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Page No.# 1/27 vs The State Of Assam
2025 Latest Caselaw 3479 Gua

Citation : 2025 Latest Caselaw 3479 Gua
Judgement Date : 25 February, 2025

Gauhati High Court

Page No.# 1/27 vs The State Of Assam on 25 February, 2025

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                                Page No.# 1/27

GAHC010041442025




                                                                          undefined

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : WP(C)/1083/2025

         Kalicharan Mandal
         SON OF LATE PUSHANANDA MANDAL RESIDENT OF VILL- NO. 3
         SITALMARI UNDER DHEKIAJULI REVENUE CIRCLE, DIST- SONITPUR,
         ASSAM

         2: Smti Aina Bishwas
         Wife of Bhashan Bishwas Resident of Vill- No. 3 Sitalmari under Dhekiajuli
         Revenue Circle
          Dist- Sonitpur
         Assam

         3: Gyan Mohan Mandal
          Son of Ram Sundar Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
         Revenue Circle
          Dist- Sonitpur
         Assam

         4: Taijuddin Ahmed
          Son of KamarUddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
         Circle
          Dist- Sonitpur
         Assam

         5: Dashrath Mandal
          Son of Gaur Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
         Circle
          Dist- Sonitpur
         Assam

         6: Karthik Mandal
          Son of Gaur Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
         Circle
          Dist- Sonitpur
         Assam
                                                                          Page No.# 2/27


7: Pradip Sarkar
 Son of Purna Kanta Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

8: Manuranjan Mandal
 S/o- Late Amulya Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

9: Basanti Mandal
Wife of Madhab Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

10: Indra Mohan Biswas
 Son of Haridas Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

11: Lav Mandal
 Son of Late Bhanu Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

12: Nipendra Adhikari
 Son Late Sashi Adhikari Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

13: Ranjit Sarkar
 Son of Kamal Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

14: Dipak Sarkar
 Son of Rupendra Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                          Page No.# 3/27


15: Khitish Mandal
 Son of Gajendra Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

16: Patit Biswas
 Son of Matilal Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

17: Jiten Sutradhar
 Son of Late Haripada Sutradhar Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

18: Suresh Biswas
 Son of Suklal Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

19: Biresh Biswas
 Son Jugesh Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

20: Gajen Biswas
 Son of Dhaynya Biswas. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

21: Kush Lal Mandal
 Son of Late Bhanu Mandal. Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

22: Joy Krishna Sarkar
 Son of Rabindra Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                          Page No.# 4/27


23: Satya Mandal
 Son of Santosh Mandal. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

24: Nirananda Sanyashi
 Son of Chidam Sanyashi. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

25: Manindra Biswas
 Son of Late Hari Das Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

26: Chambhuchan Biswas
 Son of Mangal Biswas. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

27: Bimal Sarkar
 Son of Mangal Sarkar. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

28: Shital Mandal
 Son of Nakul Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

29: Lav Sarkar
 Son of Bimal Sarkar. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

30: Hiren Mandal
 Son of Gyan Mohan Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam
                                                                           Page No.# 5/27


31: Niradh Mandal
 Son of Debendra Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

32: Kashinath Biswas
 Son of Kuleswar Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

33: Dayal Sarkar
 Son of Rabindra Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

34: Ganesh Mandal
 Son of Gyan Mohan Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

35: Fatik Rai
 Son of Gyandu Rai Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

36: Bhasan Sarkar
 Son of Late Dinesh Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

37: Mukandra Bhowmik
 Son of Kashimohan Bhowmik

38: Jil Mohan Biswas
 Son of LatResident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assame Raymohan Biswas

39: Upananda Bhowmik
 Son of Upendra Bhowmik Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
                                                                          Page No.# 6/27

Dist- Sonitpur
Assam

40: Nirananda Bhowmik
 Son of Khasimohan Bhowmik Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

41: Dhananjay Sarkar
 Son Sushan Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

42: Jatin Sarkar
 Son of Late Rudhanath Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

43: Ranjit Biswas
 Son of Haren Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

44: Bishwanath Adhikari
 Son of Manindra Adhikari Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

45: Ramananda Adhikari
 Son of Dwigen Adikari Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

46: Nilananda Mandal
 Son Late Bbaulal Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

47: Gopal Sarkar
 Son of Ramlal Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
                                                                           Page No.# 7/27

Assam

48: Ganga Mandal
 Son of Late Rup Chand Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

