Citation : 2025 Latest Caselaw 3281 Gua
Judgement Date : 18 February, 2025
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GAHC010108642018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3590/2018
ASEB AUDIT AND ACCOUNTS SERVICE ASSOCIATION HAVING ITS
REGISTERED OFFICE AT BIJULEE BHAWAN, PALTAN BAZAR, GHY-1, REP.
BY ITS GENERAL SECRETARY
VERSUS
1: THE ASSAM POWER DISTRIBUTION CO. LTD. AND 2 ORS.
BIJULEE BHAWAN, PALTAN BAZAR, GHY-1, REP. BY ITS CHAIRMAN
2:THE MANAGING DIRECTOR ASSAM POWER DISTRIBUTION LTD.
BIJULEE BHAWAN PALTAN BAZAR GHY-1
3:THE CHIEF GENERAL MANAGER (H.R) ASSAM POWER DISTRIBUTION
LTD. BIJULEE BHAWAN PALTAN BAZAR GHY-
For the Petitioner(s) : Mr. K.N. Choudhury, Senior Advocate, assisted by Mr. T. Kashyap,
Advocate.
For the Respondent(s) : Mr. N. Deka, Advocate for all the respondents.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
18.02.2025 (Vijay Bishnoi, CJ)
Arguments heard.
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Judgment reserved.
JUDGE CHIEF JUSTICE
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