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Page No.# 1/5 vs The State Of Assam And 5 Ors
2025 Latest Caselaw 9154 Gua

Citation : 2025 Latest Caselaw 9154 Gua
Judgement Date : 9 December, 2025

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/5 vs The State Of Assam And 5 Ors on 9 December, 2025

                                                                 Page No.# 1/5

GAHC010012752015




                                                          undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2556/2015

         DR. MANJIT KUMAR BHATTACHARYYA and 5 ORS,
         S/O KABINDRA BHATTACHARYYA R/O JAYANAGAR, 2ND BYE LANE,
         HOUSE NO. 31, NEAR NRL PETROL PUMP, P.O. KHANAPARA, GUWAHATI-
         781022, DIST. KAMRUP M, ASSAM.

         2: DR. SURESH KUMAR NATH
          S/O SHRI BHADRESWAR NATH R/O REGISTRAR'S QUARTER
          QUARTER NO. 9 ADM
          GAUHATI UNIVERSITY
          GUWAHATI - 781014
          DIST. KAMRUP M
         ASSAM.

         3: SHRI ABHIJIT BARTHAKUR
          S/OLT. GOLAP BARTHAKUR R/O RATNAGIRI PATH
          BAMUNIMAIDAM
          GUWAHATI- 781021
          DIST. KAMURP M
         ASSAM.

         4: DR. RAHUL MAHANTA
          S/O SHRI P MAHANTA R/O D-3
          PROFESSORS COLONY
          COTTON COLLEGE
          DIGHALIPUKHURI
          GUWAHATI- 781001
          DIST. KAMRUP M
         ASSAM.

         5: DR. DEBOJIT SARMA
          S/O LT. A.K. SARMA R/O HOUSE NO. 6
          2ND BYE LANE
          BARNACHAL ROAD
          BAMUNIMAIDAM
                                                       Page No.# 2/5

GUWAHATI - 781021
DIST. KAMRUP M
ASSAM.

6: DR. MAHADEV PATIGIRI
 S/OLT. PRABIN PATGIRI
 R/O LALITA BUILDING
 NAVAGIRI PATH NEAR RED CROSS HOSPITAL
 P.O. CHANDMARI
 GUWAHATI- 781003
 DIST. KAMRUP M
ASSAM

VERSUS

THE STATE OF ASSAM and 5 ORS,
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION DEPARTMENT, DISPUR, GUWAHATI- 781006.

2:THE CHIEF SECRETARY TO THE
 GOVT. OF ASSAM
 DISPUR
 GUWAHATI- 781006.

3:THE ADDITIONAL CHIEF SECRETARY TO THE
 GOVT. OF ASSAM
 HIGHER EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI-781006.

4:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI- 781019.

5:THE PRINCIPAL OF COTTON COLLEGE

PANBAZAR
GUWAHATI-781001.

6:COTTON UNIVERSITY
 REPRESENTED BY ITS REGISTRAR
ADMINISTRATIVE BUILDING
 COTTON UNIVERSITY
 HEM BARUAH ROAD
 PANBAZAR
 GUWAHATI-1
                                                                         Page No.# 3/5

Advocate for the Petitioner   : MR.U K NAIR, MR H K DAS,M KATAKY,MR. M P SARMA,MS.A
CHETRY,MR.J ABEDIN

Advocate for the Respondent : GA, ASSAM, SC, HIGHER EDUCATION,,MR. P D NAIR




             Linked Case : WP(C)/3808/2015

            DR. AMALENDU CHOUDHURY and 6 ORS
            S/O- LT. AJOY KUMAR CHOUDHURY
            R/O- PROFESSORS QUARTER
            HAFLONG GOVT. COLLEGE
            BLOCK- I
            UNIT- 6
            P.O.- HAFLONG
            DIST.- DIMA HASAO
            PIN- 788819
            ASSAM.

            2: SHEKHAR CHAKRABORTY
            S/O- SRI SIBO PRASAD CHAKRABORTY
             R/O- PROFESSOR'S QUARTER
             HAFLONG GOVT. COLLEGE
             BLOCK- I
             UNIT-3
             P.O.- HAFLONG
             DIST.- DIMA HASAO
             PIN- 788819
            ASSAM.

            3: DEBBIE PAKHUONGTE
            D/O- LT. BUONGA HMAR
            R/O- C/O- MRS. C. HMAR
            NEAR TAXI STAND
            P.O.- HAFLONG
            DIST.- DIMA HASAO
            PIN- 788819
            ASSAM.

            4: SARBOJIT THAOSEN
            S/O- LT. RINGINON THAOSEN
            R/O VILL.- DIBARAI
            P.O.- HAFLONG
            DIST.- DIMA HASAO
            PIN- 788819
                                                      Page No.# 4/5

ASSAM.

5: PUNYAMONI BARUAH
D/O- LT. SIROMONI BARUAH
R/O- PROFESSOR'S QUARTER
HAFLONG GOVT. COLLEGE
BLOCK- I
UNIT-II
P.O.- HAFLONG
DIST.- DIMA HASAO
PIN- 788819
ASSAM.

6: VALENTINA BAZELEY
D/O- SRI RANJIT KUMAR DEY
R/O- SUMMIT BUNGALOW
NEAR SYNOD SCHOOL
P.O.- HAFLONG
DIST.- DIMA HASAO
PIN- 788819
ASSAM.
VERSUS

THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY- 6.

2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION DEPTT.
 DISPUR
 GHY- 6.

3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION DEPTT.
DISPUR
GHY- 6.

4:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GHY- 19.

5:THE PRINCIPAL
HAFLONG GOVT. COLLEGE
DIMA HASO DIST.
ASSAM- 788819.
                                                                    Page No.# 5/5

           6:COTTON UNIVERSITY
           REPRESENTED BY ITS REGISTRAR
           ADMINISTRATIVE BUILDING
           COTTON UNIVERSITY
           HEM BARUAH ROAD
           PANBAZAR
           GUWAHATI-1.
           ------------
           Advocate for : MRS. S P NAIR
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 5 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

09.12.2025 Heard Mr. H. K. Das, learned counsel for the petitioners and Mr. K. Gogoi, learned Standing Counsel for the respondent Nos. 1, 3 & 4, in WP(C) No. 2556/2015 and respondent Nos. 2, 3 & 4, in WP(C) No. 3808/2015. Also heard Mr. H. Rahman, learned counsel appearing on behalf of Mr. P. D. Nair, learned Standing Counsel for the respondent No. 6 in WP(C) No. 2556/2015 & Ms. K. Phukan, learned Junior Government Advocate, for the respondent No. 2.

Arguments concluded.

Judgment reserved.

JUDGE

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