49: Nilu Biswas
 Son of Jil Mohan Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

50: Bhimlal Mandal
 Son of Late Sashi Mohan Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

51: Bhaben Bharali
 Son of Late Surendra Bharali Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

52: Anil Chandra Biswas
 Son of Harendra Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

53: Subash Biswas
 Son of Subal Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

54: Hemanta Biswas
 Son Man Mohan Biswas. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

55: Biran Das
 Son of Late Hari Chandra Das. Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
                                                                          Page No.# 8/27

Assam

56: Paresh Mandal
 Son of Gajendra Mandal. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

57: Ratan Mandal
 Son of Meghalal Mandal. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

58: Shushil Ray alias Shushil Raja
 Son of Late Kshetra Mohan Ray. Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

59: Manin Sutradhar
 Son of Rabi Sutradhar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

60: Birendra Mandal
 Son of Fakir Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

61: Palan Biswas
 Son of Durgacharan Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

62: Punya Biswas
 Son of Mon Mohan Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

63: Chishu Kumar Talukdar
 Son of Khagen Talukdar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
                                                                          Page No.# 9/27

Assam

64: Bhasan Paul
 Son of Pari Mohan Paul Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

65: Dayal Mandal
 Son of Amulya Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

66: Palan Mandal
 Son Babulal Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

67: Suju Talukdar
 Son of Khagen Talukdar. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

68: Sudhir Rai
 Son of Subal Ray Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

69: Dayal Biswas
 Late Mangal Biswas. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

70: Khagen Talukdar
 Son of Late Nani Gopal Talukdar Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

71: Ramananda Sarkar
 Son of Subal Ray Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam
                                                                         Page No.# 10/27

72: Umarchan Mandal
 Son of Shashi Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

73: Chandra Mandal
 Son of Late Usharani Devi. Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

74: Khirod Mandal
 Son of Shachindra Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

75: Charumani Mandal
 Son of Raghunath Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

76: Nikunjay Roy
 Son Of Late Subhal Ray Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

77: Ujjal Bhowmik alias Ujjal Bhuyan
 Son of Nirmai Bhowmik @ Nimai Bhuyan Resident of Vill- No. 3 Sitalmari under
Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

78: Subhash Ray
 Son of Late Subhal Ray Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

80: Paritash Biswas
 Son of Mangal Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                         Page No.# 11/27

81: Chan Mohan Biswas
 Son of Hari Das Biswas Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

82: Aila Devi
Wife of Late Meghalal Mandal Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

83: Ananda Sarkar
 Son of Pandab Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

84: Anil Sarkar
 Son of Late Surendra Sarkar Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

85: Dilip Paul
 Son of Avinash Paul Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

86: Golak Sarkar
 Son of Kalachand Sarkar. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

87: Purna Mandal
 Son of Late Gato Mandal. Resident of Vill- No. 3 Sitalmari under Dhekiajuli
Revenue Circle
 Dist- Sonitpur
Assam

88: Abdul Sattar
 Son of Sahed Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

89: Saiful Ali
                                                                         Page No.# 12/27

Son of Chitap Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
Dist- Sonitpur
Assam

90: Ahamad Ali
 Son of Rahmat Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

91: Jakir Hussain
 Son of Tahir Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

92: Joynal Uddin
 Son of Ahammad Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

93: Nur Jamal Haque
 Son of Hasen Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

94: Alal Uddin
 Son of Jalal Uddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

95: Main Uddin
 Son of Jalal Uddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

96: Abdul Jalil
 Son of Hamat Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

97: Faijul Haque
 Son of Subhan Seikh Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

98: Rafikul Islam
                                                                         Page No.# 13/27

Son Danesh Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
Dist- Sonitpur
Assam

99: Sur Haque
 Son of maidan Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

100: Amin Alla
 Son of Ismail Munsi Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

101: Akbar Ali
 Son of Abbas Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

102: Abdul Majid
 Son of Ahammad Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

103: Faij Uddin
 Son of Suban Saikh Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

104: Hasmat Ali
 Son of Late Fayj Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

105: Hajarat Ali
 Son of Late Hasmat Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

106: Fakar Uddin
 Son of Jalal Uddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam
                                                                          Page No.# 14/27


107: Jakir Hussain
 Son of Shwarafat Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

108: Habij Uddin
 Son of Ahed Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

109: Sahabuddin
 Son of Fayjuddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

110: Ismail Ali
 Son of Abdul Rahman Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

111: Hasen Banu
Wife of Abdol Rahaman Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

