABEDIN
SON OF- MONTAZ ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
32: ROHIS ALI
SON OF- IMAN ALI
VILL.- NO. 1 KOCHUTOLI
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
33: FARUK AHMED
SON OF- MAHMUD ALI
Page No.# 8/19
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
34: SAHEB ALI
SON OF- ABDUL SALAM
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
35: HABIJUL ISLAM
SON OF- SAMED ALI/JINNAT ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
36: SADEK AHMED
SON OF- ABDUL BAREK
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
37: MAMTAZ BEGUM
WIFE OF- ENGRAJ ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
Page No.# 9/19
38: ADURUDDIN @ ASURUDDIN
SON OF- MUSLIM UDDIN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
39: OSMAN GONI
SON OF- SHAMER ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
40: JAMALUDDIN
SON OF- MUSLIM UDDIN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
41: NAYA MIYA
SON OF- MURGAB ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
42: FOZARE ALI
SON OF- KUDDUS MIA
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
Page No.# 10/19
PIN- 782401
43: ABDUL HAI
SON OF- NASIM SHEIKH
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
44: KURPAN ALI
SON OF- AINAL ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
45: KUDDUS MIYA
SON OF- MAJIBUR RAHMAN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
46: FEDDUS ALI
SON OF- CHOBAHAN ALI
VILL.- NO. 1 KOCHUTOLI
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
47: MAMIRUN NESSA
WIFE OF- ATAR ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
Page No.# 11/19
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
48: HAZARAT ALI
SON OF- KADAM ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
49: RAFIKUL ISLAM
SON OF- TALEB ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
50: ABDUR RAZZAK ALI
SON OF- MAHAMMAD ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
51: MANSUR ALI
SON OF- SIDDIK ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
52: MAHEJ ALI @ MAHES ALI
SON OF- HANIF ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
Page No.# 12/19
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
53: HAMEDA BEGUM
DAUGHTER OF- ABDUL SALAM
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
54: JAHAR ALI
SON OF- ALTAB ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
55: ATABAR ALI
SON OF- AJIM UDDIN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
56: SAHERA KHATUN
WIFE OF- JAVED ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
57: MAHMUD ALI
SON OF- KUTUB ALI
Page No.# 13/19
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
58: UMED ALI
SON OF- KUTUB ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
59: BABUR ALI
SON OF- KUTUB ALI
VILL.- NO. 1 KALAKUCHI
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
60: AHANAF ALI
SON OF- MUSLIM UDDIN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
61: AKBAR ALI
SON OF- ABDUL GONI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
Page No.# 14/19
62: HAMID ALI
SON OF- RAHIM SHEIKH
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
63: NAHAR ALI
SON OF- BUDU SHEIKH
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
64: HAZARAT ALI
SON OF- KHAZAL UDDIN
VILL.- NO. 2 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
65: MAHIDUL ISLAM @ MOHIZUL ISLAM
SON OF- KALU SHEIKH
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
66: KARIM ALI
SON OF- HABIBUR RAHMAN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
Page No.# 15/19
PIN- 782401
67: MOFIZ UDDIN
SON OF- AFAZ UDDIN
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
68: LAL MIYA
SON OF- MECHER ALI
VILL.- NO. 1 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
69: RAJAB ALI
SON OF- TANU MIYA
VILL.- NO. 2 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
70: AFJAL ALI
SON OF- SAMECH UDDIN (TO BE REPRESENTED BY HIS SON
SAIDUL ISLAM)
VILL.- NO. 2 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
71: RANJU ALI
SON OF- TANU MIYA
VILL.- NO. 2 KOCHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
Page No.# 16/19
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
72: NUR ISLAM
SON OF- HASEN ALI
VILL.- NO. 1 KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
73: NAUSHAD ALI
SON OF- LT. NAIB ALI
VILL.- NO. 2 KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 782401
74: TALEBOR ALI
SON OF- AYUB ALI
VILL.- NO. 2 KACHUTOLI PATHAR
RESIDENT OF VILLAGE UNDER- MOUZA- SONAPUR
P.O.- DIGARU
P.S.- SONAPUR CO-DISTRICT- DIMORIA
DISTRICT - KAMRUP METRO
ASSAM
PIN- 78240
VERSUS
THE STATE OF ASSAM AND 5 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, REVENUE AND DISASTER MANAGEMENT
DEPARTMENT, JANATA BHAWAN (ASSAM SECRETARIAT COMPLEX),
DISPUR, GUWAHATI- 781006
2:DISTRICT COMMISSIONER
KAMRUP METRO
ASSAM
3:CO-DISTRICT COMMISSIONER
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KAMRUP METRO
ASSAM
4:CIRCLE OFFICER
SONAPUR REVENUE CIRCLE
5:COMMISSIONER OF POLICE
GUWAHATI POLICE COMMISSIONERATE
6:THE OFFICER-IN-CHARGE
SONAPUR POLICE STATIO
Advocate for the Petitioner : MR. A R BHUYAN, MR N A MAZARBHUIYA,MS. A. BORAH,MR
N Z CHOUDHURY,MR S ABDULLAH
Advocate for the Respondent : GA, ASSAM, SC, REVENUE AND DISASTER MANAGEMENT
DEPT
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
10.01.2025
Heard Mr. A.R. Bhuyan, learned counsel for the petitioners.
