Page No.# 1/4 vs Chandreswar Saikia And 14 Ors
2025 Latest Caselaw 9419 Gua

Gauhati High Court

Page No.# 1/4 vs Chandreswar Saikia And 14 Ors on 12 December, 2025

                                                                     Page No.# 1/4

GAHC010186762025




                                                              undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/2953/2025

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE SECY. TO THE GOVT OF ASSAM, DEPTT. OF
         SCHOOL EDUCATION DISPUR, GUWAHATI 781006

         2: THE DIRECTOR OF ELEMENTARY EDUCATION

          ASSAM
          KAHILIPARA
          GUWAHATI 78101

         VERSUS

         CHANDRESWAR SAIKIA AND 14 ORS
         ASSTT. TEACHER, CHENGAMARI L.P. SCHOOL, BORDOLONI BLOCK, DIST.
         DHEMAJI, ASSAM.

         2:NARESH BARUAH

          HEADMASTER L.P. SCHOOL
          BORDOLONI BLOCK
          DIST. DHEMAJI
          ASSAM.

         3:IKAN PEGU

          ASSTT. TEACHER
          RUPALI L.P. SCHOOL
          BORDOLONI BLOCK
          DIST. DHEMAJI
          ASSAM.

         4:INDRESWAR CHUTIA

          ASSTT. TEACHER
                                                          Page No.# 2/4

ADUT KHURACHUK L.P. SCHOOL
BORDOLONI
BLOCK
DIST. DHEMAJI
ASSAM.

5:NIRU BORUAH

ASSTT. TEACHER
CHAIDHUA BALIGAON L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

6:MUHINI PHUKAN

ASSTT. TEACHER
MOINAPARA L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

7:KANTI SAIKIA

ASSTT. TEACHER OF NO. 503 AUNIATI KAIBATTA L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

8:SUBHABALA DAS

ASSTT. TEACHER
AUNIATIKAIBATTA L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

9:NAREN HAZARIKA

HEADMASTER
BALIGAON L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

10:MINESWARI DIHINGIA

ASSTT. TEACHER
                                                            Page No.# 3/4

          BHAKATKAIBATTA L.P. SCHOOL
          BORDOLONI BOCK
          DIST. DHEMAJI
          ASSAM.

          11:RISHINDRA HAJONG

          HEADMASTER NO. 2 BAJAYANTIPUR L.P. SCHOOL
          BORDOLONI BLOCK
          DIST. DHEMAJI ASSAM.

          12:JURI BALA HAZARIKA

          ASSTT TEACHER
          34 BARBILABHEBELI KASARI L.P. SCHOOL
          BORDOLONI BLOCK
          DIST. DHEMAJI ASSAM.

          13:JITENDRA KUMAR BORA

          ASSTT. TEACHER
          GOKHAIN BARI L.P. SCHOOOL
          BORDOLONI BLOCK
          DIST. DHEMAJI
          ASSAM.

          14:REBAT GOGOI

          ASSTT TEACHER
          MONGALATI L.P. SCHOOL
          BORDOLONI BLOCK
          DIST. DHEMAJI ASSAM.

          15:THE TREASURY OFFICER

          DHEMAJI ASSAM

For the applicants   :   Mr. N.J. Khataniar, Advocate


For the respondents :    Mr. N. Borah, Advocate for

Respondent Nos.1,2,5,6,7,8 & 10 Mr. P. Hazarika, Advocate for Respondent Nos.12, 13, & 14 Page No.# 4/4

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 12-12-2025 (Ashutosh Kumar, C.J.) This Interlocutory Application has been filed by the applicants/appellants seeking condonation of delay of 187 days in preferring the connected appeal against the judgment and order dated 08.01.2025 passed by a learned Single Judge of this Court in WP(C) 9573/2019.

Mr. N. Borah, learned Advocate appearing for the respondent Nos.1, 2, 5, 6, 7, 8 and 10 submits that he shall file his objection petition by the next date.

There is no report regarding service of notice on respondent No.11.

Mr. N.J. Khataniar, learned Advocate for the applicants/appellants submits that the respondent No.11 has expired and, therefore, he will file a substitution petition by the next date.

Awaiting the report regarding service of notice on respondent No.9, the matter is adjourned to 06.02.2026.

                       JUDGE                         CHIEF JUSTICE

Comparing Assistant