The Commissioner And Secretary Food vs Vijay Kumar L And 11 Ors
2025 Latest Caselaw 1866 Gua

Gauhati High Court

The Commissioner And Secretary Food vs Vijay Kumar L And 11 Ors on 9 January, 2025

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                    Page No.# 1/3

GAHC010177432024




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/342/2024

         THE COMMISSIONER AND SECRETARY FOOD, CIVIL SUPPLIES
         THE GOVT. OF ASSAM, FOOD, CIVIL SUPPLIES AND CONSUMER AFFAIRS
         DEPARTMENTS, DISPUR, GUWAHATI- 06.



         VERSUS

         VIJAY KUMAR L AND 11 ORS
         S/O LATE. LAKSHMIPATHY A RESIDENT OF TIPLING NAHARKATIA ROAD,
         NEAR MANN NURSERY, P.O. AND P.S.- DULIAJAN, DISTRICT DIBRUGARH,
         ASSAM, PIN- 786602.

         2:SUBHASH NATH MAZUMDA
          S/O LATE SUKUMAR NATH MAZUMDAR R/O RANGABAK PART-II P.O. AND
         P.S.- KATLICHERRA DIST.- HAILAKANDI ASSAM PIN- 788161

         3:JADAV GOGOI
          S/O SRI PRAVIN GOGOI VILL.- MELENGIAL P.O.- LAHOWAL DIST.-
         DIBRUGARH ASSAM PIN- 786010

         4:PRAMOTH DAS
          S/O LATE DHANANJAY DAS VILL.- KOCHARIGAON TEZPUR- 784001
         ASSAM

         5:RASHMI REKHA SARMA
         W/O SRI MONORANJANSARMA R/O BHEBARGHAT WARD NO. 9 P.O.-
         MANGALDOI DIST.- DARRANG ASSAM PIN- 784125

         6:SUHANA YEASMIN
         W/O ABDUL LATIF MOLLAH COLLEGE NAGAR P.O.- GOALPARA ASSAM
         PIN- 783101

         7:RAJESH PAUL
                                                                       Page No.# 2/3

            S/O RAMENDRA PAUL
            VILL.- KUMARPARA P.O.- ARUNACHAL P.S.- SILCHAR DIST.- CACHAR
            ASSAM PIN- 788025.

            8:KAMAL KUMAR SARDA
             S/O LATE SRICHAND SARDA R/O JANIGANJ BAZAR DIST.- CACHAR
            ASSAM PIN- 788001

            9:THE ADDITIONAL CHIEF SECRETARY
             GOVT. OF ASSAM
             FOOD
             CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPARTMENTS
             DISPUR
             GUWAHATI- 06.

            10:THE ADDITIONAL SECRETARY
             GOVT. OF ASSAM
             JUDICIAL DEPT. DISPUR GUWAHATI 06

            11:THE LEGAL REMEMBRANCER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM
             JUDICIAL DEPARTMENT
             DISPUR
             GUWAHATI- 06.

            12:THE COMMISSIONER AND SECRETARY
             FINANACE DEPARTMENT
             GOVT. OF ASSAM
             DISPUR
             GUWAHATI- 06

Advocate for the Petitioner   : MR. DHARMENDRA KUMAR SARMAH, ADDL. SR. GA,
ASSAM

Advocate for the Respondent : MR. M DUTTA, ADVOCATE FOR CAVEATOR,




                                  BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                        ORDER

Date : 09.01.2025 (K.R. Surana, J)

Heard Mr. D.K. Sarma, learned Additional Senior Govt. Advocate Page No.# 3/3

appearing for the appellant. Also heard Mr. M. Dutta, learned counsel for the respondents/caveators.

2. In view of the issue raised in this intra Court appeal, issue notice returnable on 05.02.2025.

3. Requisite extra copies of the memo of appeal be furnished to the learned counsel for the respondents within 2 (two) working days.

4. The learned counsel for the respondents has submitted that the grounds raised in this intra Court appeal was not pleaded before the learned Single Judge.

5. Be that as it may, in the interim, it is provided that the operation of paragraph-34 of the impugned judgment and order dated 05.06.2024 passed by the learned Single Judge in WP(C) 5223/2022 shall not be enforced till the next date of listing.

6. The interim order shall be revisited on the next date of listing.

7. List the matter on 05.02.2025.

                        JUDGE                 JUDGE




Comparing Assistant