2] The petitioners have assailed a notice dated 30.01.2024 issued by the
Circle Officer, Sonapur Revenue Circle whereby it is informed that pursuant to
the hearing conducted by the Co-District Commissioner, Dimoria and the final
order passed by the District Commissioner, Kamrup(M), the Circle Officer has
been directed to initiate the proceedings under Sections 164 and 165 and other
relevant provision of Assam Land Revenue Regulation, 1886. Learned counsel
for the petitioners submits that earlier they had approached this Court by filing
WP(C) No.5034/2023 which came to be disposed of by Judgment and Order
dated 26.09.2024 and WP(C) No.5228/2024 which came to be disposed of by
Judgment and order dated 03.10.2024. The petitioner was permitted to file
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respective representations before the Office of the Deputy Commissioner,
Kamrup(M) along with all supporting documents to prove their claims and
thereafter, the Deputy Commissioner, Kamrup(M) was directed to pass
appropriate order after giving petitioners an opportunity of hearing.
3] Learned counsel for the petitioner submits that in pursuant to the earlier
directions passed by this Court in WP(C) No.5034/2023 which came to be
disposed of by Judgment and Order dated 26.09.2024 and WP(C) No.5228/2024
which came to be disposed of by Judgment and order dated 03.10.2024, the
representations have been filed before the District Commissioner, Kamrup(M)
but as per the information of the petitioners, no order has been passed by the
Deputy Commissioner, Kamrup(M) and without any order being passed by the
concerned Deputy Commissioner as directed by this Court, the impugned notice
was issued and served upon the petitioners. Learned counsel for the petitioners
submits that although the notice reflects that some order was passed by the
Deputy Commissioner, Kamrup(M), no such copies were made available to any
of the petitioners and therefore, they have not been made aware of any such
order that may have been passed by the Deputy Commissioner, Karmup(M).
4] Under such circumstances, learned counsel for the petitioners prays that
the impugned notice dated 30.12.2024 issued by the Circle Officer, Sonapur
Revenue Circle, Kamrup(M) on the petitioners be stayed and the proceedings be
suspended.
5] Issue notice, returnable by 29.01.2025.
Mr. R. Borpujari, learned Standing Counsel Revenue and
Disaster Management Department accepts notice on behalf of the respondent
nos. 1, 2, 3 & 4 and Ms. S. Baruah, learned Government Advocate, Assam
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accepts notice on behalf of the respondent nos. 5 & 6.
Since all the respondents are represented by their respective learned
Standing Counsel and Government Advocate, notices are waived. However,
extra copies be furnished within 1 (one) week from today.
Mr. R. Borpujari as well as Ms. S. Baruah submits that their instructions
are awaited and they would like to complete their instructions in the matter.
6] Mr. R. Borpujari further submits that he would like to complete his
instructions and prays for time to file affidavit on behalf of the respondent no.2.
7] Prayers are allowed.
8] Let the matter be listed on 29.01.2025.
9] Till the next returnable date, the respondents will not proceed in terms of
the notice dated 30.12.2024 issued by the Circle Officer, Sonapur Revenue
Circle, Kamrup(M). Extension of the interim order will be reconsidered on the
next date fixed.
JUDGE
Comparing Assistant
