Page No.# 1/2 vs The State Of Assam
2025 Latest Caselaw 3249 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 17 February, 2025

                                                                         Page No.# 1/2

GAHC010006572025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Bail Appln./126/2025

            AMARESH KR RAY
            S/O LATE YOGENDRA RAY
            ADDRESS- VILL- WARD NO. 8, BIJITPUR CHAKASTURI, VAISHALI, BIHAR-
            844509.



            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR SISHIR DUTTA, MS S MOCHAHARI,MR. S DUTTA,MS K
BORAH

Advocate for the Respondent : PP, ASSAM,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                           ORDER

17.02.2025

1. Heard Mr. S. Dutta, the learned Senior Counsel, assisted by Mr. S. Dutta, the learned counsel for the petitioner. Also heard Mr. P.S. Lahkar, the learned Additional Public Prosecutor, Assam, who submits that he intends to submit the judgment of the Apex Court in the case of " Kalyan Page No.# 2/2

Chandra Sarkar Vs. Rajesh Ranjan @Pappu Yadav and Anr." reported in "(2004) 7 SCC 528," on which the State intend to rely to oppose the grant of bail to the present petitioner.

2. Let this case be listed for delivery of order on 20.02.2025.

JUDGE

Comparing Assistant