Mehjabin vs Abeda Khatun And 6 Ors
2025 Latest Caselaw 9632 Gua

Gauhati High Court

Mehjabin vs Abeda Khatun And 6 Ors on 16 December, 2025

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GAHC010181652025




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : RFA/52/2025

         MEHJABIN
         D/O. LT. ABDUL MAJID, R/O. GAR-ALI, JORHAT TOWN, P/O. AND P/S.
         JORHAT, DIST. JORHAT, ASSAM.



         VERSUS

         ABEDA KHATUN AND 6 ORS.
         W/O. LT. ABDUL HAI

         2:QAIM AFRIDI
          S/O. LT. ABDUL HAI

         3:ABDUL MOTIN
          S/O. LT. ABDUL MAJID
         ALL (1
         2
         AND 3) ARE R/O. GAR ALI
          JORHAT TOWN
          DIST. JORHAT-785001
         ASSAM.

         4:KHRUSID JAHAN
         W/O. ABDUL RASID
          R/O. J.B. ROAD
          CHENIKUTHI
          GUWAHATI-3
          KAMRUP (M)
         ASSAM.

         5:NURAL ISLAM
          FULL BROTHER OF LT. AYESHA KHATOON
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            6:SOYEBA KHATOON
             FULL SISTER OF LT. AYESHA KHATOON

            7:MAMONI KHATOON
             FULL SISTER OF LT. AYESHA KHATOON
            ALL (5
            6 AND 7) ARE R/O. P/O. SILGHAT
             NAGAON-782143
             DIST. NAGAON
            ASSAM

Advocate for the Petitioner   : B SARMA, MR P BARUAH,M. BORDOLOI

Advocate for the Respondent : FOR CAVEATOR, S CHOUDHURY,MR. A SATTAR




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                        ORDER

16.12.2025

Learned counsel Mr. P. Barua is present for the appellant and learned counsel Ms. S. Choudhury is present for the caveator/respondent.

2. The appeal is against the judgment and order dated 16.06.2025 in connection with T.S. No. 36/2014 passed by the learned Civil Judge, Senior Division, Jorhat.

3. Admit the appeal.

4. Call for the Trial Court Records.

5. List this matter after 4 (four) weeks.

JUDGE

Comparing Assistant