Citation : 2025 Latest Caselaw 3224 Gua
Judgement Date : 17 February, 2025
Page No.# 1/4
GAHC010221432022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/610/2022
UMESH DEKA AND 10 ORS
S/O LT PADMADHAR DEKA, R/O VILL AND P.O.-BELSOR, P.S.-BELSOR,
DIST-NALBARI, PIN-781304, ASSAM
2: DINESH KALITA
S/O PARSHURAM KALITA
R/O BARKUCHIJAR
P.O.-MURMELA
P.S.-BARMA
DIST-NALBARI-781346
ASSAM
3: ANJU RANI TALUKDAR
D/O PRANKANTA TALUKDAR
R/O VILL-BALIKARIA
P.O.-GOPALBAZAR
P.S.-NALBARI
DIST-NALBARI-781353
ASSAM
4: GOBINDA DEKA
S/O LT. NIBHARSHA RAM DEKA
R/O VILL AND P.O.-BALI
P.S.-TIHU
DIST-NALBARI-781378
ASSAM
5: BABITA GOSWAMI
D/O PRAFULLA GOSWAMI
R/O VILL-NANNATTARI
P.O.-TIHU
P.S.-TIHU
DIST-NALABARI-781378
ASSAM
Page No.# 2/4
6: MONOWAR HUSSAIN
S/O AZGAR ALI
R/O CHATA
P.O.-PASCHIM MAZDIA
P.S.-TARABARI
DIST-BARPETA-781305
ASSAM
7: RABEN TALUKDAR
S/O LT. DWARIK TALUKDAR
R/O VILL AND P.O.-BARGHOPA
P.S.-SARTHEBARI
DIST-BARPETA-781312
ASSAM
8: RUMILA DEKA
D/O NIRMAL DEKA
R/O VILL-DANGARIPARA
P.O.-DAGAPARA
P.S.-MUKALMUA
DIST-NALBARI
PIN-78116
ASSAM
9: SHURAJ ALI AHMED
S/O LATE KAZIMUDDIN
R/O VILL-BANIARPARA
P.O.-GAREMARI
DIST- BARPETA-781314
ASSAM
10: ABDUR RASHID
S/O EAKUB ALI AHMED
R/O VILL- BANIARA PARA
P.O.-GAREMARI
P.S. AND DIST- BARPETA
PIN-781314
ASSAM
11: ABU TALEB SIKDER
S/O. LT. SAMAN UDDIN AHMED
R/O. VILL. BANIARAPARA
P.O. GAREMARI
P.S. AND DIST. BARPETA
ASSAM-781314
VERSUS
Page No.# 3/4
DR. BIJOYA CHOUDHURY AND ORS
IAS, SECRETARY TO THE GOVT. OF ASSAM, SECONDARY EDUCATION
DEPTT., JANATA BHANATA BHAWAN, DISPUR, GUWAHATI-781006.
2:MS. MAMATA HOJAI
AES
DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
3:MANISH THAKUR
IAS
COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPTT.
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
4:SHRI NARAYAN KONWAR
IAS
SECRETARY TO THE GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
5:SHRI JAYANT NARLIKAR
IAS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-781006
Advocate for the Petitioner : MR. P D NAIR, MR G ALAM,MR. A CHETRY,MR. H ROHMAN
Advocate for the Respondent : SC, FINANCE DEPTT., MR S M T CHISTIE,MR. R MAZUMDAR
(R-4),MR. D SAIKIA(R-4),MR P NAYAK (R-5),MR A CHALIHA (R-5),MR. B GOGOI (R-5),MR S
M T CHISTIE(R-4),SC, SEC. EDU.
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BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
17.02.2025
Heard Mr. A. Chetri, learned counsel for the petitioner and Mr. R. Mazumdar, learned counsel for the contemnor.
Mr. Mazumdar submits that the judgment dated 17.11.2021, passed in W.P.(C) No. 3816/2021 based on which the order dated 30.05.2022, in W.P.(C) No. 1051/2022 was passed, is under challenged and the matter is pending before a division bench of this court and as such, this matter may be listed after 8 weeks. The prayer is allowed.
List the matter on 23.04.2025.
JUDGE
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