112: Emamul HaqueE
 Son of Amjad Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

113: Jakir Hussain
 Son of Jahar Uddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

114: Ahammad Ali
 Son of Hasmat Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

115: Ahed Ali
 Son of Aktar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
                                                                          Page No.# 15/27

Assam

116: Riaz Uddin
 Son of Ahed Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

117: Samsul Haque
 Son of Suban Seikh Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

118: Akbar Ali
 Son of Osman Goni Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

119: Abdul Barek
 Son of Riasat Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

120: Siraj Uddin
 Son of Muslim Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

121: Jaban Ali
 Son of Jabir Uddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

122: Sariful Ali
 Son of A. Jabbar. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

123: Sahed Ali
 Son of Rajab Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

124: Amirul Haque
 Son of Nur Jamal Haque. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
                                                                          Page No.# 16/27

Circle
Dist- Sonitpur
Assam

125: Muslem Ali
 Son of A. Jabbar. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

126: Abdul Jabbar
 Son of Late Umed Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

127: Hai Gani
 Son of Rusmat Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

128: Ikramul Haque
 Son of Majibur Rahman Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

129: Fakar Uddin
 Son of Kaim Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

130: Akbar Ali
 Son of Kiyamat Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

131: Sah Ali
 Son of Chuku Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

132: Goljar Hussain
 Son of Kacham Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
                                                                         Page No.# 17/27

Assam

133: Mehar Ali
 Son of Soha Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

134: Talef Ali
 Son of Kiyamat Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

135: Nur Islam
 Son of Amiruddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

136: Lalu Miya
 Son of Makkar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

137: Muntaj Ali
 Son of Late Hasmat Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

138: Iman Ali
 Son of Chajaba Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

139: Lalchan Miya
 Son of Makkar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

140: Abdul Latif
 Son of Naim Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                         Page No.# 18/27

141: Farid Uddin
 Son of Abdul Mannan. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

142: Nur Islam
 Son of Makkar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

143: Hamida Khatun
Wife of Raful Amin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

144: Rafikul Islam
 Son of Lokman Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

145: Samar Ali
 Son of Amin Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

146: Baharul Islam
 Son of Abdul Khalek. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

147: Habij Uddin
 Son of Ismail Hussain. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

148: Abdul Khalek
 Son of Late Altab Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                         Page No.# 19/27

149: Bosir Uddin
 Son Abu Miya. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

150: Jamat Ali
 Son of Aijuddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

151: Abdul Matin
 Son of Naimuddin Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

152: Abul Hussain
 Son of Sahab Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

153: Jonab Ali
 Son of Kuber Ali Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

154: Abdul Karim
 Son of Naim Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

155: Habibur Rahman
 Son of Kzchem Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

156: Iadu Nessa
Wife of Amiruddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

157: Kasem Ali
 Son of Moidan Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
                                                                          Page No.# 20/27

Assam

158: Mahar Uddin
 Son of Jahir Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

159: Alal Uddin
 Son of Sabar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

160: Baharul Haque
 Son of Abdul Rahman Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

161: Mobarak Ali
 Son of Hussain Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

162: Abdul Latif
 Son of Ahamed Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

163: Abul Kalam
 Son of Abdul Rahman. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

164: Gulap Jan Bibi
Wife of Kitap Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

165: Habibur Rahman
 Son of Ebrahim Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                          Page No.# 21/27

166: Akbar Ali
 Son of Hussen Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

167: Mafijuddin
 Son of Sabar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

168: Rahul Ali
 Son of Kamar Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

169: Fakar Uddin
 Son of Late Fayj Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

170: Kadduch Ali
 Son of Tamir Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

171: Ichad Uddin
 Son of Iddirch Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

172: Saiful Rahman
 Son of Kuddus Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam

173: Rahich Uddin
 Son of Sabar Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
 Dist- Sonitpur
Assam

174: Sahed Ali
 Son of Kajim Uddin. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue
Circle
 Dist- Sonitpur
Assam
                                                                                    Page No.# 22/27


            175: Iman Ali
             Son Mamin Ali. Resident of Vill- No. 3 Sitalmari under Dhekiajuli Revenue Circle
             Dist- Sonitpur
            Assa

            VERSUS

            THE STATE OF ASSAM
            TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
            ASSAM, REVENUE AND DISASTER MANAGEMENT DEPARTMENT, DISPUR,
            GUWAHATI-781006

            2:THE DISTRICT COMMISSIONER
             DISTRICT- SONITPUR
            ASSAM-784001.

