Gauhati High Court
Page No.# 1/6 vs The State Of Assam And Anr on 3 January, 2025
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/6
GAHC010271622024
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. :
I.A.(Crl.)/1272/2024
ASUR UDDIN @ ASURUDDIN SK @ AHMOD HUSSAIN AND ORS
S/O. AKKAS ALI
R/O. VILL.- PURANDIARA
P/S. MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM.
2: UZIR MOHAMMAD
S/O. LATE GUSHU BEPARI @ GHUSU BEPARI
R/O. VILL. PURANDIARA
P/S. MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM.
3: NOZRUL ISLAM
S.O. LATE MANIR UDDIN @ MONIRUDDIN
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
4: OFIQUL @ ROFIQUL HOQUE @ ROFIQUL SK
S/O. MOJA ALI @ MAJA ALI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
5: UMAR FARUK @ UMOR FARUK AKOND
S/O. LATE ISLAM GONI
R/O. VILL. PURANDIARA
P/S MANKACHAR
Page No.# 2/6
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
6: AFIA KHATUN @ AFIYA KHATUN
W/O. ISLAM GONI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
7: ROFIQUL ISLAM @ ROFIQUL HOQUE
S/O. ISLAM GONI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
8: OSUL UDDIN @ RUSUL @ RASUL UDDIN
S/O. LATE MOJA ALI @ MAJA ALI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
9: SAMRAT AKONDO @ SAMRAT AKOND
S/O LATE SAHER ALI @ SAHAR ALI AKAND
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
10: KAMAL SK. @ KAMAL AKOND
S/O. SHAHJAMAL SK. @ SHAHAJAMAL SHEIKH
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
11: RANA AKOND @ RANA MIAH
S/O. SHAHJAMAL SK. @ SHAHAZAMAL AKOND
R/O. VILL. KATHALBARI
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM.
12: AKKAS ALI
S/O. LATE HAFIZUDDIN MUNSHI @ HAFEJ UDDIN MUNSHI
R/O. VILL. PURANDIARA
Page No.# 3/6
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM.
2:RAUSHANARA BEGUM
W/O. MOHAKKAR HUSSAIN
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
PIN-783135.
------------
Advocate for : MR. D BORA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR
In
Crl.A./442/2024
ASUR UDDIN @ ASURUDDIN SK @ AHMOD HUSSAIN AND
ORS
S/O. AKKAS ALI, R/O. VILL.- PURANDIARA, P/S.
MANKACHAR, DIST. SOUTH SALMARA-MANKACHAR,
ASSAM.
2: UZIR MOHAMMAD
S/O. LATE GUSHU BEPARI @ GHUSU BEPARI
R/O. VILL. PURANDIARA
P/S. MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM.
3: NOZRUL ISLAM
S.O. LATE MANIR UDDIN @ MONIRUDDIN
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
4: OFIQUL @ ROFIQUL HOQUE @ ROFIQUL SK
S/O. MOJA ALI @ MAJA ALI
Page No.# 4/6
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
5: UMAR FARUK @ UMOR FARUK AKOND
S/O. LATE ISLAM GONI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
6: AFIA KHATUN @ AFIYA KHATUN
W/O. ISLAM GONI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
7: ROFIQUL ISLAM @ ROFIQUL HOQUE
S/O. ISLAM GONI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
8: OSUL UDDIN @ RUSUL @ RASUL UDDIN
S/O. LATE MOJA ALI @ MAJA ALI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
9: SAMRAT AKONDO @ SAMRAT AKOND
S/O LATE SAHER ALI @ SAHAR ALI AKAND
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
10: KAMAL SK. @ KAMAL AKOND
S/O. SHAHJAMAL SK. @ SHAHAJAMAL SHEIKH
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
Page No.# 5/6
11: RANA AKOND @ RANA MIAH
S/O. SHAHJAMAL SK. @ SHAHAZAMAL AKOND
R/O. VILL. KATHALBARI
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM.
12: AKKAS ALI
S/O. LATE HAFIZUDDIN MUNSHI @ HAFEJ UDDIN MUNSHI
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSA
VERSUS
THE STATE OF ASSAM AND ANR
REP. BY THE PP, ASSAM.
2:RAUSHANARA BEGUM
W/O. MOHAKKAR HUSSAIN
R/O. VILL. PURANDIARA
P/S MANKACHAR
DIST. SOUTH SALMARA-MANKACHAR
ASSAM
PIN-783135
Advocate for the Petitioner : MR. D BORA, MR. A CHAUDHURY,MR. B K
MAHAJAN,MR. P K DAS,MR. N MAHAJAN
Advocate for the Respondent : PP, ASSAM,
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
03-01-2025
(Sanjay Kumar Medhi, J)
Heard Sri N. Mahajan, learned counsel for the applicants. Also heard Mr. K.
Baishya, learned Additional Public Prosecutor appearing for the State of Assam.
This is an application under Section 430(2) of the Bharatiya Nagarik
Page No.# 6/6
Suraksha Sanhita, 2023 for suspension of the judgment dated 19.11.2024 and
order dated 21.11.2024, passed by the learned Sessions Judge, South Salmara-
Mankachar in Sessions Case No. 18/2021, convicting and sentencing the
accused/appellants to undergo Rigorous Imprisonment for life and to pay a fine
of Rs. 10,000/- each, in default to undergo further Rigorous Imprisonment for 6
months each under Section 302/34 of the Indian Penal Code and further
sentencing to undergo Rigorous Imprisonment for 5 years each for committing
offence under Section 326/34 of the Indian Penal Code, along with fine of Rs.
5,000/- each in default to undergo Rigorous Imprisonment for 3 months each
and further sentencing to undergo Rigorous Imprisonment for 3 months each
for offence under Section 447/34 of the Indian Penal Code. The applicant has
also prayed for release on bail.
The connected appeal has been admitted.
Let notice be issued, returnable on 10th February, 2025.
Mr. K. Baishya, learned Addl. PP, Assam accepts notice on behalf of the
State respondent no. 1.
Let steps for service of notice upon the respondent no. 2 be taken in the
manner prescribed within 2 (two) working days.
List after 6(six) weeks, along with the service report as well as report on
receipt of LCRs.
Objection, if any, may be filed in the meantime.
JUDGE JUDGE
Comparing Assistant
