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Manjula Hira vs Moni Hira @ Manipuri Hira And 8 Ors
2025 Latest Caselaw 2859 Gua

Citation : 2025 Latest Caselaw 2859 Gua
Judgement Date : 5 February, 2025

Gauhati High Court

Manjula Hira vs Moni Hira @ Manipuri Hira And 8 Ors on 5 February, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                    Page No.# 1/3

GAHC010016792025




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Intest.Cas./1/2025

         MANJULA HIRA
         W/O- LATE KAMESWAR HIRA R/O- VILL- PAGHALI, JAJARI, P.S-
         MIKIRBHETA, DIST- MORIGAON, ASSAM



         VERSUS

         MONI HIRA @ MANIPURI HIRA AND 8 ORS
         W/O LATE KAMESWAR HIRA,
         R/O- VILL- PAGHALI JAJARI, P.S- MIKIRBHETA, DIST- MORIGAON, ASSAM
         782142

         2:SRI SARAT HIRA
          S/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
         ASSAM 782142

         3:SRI DHANTI HIRA
         W/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
         ASSAM 782142

         4:SRI DHARMENDRA HIRA
         W/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
                                                     Page No.# 2/3

          DIST- MORIGAON
          ASSAM 782142

          5:MINTU HIRA
          W/O LATE KAMESWAR HIRA

          R/O- VILL- PAGHALI JAJARI
          P.S- MIKIRBHETA
          DIST- MORIGAON
          ASSAM 782142

          6:DIGEN HIRA
          W/O LATE KAMESWAR HIRA

          R/O- VILL- PAGHALI JAJARI
          P.S- MIKIRBHETA
          DIST- MORIGAON
          ASSAM 782142

          7:CHITRA RANJAN HIRA
          W/O LATE KAMESWAR HIRA

          R/O- VILL- PAGHALI JAJARI
          P.S- MIKIRBHETA
          DIST- MORIGAON
          ASSAM 782142

          8:PAPU HIRA
          W/O LATE KAMESWAR HIRA

          R/O- VILL- PAGHALI JAJARI
          P.S- MIKIRBHETA
          DIST- MORIGAON
          ASSAM 782142

          9:SURESWAR HIRA
          W/O LATE KAMESWAR HIRA

          R/O- VILL- PAGHALI JAJARI
          P.S- MIKIRBHETA
          DIST- MORIGAON ASSAM 78214


For the petitioner (s)   : Mr. S. Ahmed, Advocate
For the respondent (s) : XXX
                                                                      Page No.# 3/3

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

05.02.2025

Heard Mr. S. Ahmed, the learned counsel appearing on behalf of the petitioner.

2. This is an Appeal under Section 384 of the Indian Succession Act challenging the judgment and other dated 04.11.2024 passed by the learned District Judge, Morigaon in Misc.(Succession) Case No.5/2022 whereby the succession certificate which was sought for by the petitioner was rejected.

3. The instant Appeal being the first Appeal is admitted.

4. Issue notice returnable by 4 (four) weeks.

5. The petitioner is directed to effect service upon the respondent Nos.1 to 9 by registered post with A/D as well as through usual process within 3 days.

6. Call for the records.

7. List accordingly.

JUDGE

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