            3:THE ADDITIONAL DISTRICT COMMISSIONER (REVENUE)
             SONITPUR
            TEZPUR
            ASSAM
             PIN-784001

            4:THE CIRCLE OFFICER
             DHEKIAJULI REVENUE CIRCLE
             DHEKIAJULI
             SONIPUR-784110.

            5:THE ASSAM POWER DISTRIBUTION COMPANY LIMITED
             REPRESENTED BY ITS DEPUTY GENERAL MANAGER AND HAVING ITS
            OFFICE AT BIJULEE BHAWAN
             PALTAN BAZAR
             GUWAHATI-781001

Advocate for the Petitioner   : SHEIKH ABDULLAH, MR A R BHUYAN

Advocate for the Respondent : SC, APDCL, SC, REVENUE,GA, ASSAM




                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

Date : --25.02.2025

Heard Mr. A.R. Bhuyan, learned counsel for the petitioners; Ms. P.R. Mahanta, learned Page No.# 23/27

Standing Counsel, Revenue & Disaster Management Department for the respondent no. 1; Mr. D. Nath, learned Senior Government Advocate, Assam for the respondent nos. 2-4; and Mr. K.P. Pathak, learned Standing Counsel, APDCL for the respondent no. 5.

2. The petitioners, 174 [one hundred and seventy four] in nos., have approached this Court stating that they have a common cause of action, to assail an Order dated 01.02.2025 passed by the respondent no. 2, whereby, the petitioners' petitions on the aspects of their status as indigenous landless persons and for settlement has been summarily rejected.

3. Some of the present petitioners had earlier approached this Court to assail eviction notices, dated 15.11.2021, by way of a writ petition, W.P.[C.] no. 8309/2022, wherein there were 207 [two hundred and seven] nos. of writ petitioners. The said writ petition after hearing, was disposed of by a Judgment & Order dated 18.12.2024 with a number of observations and directions.

4. As Paragraphs 16 & 17 of the Judgment & Order dated 18.12.2024 is of import and relevance, the same is quoted hereinbelow in its entirety :-

16. This Court is of the opinion that in order to balance the interest of the landless indigenous families and the competing claims of the State Government, certain appropriate writ, directions and orders are required to be passed.

17. Accordingly, the instant writ petition stands disposed off with the following observation(s) and direction(s):

(i) The Petitioners in the instant writ petition have failed to show that they have a right to settlement over the plot of land ad measuring 864 Bighas 2 Kathas 11 Lechas corresponding to 285 Acres situated at No.3 Chitalmari under Borsola Mouza of Dhekiajuli Revenue Circle, Sonitpur. The above observation is based upon the reading of Rules 15 and 16 of the Settlement Rules read with Clauses 1.14 and 1.15 of the Assam Land Policy, Page No.# 24/27

2019.

(ii) The Petitioners who are indigenous landless families have a right to be considered for settlement as per the Assam Land Policy, 2019 in respect to other Government waste lands subject to fulfilling the criteria laid down in the Assam Land Policy, 2019.

(iii) It is also the opinion of this Court that apart from the present petitioners, other families who were resident prior to the eviction on 03.09.2022 would also be entitled to be considered for settlement of other Government waste lands, subject to fulfilling the criteria laid down in the Assam Land Policy, 2019.

(iv) Accordingly, this Court grants liberty to the Petitioners to submit representations enclosing application for settlement already filed or application filed seeking settlement with all credentials with 30 days from the date of the instant judgment. The said representations along with the enclosures be filed before the District Commissioner, Sonitpur.

(v) The District Commissioner, Sonitpur is also directed to issue a notice in the Notice Board of his office wherein the representations would be received.

(vi) The District Commissioner, Sonitpur is further directed to issue a notice informing all concerned other than the Petitioners in the Notice Board of his office calling them to submit representations along with all documents, if they desire to avail the rehabilitation in the land specifically reserved for that purpose.

(vii) The District Commissioner, Sonitpur is directed to give the Petitioners as well as those other persons who submit representations a personal hearing or through their authorized representative.

(viii) Upon hearing, the District Commissioner, Sonitpur shall pass appropriate orders to the effect as to whether the petitioners or the other persons who have submitted representations are indigenous Page No.# 25/27

landless families of Assam. On the basis of the said opinion, the District Commissioner shall also in consultation with the Revenue Department of the Government of Assam pass appropriate orders allotting certain specific area of land to those indigenous landless families from the land earmarked in Dag No.378 of Nisalamari village, under Borsola Mouza, Sonitpur, Assam.

