Page No.# 1/3 vs The State Of Assam And Anr
2025 Latest Caselaw 9185 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And Anr on 10 December, 2025

                                                                 Page No.# 1/3

GAHC010133902025




                                                           2025:GAU-AS:17089

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.Pet./709/2025

         RAJIB LUTHANI ALIAS RAJIB LONGTHULU AND ANR
         SON OF SRI BIREN LUNTHANI
         R/O VILL- LOKHRA KHEPINJAL, LOKHRA, GUWAHATI,
         P.S. GORCHUK,
         P.O. ODALBAKRA
         DIST. KAMRUP (M), ASSAM
         PIN-781034

         2: SAHIH LUNTHANI @ NANDESWAR LUTHANI @ NANDESWAR
         LONGTHULU
          S/O SRI BIRANDI LUNTHANI
         R/O VILL- LOKHRA KHEPINJAL
         LOKHRA
          GUWAHATI

         P.S. GORCHUK

         P.O. ODALBAKRA

         DIST. KAMRUP (M)
         ASSAM
         PIN-78103

         VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE PP, ASSAM

         2:SMTI. SARADA DEVI
         W/O MEGH PRASAD UPADHAY
         R/O VILL- LOKHRA
         BETKUCHI
          GUWAHATI
                                                                           Page No.# 2/3

            P.S. GORCHUK

            P.O. ODALBAKRA
            DIST. KAMRUP
            ASSAM
            PIN-78103

Advocate for the Petitioner   : MR. T DEURI, U BHARADWAJ,MS. L WANGSA,MS A DAS

Advocate for the Respondent : PP, ASSAM, MD B ISLAM (R-2),MR. A A MONDAL(R-2),MS. J
AHMED(R-2),MR A ALAM(R-2),MR S HUSSAIN(R-2)




             Linked Case : I.A.(Crl.)/842/2025

            SARADA DEVI
            W/O MEGH PRASAD UPADHAY R/O VILL- LOKHRA BETKUCHI
            GUWAHATI
            P.S. GORCHUK
            P.O. ODALBAKRA DIST. KAMRUP
            ASSAM PIN-781034


             VERSUS

            THE STATE OF ASSAM AND ORS
            REP BY THE PP ASSAM

            2:RAJIB LUTHANI ALIAS RAJIB LONGTHULU
            SON OF SRI BIREN LUNTHANI R/O VILL- LOKHRA KHEPINJAL
             LOKHRA
             GUWAHATI
             P.S. GORCHUK
             P.O. ODALBAKRA DIST. KAMRUP (M)
            ASSAM PIN-781034

            3:SAHIH LUNTHANI @ NANDESWAR LUTHANI @ NANDESWAR
            LONGTHULU
            S/O SRI BIRANDI LUNTHANI R/O VILL- LOKHRA KHEPINJAL LOKHRA
            GUWAHATI
            P.S. GORCHUK
            P.O. ODALBAKRA
            DIST. KAMRUP (M)
            ASSAM PIN-781034
                                                                        Page No.# 3/3

           ------------
           Advocate for : MR B ISLAM
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE PRANJAL DAS

                                     ORDER

Date : 10.12.2025

Heard Md. B. Islam, learned counsel for the applicant. Also heard Mr. T. Deuri, learned counsel for the respondent No. 2 and Mr. K. Baishya, learned Additional Public Prosecutor for the State.

In view of the judgment and order passed in main case i.e. Criminal Petition No. 709/2025, the instant interlocutory application for stay vacating has become infructuous and disposed of accordingly.

JUDGE

Comparing Assistant