Chairman And Managing Director Gail ... vs Md. Mastopha Ahmed And 3 Ors. B
2025 Latest Caselaw 3561 Gua

Gauhati High Court

Chairman And Managing Director Gail ... vs Md. Mastopha Ahmed And 3 Ors. B on 27 February, 2025

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GAHC010189822023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2982/2023
                               In WA/378/2023


         1.CHAIRMAN AND MANAGING DIRECTOR GAIL (INDIA) LTD. AND ANR.
         FORMELY KNOWN AS GAS AUTHORITY OF INDIA LTD.
          HEAD OFFICE GAIL BHAWAN 16 BHIKAJI CAMA PLACE
          R. K PURAM NEW DELHI- 110066.

         2: GENERAL MANAGER, GAIL (INDIA) LTD.
         (GUWAHATI BRANCH OFFICE UNDER KOLKATA ZONAL OFFICE)
         MAHARATNA COMPANY, BARAUNI- GUWAHATI GAS PIPELINE (BGPL)
         PROJECT CONSTRUCTION HOTEL VIVANTA BY TAJ
          G. S ROAD KHANAPARA GUWAHATI- 781022.

                   VERSUS

         1.MD. MASTOPHA AHMED AND 3 ORS. B
         S/O LATE MOKTAR AHMED @ MOKTAR ALI
          RESIDENT OF VILLAGE NO. 1 DOBAK P.S.- RANGIA
          PIN- 781380 DIST.- KAMRUP (R) ASSAM.

         2:THE UNION OF INDIA
         REP. BY THE SECRETARY TO THE GOVT. OF INDIA
          MINISTRY OF PETROLEUM AND NATURAL GAS
          NEW DELHI- 1.

          3:DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
         INDUSTRIES AND COMMERCE DEPARTMENT AND COMPETENT
         AUTHORITY GOVT. OF INDIA GAIL (INDIA) LTD.
          5TH FLOOR MEGHA PLAZA BASISTHA CHARIALI GUWAHATI- 781029.

         4:GULBANU BEGUM
         W/O FAYEZ ALI (SINCE DECEASED)
         RESIDENT OF VILLAGE NO. 1 DOBAK P.O.- DOBAK
         P.S.- RANGIA DIST.- KAMRUP (RURAL) ASSAM.
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For the Applicant(s)   : Mr. S. Mitra, Advocate.
For the Respondent(s) : Mr. M.K. Choudhury, Senior Advocate assisted by Mr. R. Gohain,

Advocate for respondent No.1. : Mr. A. Kalita, Standing Counsel, Industries and Commerce Department for respondent No.3. : Mr. I.H. Saikia, Advocate for respondent No.4.

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

27.02.2025 (Vijay Bishnoi, CJ)

In view of the judgment and order passed today in WA No.378/2023, this Interlocutory Application stands disposed of.

                  JUDGE                                   CHIEF JUSTICE


Comparing Assistant