(ix) It is further observed and directed that in the circumstance, adversial orders are passed against the Petitioners as well as the other persons, who have submitted representations, the District Commissioner, Sonitpur shall not take coercive action against them for a period of 30 days from the date of passing of the adversial order(s). It is further directed that the orders so passed shall be duly displayed in the Notice Board in the Office of the District Commissioner, Sonitpur.

(x) It is further directed that the status quo in respect to the possession of the land as on date shall be maintained till the exercise is completed as mentioned in Clauses (viii) and (ix) hereinabove.

(xi) The Revenue Department of the Government of Assam is directed to facilitate all such assistance to the District Commissioner, Sonitpur to comply and give effect to the above directions.

5. On perusal of the observations and directions made in Paragraphs 16 & 17 above, it is discernable that the petitioners in W.P.[C.] no. 8309/2022 and other similarly situated persons were allowed to submit petitions along with all the supporting documents if they would desire to avail rehabilitation. The District Commissioner, Sonitpur was directed to give the petitioners and all other applicants, who submitted petitions, a personal hearing. It was further directed that upon hearing the District Commissioner should pass appropriate orders on the aspect as to whether the petitioners or the other applicants who had submitted petitions were indigenous landless families of Assam. It was further directed that on the basis of the such Page No.# 26/27

opinions, the District Commissioner shall also, in consultation with the Revenue Department of the Government of Assam, would pass appropriate orders allotting certain specific area of land to those indigenous landless families from the land earmarked in Dag no. 378 of Nisalmari Village under Borsola Mouza, Sonitpur, Assam. A direction has also been made to the effect that if adversial orders are passed against the petitioners and other applicants who had submitted their petitions, the District Commissioner should not take coercive action against them for a period of 30 [thirty] days from the date of passing of the adversial orders.

6. It was in deference to the Judgment & Order dated 18.12.2024, the impugned order has been passed by the District Commissioner on 01.02.2025. In the Order dated 01.02.2025, it has been recorded that the petitions were received from the petitioners and other applicants and they were heard in person. It has been observed that during hearing the petitioners were found to have submitted several documents in support of their claims for settlement. In the impugned order, it has been observed that sufficient amount of time would be required for a proper verification on field regarding the status of encroachment of land by the petitioners and also for scrutiny of authenticity of the documents submitted in order to establish the landless and indigenous status of all the petitioners and applicants. By observing so, the District Commissioner has decided to hand over a parcel of land measuring 220 Acres at No. 3 Chitalmari Village which appears to be out of 285 Bighas, as referred to in sub-para [1] of Paragraph - 17 of the Judgment & Order dated 18.12.2024 [supra], by summarily rejecting the petitioners' petitions with regard to their claim as landless indigenous persons and for settlement in areas of land in respect of those petitioners who are found to be indigenous landless persons after the hearing.

7. Issue notice, returnable on 12.03.2025.

8. As Ms. Mahanta, learned Standing Counsel, Revenue & Disaster Management Department has appeared and accepted notice for the respondent no. 1; Mr. Nath, learned Senior Government Advocate, Assam has appeared and accepted notices for the respondent nos. 2-4; and Mr. Pathak, learned Standing Counsel, APDCL has appeared and accepted notice for the respondent no. 5, formal notices need not be issued to the said respondents. Mr. Bhuyan, learned counsel for the petitioners shall furnish requisite nos. of extra copies of Page No.# 27/27

the writ petition along with the annexures, to Ms. Mahanta, Mr. Nath and Mr. Pathak by tomorrow.

9. The impugned order is found to have been passed prima facie in disregard to the observations and directions made in the Judgment & Order dated 18.12.2024. In such view of the matter, it is observed, as an ad-interim measure, the operation of the impugned order shall remain suspended till the returnable date.

10. Mr. Nath, learned Senior Government Advocate, Assam has submitted that a leave may be granted to the respondent authorities including the respondent no. 2 to proceed strictly in terms of the observations and directions made in the Judgment & Order dated 18.12.2024, notwithstanding the pendency of this writ petition.

11. Finding such prayer for leave reasonable in the interest of both the parties, such leave is allowed.

JUDGE

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