Citation : 2025 Latest Caselaw 2999 Gua
Judgement Date : 10 February, 2025
Page No.# 1/5
GAHC010065582024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./439/2024
BHUMITA DEVI AND 4 ORS
D/O LATE AMULLYA CH. NATH, R/O R.K. MISSION ROAD, WARD NO. 16,
DHUBRI, P.O. AND DIST.- DHUBRI, (ASSAM), PIN- 783345.
2: NIPESHWAR NATH
S/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
3: MALATI NATH
D/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
4: PARAMESHWAR NATH
S/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
Page No.# 2/5
5: CHAMPA DEVI
D/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345
VERSUS
THE NATIONAL INSURANCE COMPANY LTD AND 2 ORS B
REP. BY THE REGIONAL MANAGER, LOHIA MENSION, G.S. ROAD,
BHANGAGARH, GUWAHATI- 5.
2:ABDUL MAZID
S/O LATE INSAB ALI
VILL.- TIAMARI PT- II
P.S.- GAURIPUR
DIST.- DHUBRI
PIN- 783331
Advocate for the Petitioner : MR R ISLAM, MS. A HUSSAIN
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/1180/2024
BHUMITA DEVI AND 4 ORS.
D/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
2: NIPESHWAR NATH
S/O LATE AMULLYA CH. NATH
Page No.# 3/5
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
3: MALATI NATH
D/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
4: PARAMESHWAR NATH
S/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
5: CHAMPA DEVI
D/O LATE AMULLYA CH. NATH
R/O R.K. MISSION ROAD
WARD NO. 16
DHUBRI
P.O. AND DIST.- DHUBRI
(ASSAM)
PIN- 783345.
VERSUS
THE NATIONAL INSURANCE COMPANY LTD. AND 2 ORS.
REP. BY THE REGIONAL MANAGER
LOHIA MENSION
G.S. ROAD
BHANGAGARH
GUWAHATI- 5.
2:ABDUL MAZID
S/O LATE INSAB ALI
Page No.# 4/5
VILL.- TIAMARI PT- II
P.S.- GAURIPUR
DIST.- DHUBRI
PIN- 783331.
3:JAYNAL ABEDIN SK.
S/O JANIAL BADSHA SK.
VILL.- PALASHKANDI
P.O.- KAMANDANGA
P.S.- TAMARHAT
DIST.- KOKRAJHAR
(BTC) ASSAM
PIN- 783332.
------------
Advocate for : MR R ISLAM
Advocate for : MRS. S ROY.(R-1) appearing for THE NATIONAL INSURANCE
COMPANY LTD. AND 2 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MARLI VANKUNG
ORDER
Date : 10.02.2025
Heard Mr. R. Islam, learned counsel for the appellant.
This is an appeal filed under Section 173(1) of the Motor Vehicles Act, 1988 against the Judgment & Award dated 12.10.2023 passed by the Member, Motor Accident Claims Tribunal Dhubri in MAC Case No. 10/2018(D).
The learned counsel for the appellant submits that the instant appeal is for the enhancement of the awarded amount which is less than the amount due to the appellant.
Appeal is admitted.
Page No.# 5/5
LCR is to be called for.
Issue notice to the respondents through registered post with A/D as well as through usual process, within 3 days returnable by three weeks.
List the matter after 3 (three) weeks.
JUDGE
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